Showing 25771 - 25785 of 41947 judgements
23 April 1998
Supreme Court
4 pages
S.K. BHARGAVA Vs THE COLLECTOR, CHANDIGARH & ORS.

Bench: B.N. KIRPAL,SYED SHAH MOHAMMED QUADRI
Case number: Appeal Civil 599 of 1986

22 April 1998
Supreme Court
8 pages
GOVINDASAMI Vs STATE OF T N

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000900-000900 / 1997
Diary number: 16333 / 1997
Advocates: RANJAN MUKHERJEE Vs V. G. PRAGASAM

21 April 1998
Supreme Court
0 pages
EX. CAPT. R.S. DHULL Vs STATE OF HARYANA

Case number: C.A. No.-002165-002165 / 1998
Diary number: 19099 / 1994
Advocates: Vs T. V. GEORGE

21 April 1998
Supreme Court
6 pages
DMAI Vs

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000500-000500 / 1990
Diary number: 76091 / 1990

21 April 1998
Supreme Court
5 pages
M/S. INDIA STEAMSHIP COMPANY LTD. Vs UNION OF INDIA & ANR.

Bench: S.C. AGRAWAL,S. RAJENDRA BABU,A.P. MISRA
Case number: C.A. No.-002971-002971 / 1986
Diary number: 67127 / 1986

21 April 1998
Supreme Court
7 pages
SRI GOPABANDHU BISWAL Vs KRISHNA CHANDRA MOHANTY .

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-003451-003455 / 1996
Diary number: 13125 / 1994
Advocates: Vs ABHIJAT P. MEDH

21 April 1998
Supreme Court
5 pages
M/S INDIA STEAMSHIP COMPANY LTD. Vs UNION OF INDIA & ANR.

21 April 1998
Supreme Court
18 pages
JAGJIT COTTON TEXTILE MILLS Vs CHIEF COMMERCIAL SUPERINTENDENT N.R. & OTHERS

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: Appeal Civil 7196 of 1993

20 April 1998
Supreme Court
4 pages
STATE OF U.P. Vs HARBAN SAHAI .

Bench: M.M. PUNCHHHI,K.T. THOMAS,S. RAJENDRA BABU
Case number: Crl.A. No.-000692-000692 / 1993
Diary number: 81857 / 1993
Advocates: AJIT SINGH PUNDIR Vs DEBASIS MISRA

20 April 1998
Supreme Court
15 pages
WORLD TANKER CARRIER CORPN. Vs SNP SHIPPING SERVICES PVT LTD

Bench: SUJATA V. MANOHAR,S.P. KURDUKAR,D.P. WADHWA
Case number: C.A. No.-008534-008534 / 1997
Diary number: 18327 / 1997

20 April 1998
Supreme Court
10 pages
M/S.CHETAK CONSTRUCTION LTD Vs OM PRAKASH

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: C.A. No.-002140-002140 / 1998
Diary number: 11407 / 1997
Advocates: Vs SUSHIL KUMAR JAIN

17 April 1998
Supreme Court
17 pages
PGI OF MEDICAL EDU & REASEARCH Vs FACULTY ASSOCIATION

Bench: AGRAWAL, S.C. (J),RAY, G.N. (J),ANAND, A.S. (J),BHARUCHA S.P. (J),RAJENDRA BABU, S. (J)
Case number: R.P.(C) No.-001749-001749 / 1997
Diary number: 12252 / 1997
Advocates: Vs REKHA PANDEY

17 April 1998
Supreme Court
3 pages
P V NARSIMHA RAO Vs STATE (CBI/SPE)

Bench: G.N. RAY
Case number: Crl.A. No.-001207-001208 / 1997
Diary number: 16055 / 1997
Advocates: ANU MOHLA Vs P. PARMESWARAN

17 April 1998
Supreme Court
62 pages
P V NARSIMHA RAO Vs STATE (CBI/SPE)

Bench: S.C. AGRAWAL,A.S. ANAND
Case number: Crl.A. No.-001207-001208 / 1997
Diary number: 16055 / 1997
Advocates: ANU MOHLA Vs P. PARMESWARAN

17 April 1998
Supreme Court
1 pages
STATE OF MAHARASHTRA Vs ALKA B HINGE

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: C.A. No.-002216-002216 / 1998
Diary number: 12815 / 1997
Advocates: Vs SHAKIL AHMED SYED