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01 April 1998
Supreme Court 19 pages M/S HYDERABAD VANASPATHI LIMITED Vs ANDHRA PRADESH STATE ELECTRICITY BOARD AND ORS.
Bench: S.C. AGRAWAL,S.SAGHIR AHMAD,M. SRINIVASAN |
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31 March 1998
Supreme Court 11 pages STATE OF WEST BENGAL Vs RABINDRA NATH SENGUPTA .
Bench: G.N. RAY,K. VENKATASWAMI |
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31 March 1998
Supreme Court 2 pages PREM LATA SHARMA Vs DISTT MAGISTRATE,MATHURA
Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI |
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31 March 1998
Supreme Court 7 pages SILVERLINE FORUM PVT LTD Vs RAJIV TRUST
Bench: K.T. THOMAS,S. RAJENDRA BABU |
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31 March 1998
Supreme Court 11 pages DMAI Vs
Bench: SUJATA V. MANOHAR,D. P. WADHWA |
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31 March 1998
Supreme Court 2 pages KOMMU VINJA RAO Vs STATE OF ANDHRA PRADESH
Bench: G.T. NANAVATI, V.N. KHARE |
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31 March 1998
Supreme Court 3 pages DMAI Vs
Bench: G. T. NANAVATI,V.N. KHARE |
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31 March 1998
Supreme Court 4 pages DMAI Vs
Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI |
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31 March 1998
Supreme Court 9 pages I C A R Vs SATISH KUMAR
Bench: S.C. AGRAWAL,D.P. WADHWA,A.P. MISRA |
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31 March 1998
Supreme Court 4 pages DMAI Vs
Bench: G.T. NANAVATI,V.N. KHARE |
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31 March 1998
Supreme Court 8 pages THE STATE OF PUNJAB Vs GURDAS SINGH
Bench: SUJATA V. MANOHAR,S.P. KURDUKAR,D.P. WADHWA |
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30 March 1998
Supreme Court 10 pages EAST INDIA COMMERCIAL CO.PVT. LTD. Vs CORPORATION OF CALCUTTA
Bench: A.S. ANAND,B.N. KIRPAL |
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30 March 1998
Supreme Court 21 pages CENTRAL BOARD OF DIRECT TAXES & ORS. NEW DELHI Vs OBEROI HOTELS (INDIA) PVT. LTD.
Bench: SUJATA V. MANOHAR,D.P. WADHWA |
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30 March 1998
Supreme Court 6 pages 1. GAURAV JAIN, 2. SUPREME COURT BAR ASSOCIATION Vs UNION OF INDIA & ORS.
Bench: SUJATA V.MANOHAR,S.P. KURDUKAR,D.P. WADHWA |
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30 March 1998
Supreme Court 10 pages THE COCA-COLA EXPORT CORPORATION ETC. Vs INCOME TAX OFFICER & ANR.
Bench: SUJATA V. MANOHAR,D.P. WADHWA |