Showing 25816 - 25830 of 41947 judgements
01 April 1998
Supreme Court
19 pages
M/S HYDERABAD VANASPATHI LIMITED Vs ANDHRA PRADESH STATE ELECTRICITY BOARD AND ORS.

Bench: S.C. AGRAWAL,S.SAGHIR AHMAD,M. SRINIVASAN
Case number: Appeal Civil 2558 of 1988

31 March 1998
Supreme Court
11 pages
STATE OF WEST BENGAL Vs RABINDRA NATH SENGUPTA .

Bench: G.N. RAY,K. VENKATASWAMI
Case number: C.A. No.-001834-001834 / 1998
Diary number: 76518 / 1994
Advocates: Vs SUDARSH MENON

31 March 1998
Supreme Court
2 pages
PREM LATA SHARMA Vs DISTT MAGISTRATE,MATHURA

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: W.P.(Crl.) No.-000290-000290 / 1997
Diary number: 11426 / 1997
Advocates: ASHOK KUMAR SHARMA Vs AJIT SINGH PUNDIR

31 March 1998
Supreme Court
7 pages
SILVERLINE FORUM PVT LTD Vs RAJIV TRUST

Bench: K.T. THOMAS,S. RAJENDRA BABU
Case number: C.A. No.-001835-001835 / 1998
Diary number: 7847 / 1997

31 March 1998
Supreme Court
11 pages
DMAI Vs

Bench: SUJATA V. MANOHAR,D. P. WADHWA
Case number: C.A. No.-000241-000242 / 1991
Diary number: 79728 / 1991

31 March 1998
Supreme Court
2 pages
KOMMU VINJA RAO Vs STATE OF ANDHRA PRADESH

Bench: G.T. NANAVATI, V.N. KHARE
Case number: Crl.A. No.-001062-001062 / 1997
Diary number: 5869 / 1997
Advocates: RAMESH BABU M. R. Vs GUNTUR PRABHAKAR

31 March 1998
Supreme Court
3 pages
DMAI Vs

Bench: G. T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000562-000562 / 1991
Diary number: 79504 / 1991
Advocates: GOPAL SINGH Vs

31 March 1998
Supreme Court
4 pages
DMAI Vs

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000356-000356 / 1992
Diary number: 86182 / 1992

31 March 1998
Supreme Court
9 pages
I C A R Vs SATISH KUMAR

Bench: S.C. AGRAWAL,D.P. WADHWA,A.P. MISRA
Case number: C.A. No.-001839-001839 / 1998
Diary number: 2654 / 1997
Advocates: Vs PRAVEEN JAIN

31 March 1998
Supreme Court
4 pages
DMAI Vs

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000159-000160 / 1991
Diary number: 79716 / 1991

31 March 1998
Supreme Court
8 pages
THE STATE OF PUNJAB Vs GURDAS SINGH

Bench: SUJATA V. MANOHAR,S.P. KURDUKAR,D.P. WADHWA
Case number: Appeal Civil 2978 of 1991

30 March 1998
Supreme Court
10 pages
EAST INDIA COMMERCIAL CO.PVT. LTD. Vs CORPORATION OF CALCUTTA

Bench: A.S. ANAND,B.N. KIRPAL
Case number: C.A. No.-003096-003102 / 1982
Diary number: 63393 / 1982
Advocates: Vs L. C. AGRAWALA

30 March 1998
Supreme Court
21 pages
CENTRAL BOARD OF DIRECT TAXES & ORS. NEW DELHI Vs OBEROI HOTELS (INDIA) PVT. LTD.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 5750 of 1985

30 March 1998
Supreme Court
6 pages
1. GAURAV JAIN, 2. SUPREME COURT BAR ASSOCIATION Vs UNION OF INDIA & ORS.

Bench: SUJATA V.MANOHAR,S.P. KURDUKAR,D.P. WADHWA
Case number: Review Petition (Civil) 1841 of 1997

30 March 1998
Supreme Court
10 pages
THE COCA-COLA EXPORT CORPORATION ETC. Vs INCOME TAX OFFICER & ANR.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 4074 of 1985