Judgements

SUPREME COURT BAR ASSOCIATION Vs UNION OF INDIA

Bench: S.C. AGRAWAL,G.N. RAY,A.S. ANAND,S.P. BHARUCHA,S. RAJENDRA BABU
Case number: W.P.(C) No.-000200-000200 / 1995
Diary number: 4696 / 1995
Advocates: RANBIR SINGH YADAV Vs

P V NARSIMHA RAO Vs STATE (CBI/SPE)

Bench: S.C.AGRAWAL,G.N.RAY,A.S.ANAND,S.P.BHARUCHA,S.RAJENDRA BABU
Case number: Crl.A. No.-001207-001208 / 1997
Diary number: 16055 / 1997
Advocates: ANU MOHLA Vs P. PARMESWARAN

PGI OF MEDICAL EDU & REASEARCH Vs FACULTY ASSOCIATION

Bench: S.C.AGRAWAL,G.N.RAY,A.S.ANAND,S.P.BHARUCHA,S.RAJENDRA BABU
Case number: R.P.(C) No.-001749-001749 / 1997
Diary number: 12252 / 1997
Advocates: Vs REKHA PANDEY

SUPREME COURT BAR ASSOCIATION Vs UNION OF INDIA

Bench: S.C.AGRAWAL,G.N.RAY,A.S.ANAND,S.P.BHARUCHA,S.RAJENDRA BABU
Case number: W.P.(C) No.-000200-000200 / 1995
Diary number: 4696 / 1995
Advocates: RANBIR SINGH YADAV Vs

P.V. NARASIMHA RAO Vs STATE(CBI/SPE)

DMAI Vs

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000079-000079 / 1991
Diary number: 79298 / 1991

BOARD OF TRUSTEES PORT OF MUMBAI Vs INDIAN OIL CORPN

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-002085-002085 / 1998
Diary number: 996 / 1997

MOHAR SINGH Vs THE STATE OF RAJASTHAN AND ORS.

TUKARAM RAMCHANDRA MANE (DEAD) BY L.R.RS Vs RAJARAM BAPU LAKULE (DEAD) BY L.RS.

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: Appeal Civil 1411 of 1990

COMMISSIONER OF SALES TAX, U.P. Vs PRAG ICE & OIL MILLS

Bench: S.C. AGRAWAL,S. SAGHIR AHMAD
Case number: C.A. No.-006069-006069 / 1994
Diary number: 4754 / 1994
Advocates: Vs RR-EX-PARTE

PREM KUMAR VERMA Vs U O I

Bench: G.B. PATTANAIK,S.P. KURDUKAR
Case number: C.A. No.-002250-002250 / 1997
Diary number: 789 / 1996
Advocates: RAJESH Vs HARINDER MOHAN SINGH

P.KUNHALI Vs STATE OF KERALA

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000799-000799 / 1996
Diary number: 78909 / 1996
Advocates: Vs MALINI PODUVAL

MOHD. IQBAL MADAR SHAIKH Vs STATE OF MAHARASHTRA

Bench: G.B. RAY,G.B. PATTANAIK
Case number: Crl.A. No.-000097-000100 / 1997
Diary number: 19750 / 1996

NAGULAPATI LAKSHMAMMA Vs MUPPARAJU SUBBAIAH

Bench: G.N. RAY,M. SRINIVASAN
Case number: Appeal Civil 1401 of 1988

S.P. SHIVPRASAD PIPAL Vs UNION OF INDIA & ORS.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 4754 of 1992