Showing 25756 - 25770 of 41947 judgements
28 April 1998
Supreme Court
2 pages
DMAI Vs

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000718-000719 / 1991
Diary number: 79500 / 1991

28 April 1998
Supreme Court
10 pages
MD. HADI RAJA Vs THE STATE OF BIHAR

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Crl.A. No.-000448-000448 / 1987
Diary number: 68093 / 1987
Advocates: Vs ANIL K. JHA

28 April 1998
Supreme Court
10 pages
UNION OF INDIA & ORS. Vs K. G. RADHAKRISHANA PANICKAR & ORS.

Bench: S.C. AGARWAL,S. SAGHIR AHMAD,M. SRINIVASAN
Case number: Appeal Civil 4643 of 1992

28 April 1998
Supreme Court
3 pages
ANAND PRAKASH MALIK Vs BHAGWANDAS

Bench: A.S. ANAND,V.N. KHARE
Case number: Appeal (civil) 5953 of 1990

28 April 1998
Supreme Court
16 pages
JAGAN NATH Vs JAGDISH RAI & ORS.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO.
Case number: Appeal Civil 385 of 1987

27 April 1998
Supreme Court
0 pages
BALJIT SINGH MALIK Vs DELHI GOLF CLUB

Bench: CJI,K.T. THOMAS,RAJENDRA BABU
Case number: W.P.(C) No.-000744-000744 / 1994
Diary number: 18636 / 1994

27 April 1998
Supreme Court
12 pages
MAHARASHTRA RAJYA S.S.KARKHANA SANGH&ORS Vs STATE OF MAHARASHTRA

Bench: G.N. RAY,M. SRINIVASAN
Case number: C.A. No.-002369-002369 / 1998
Diary number: 18195 / 1997
Advocates: Vs SHIVAJI M. JADHAV

27 April 1998
Supreme Court
12 pages
MAHARASHTRA RAJYA S.S.KARKHANA SANGH&ORS Vs STATE OF MAHARASHTRA

Bench: G.N. RAY,M. SRINIVASAN
Case number: C.A. No.-002369-002369 / 1998
Diary number: 18195 / 1997
Advocates: Vs SHIVAJI M. JADHAV

27 April 1998
Supreme Court
5 pages
A K SRIVASTAVA Vs NATIONAL INSURANCE CO

Bench: A.S. ANAND,K.T. THOMAS
Case number: C.A. No.-002284-002284 / 1998
Diary number: 6885 / 1997
Advocates: Vs MINAKSHI VIJ

24 April 1998
Supreme Court
2 pages
UOI Vs SUSHIL K PAL

Bench: G.T. NANAVATI,S.P. KURDUKAR.
Case number: C.A. No.-002485-002486 / 1998
Diary number: 4418 / 1997
Advocates: Vs SARLA CHANDRA

24 April 1998
Supreme Court
11 pages
DMAI Vs

Bench: K. VENKATASWAMI,S.P. KURDUKAR
Case number: C.A. No.-001381-001384 / 1991
Diary number: 79548 / 1991

24 April 1998
Supreme Court
11 pages
SURENDRA NARAIN SINGH & ORS. Vs STATE OF BIHAR & ORS

23 April 1998
Supreme Court
6 pages
NIRMAL KANTI ROY Vs STATE OF WEST BENGAL

Bench: CJI,K.T. THOMAS,S. RAJENDRA BABU
Case number: Crl.A. No.-000475-000475 / 1998
Diary number: 7764 / 1997
Advocates: RANJAN MUKHERJEE Vs A. SUBHASHINI

23 April 1998
Supreme Court
4 pages
S.K. BHARGAVA Vs THE COLLECTOR, CHANDIGARH & ORS.

23 April 1998
Supreme Court
6 pages
NIRMAL KANTI ROY, GANESH LAL MOONDRA & ORS. Vs STATE OF WEST BENGAL, S. DASGUPTA AND ANOTHER