Showing 25831 - 25845 of 41947 judgements
27 March 1998
Supreme Court
3 pages
D1MAIN Vs D1MAIN

Bench: K.T. THOMAS S. RAJENDRA BABU
Case number: SLP(C) No.-009893-009893 / 1992
Diary number: 86100 / 1992
Advocates: C. V. SUBBA RAO Vs

27 March 1998
Supreme Court
1 pages
MOHD. RAFI Vs STATE OF U.P.

Bench: G.T. NANAVATI,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000383-000383 / 1998
Diary number: 60415 / 1998
Advocates: Vs AJIT SINGH PUNDIR

27 March 1998
Supreme Court
2 pages
ER. K.K. JERATH Vs UNION TERRITORY, CHANDIGARH & ORS.

Bench: K. T. THOMAS,S. RAJENDRA BABU
Case number: Special Leave Petition (Criminal) 876 of 1998

26 March 1998
Supreme Court
12 pages
M/S.RAHABHAR PRODUCTIONS PVT LTD Vs RAJENDRA K TANDON

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-001785-001785 / 1998
Diary number: 20601 / 1997
Advocates: Vs SURUCHII AGGARWAL

26 March 1998
Supreme Court
2 pages
DMAI Vs

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000572-000572 / 1991
Diary number: 79606 / 1991

26 March 1998
Supreme Court
18 pages
K.SANKARANARAYANAN (DEAD) Vs K.SREEDEVI .

Bench: S.B. MAJMUDAR,K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-001784-001784 / 1998
Diary number: 18164 / 1995

26 March 1998
Supreme Court
3 pages
TASADDUG HUSSAIN KHAN Vs SHIV NATH SAHU (DECEASED) THROUGH LRS. AND ANOTHER

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Appeal (civil) 3805 of 1983

26 March 1998
Supreme Court
2 pages
GURDIAL KAUR AND OTHERS Vs KARTAR KAUR AND OTHERS

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Appeal (civil) 2944 of 1985

25 March 1998
Supreme Court
9 pages
M/S SPRING MEADOWS HOSPITAL Vs HARJOL AHLUWALIA THR. K.S.AHLUWALIA &ANR

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-007708-007708 / 1997
Diary number: 17343 / 1997
Advocates: S. RAJAPPA Vs CAVEATOR-IN-PERSON

25 March 1998
Supreme Court
2 pages
K.M.S UBAIDA AND ANR. Vs STATE OF KERALA & ANR

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Appeal (civil) 3497 of 1984

24 March 1998
Supreme Court
3 pages
PUNJAB URBAN PLANNING & DEV.AUTHORITY Vs M/S.SHIV SARASWATI IRON&STEEL RE-RO.MILL

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-001734-001734 / 1998
Diary number: 15346 / 1997
Advocates: Vs NARESH BAKSHI

24 March 1998
Supreme Court
3 pages
TAMIL NADU WATER SUPPLY & DRAINAGE BOARD Vs TAMIL NADU WATER SUPPLY & DRAINAGE BOARD ENGINEERS'ASSOCIAT

24 March 1998
Supreme Court
2 pages
M/S. INTER STATE TRANSPORT AGENCY Vs BIBI HABIBA KHATOON (DEAD) BY L. RS.

Bench: A.S. ANAND,S.P. BHARUCHA
Case number: Appeal (civil) 2751 of 1991

24 March 1998
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, TAMIL NADU Vs S. BALASUBRAMANIAN

Bench: SUJATA V.MANOHAR,D.P. WADHWA
Case number: Appeal Civil 4048 of 1984

23 March 1998
Supreme Court
6 pages
DHAN RAJ Vs STATE OF J & K

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-009392-009392 / 1996
Diary number: 16701 / 1995
Advocates: PURNIMA BHAT Vs ASHOK MATHUR