Judgements

RANJIT SINGH Vs STATE OF PUNJAB

Bench: K.T.THOMAS,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000982-000982 / 1998
Diary number: 7393 / 1998

M.C. MEHTA Vs UNION OF INDIA

Bench: A.S. ANAND,B.N.KIRPAL,V.N.KHARE
Case number: W.P.(C) No.-013029-013029 / 1985
Diary number: 63998 / 1985
Advocates: APPLICANT-IN-PERSON Vs

ARUL NADAR Vs AUTHORISED OFFICER, LAND REFORMS

Bench: M.M. PUNCHHI,G.B.PATTANAIK,AND A.P. MISRA
Case number: Appeal Civil 9 of 1991

STATE OF ANNDHRA PRADESH Vs CHANDRASEKHARA REDDY & ORS.

MR. "X" Vs HOSPITAL "Z"

Case number: C.A. No.-004641-004641 / 1998
Diary number: 12510 / 1998

UDAY KUMAR Vs STATE OF KARNATAKA

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-001216-001216 / 1995
Diary number: 15701 / 1995

DMAI Vs

Bench: D.P. WADHWAR,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000290-000290 / 1990
Diary number: 76823 / 1990
Advocates: LALITA KAUSHIK Vs

ROSHNI DEVI Vs STATE OF HARYANA .

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK.
Case number: C.A. No.-004900-004900 / 1998
Diary number: 12100 / 1994

KURUKSHETRA UNIVERSITY Vs JYOTI SHARMA

Bench: A.S. ANAND,D.P. WADHWA.
Case number: C.A. No.-004890-004890 / 1998
Diary number: 1454 / 1998

DMAI Vs

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK.
Case number: C.A. No.-004318-004319 / 1990
Diary number: 76803 / 1990

KURUKSHETRA UNIVERSITY Vs JYOTI SHARMA

Bench: A.S. ANAND,D.P. WADHWA.
Case number: C.A. No.-004890-004890 / 1998
Diary number: 1454 / 1998

STATE OF W.B. Vs NURUDDIN MALLIK

Bench: K.VENKATASWAMI,A.P.MISRA
Case number: C.A. No.-004895-004895 / 1998
Diary number: 15915 / 1995
Advocates: Vs MOHAN PANDEY

MRS. HELEN C. REBELLO & ORS. Vs MAHARASHTRA STATE ROAD TRANSPORT CORPN. & ANR.

Bench: K. VENKATASWAMI,A.P. MISRA.
Case number: Appeal Civil 1904 of 1989

STATE OF ORISSA AND ORS. Vs M/S VIJAY LAXMI OIL INDUSTRIES

MRS. HELEN C. REBELLO & ORS. Vs MAHARASHTRA STATE ROAD TRANSPORT CORPN. & ANR.

Bench: K. VENKATASWAMI,A.P. MISRA.
Case number: Appeal (civil) 1904 of 1989