Showing 25426 - 25440 of 41947 judgements
15 October 1998
Supreme Court
2 pages
RAMA Vs STATE OF MAHARASHTRA

Bench: G.T.NANAVATI,S.P.KURDUKAR
Case number: C.A. No.-006528-006528 / 1995
Diary number: 74404 / 1991

15 October 1998
Supreme Court
1 pages
VISHWANATH Vs PRADHU AND ORS.

Bench: G.T.NANAVATI,S.P.KURDUKAR
Case number: Appeal Civil 5517 of 1995

14 October 1998
Supreme Court
0 pages
DMAI Vs

Case number: W.P.(C) No.-011742-011744 / 1984
Diary number: 67954 / 1984

14 October 1998
Supreme Court
1 pages
RAMCHANDRA HASHA DALVI(DECEASED)THRU LRS Vs J.D.PATWARDHAN(DECEASED)THRU. L.RS.

Bench: G.T.NANAVATI,S.P.KURDUKAR
Case number: C.A. No.-001457-001457 / 1994
Diary number: 72148 / 1990

14 October 1998
Supreme Court
2 pages
A. RAZZAQUE SAJANSAHEB BAGWAN Vs IBRAHIM HAJI MOHAMMED

Bench: G.T.NANAVATI,S.P.KURDUKAR
Case number: C.A. No.-006788-006788 / 1994
Diary number: 72488 / 1994

14 October 1998
Supreme Court
1 pages
SHANTABAI VITHAL PATIL(DEAD) BY LRS.&ORS Vs AMBAJI LAXMAN THAKUR(DEAD) BY LRS.

Bench: G.T.NANAVATI,S.P.KURDUKAR
Case number: C.A. No.-005297-005297 / 1992
Diary number: 79609 / 1992

12 October 1998
Supreme Court
0 pages
RAMESHWAR SWARUP (DEAD) BY LRS. Vs SMT. SAROJ TYAGI AND ORS.

Case number: Appeal (civil) 3346 of 1981

12 October 1998
Supreme Court
7 pages
RAJINDER KRISHAN KHANNA Vs UNION OF INDIA .

Bench: S.P. BHARUCHA,V.N. KHARE
Case number: C.A. No.-005003-005003 / 1997
Diary number: 77495 / 1996
Advocates: Vs GHANSHYAM JOSHI

09 October 1998
Supreme Court
17 pages
V. KASTURI Vs MANAGING DIRECTOR, S.B.I.,BOMBAY

Bench: S.B. MAJUMDAR,M JAGANNADHA RAO.
Case number: C.A. No.-005048-005048 / 1998
Diary number: 2832 / 1998
Advocates: Vs SANJAY KAPUR

09 October 1998
Supreme Court
4 pages
LIFE INSURANCE CORPORATION OF INDIA &ANR Vs DHARAM VIR ANAND

Bench: M.M. PUNCHHI,G.B. PATTANAIK,A.P. MISRA
Case number: C.A. No.-005063-005063 / 1998
Diary number: 9965 / 1998
Advocates: Vs REKHA PANDEY

09 October 1998
Supreme Court
37 pages
MAYAWATI Vs MARKANDEYA CHAND

Bench: HON,HON,ANDHON
Case number: C.A. No.-005057-005057 / 1998
Diary number: 6229 / 1998
Advocates: MITTER & MITTER CO. Vs AJAY K. AGRAWAL

08 October 1998
Supreme Court
9 pages
RAJDEO SHARMA Vs STATE OF BIHAR

Bench: CJI,K.T.
Case number: Crl.A. No.-001045-001045 / 1998
Diary number: 79884 / 1996

08 October 1998
Supreme Court
5 pages
SUSHMA SURI Vs GOVT OF NATIONAL CAPITAL UT OF DELHI&ANR

Bench: K.T.THOMAS,S.RAJENDRA BABU
Case number: C.A. No.-003021-003021 / 1997
Diary number: 2565 / 1997
Advocates: TARA CHANDRA SHARMA Vs A. SUBHASHINI

08 October 1998
Supreme Court
4 pages
VIMAL SINGH Vs KHUMAN SINGH

Bench: M.M.PUNCHHI,V.N.KHARE.
Case number: Crl.A. No.-001047-001047 / 1998
Diary number: 79868 / 1996

08 October 1998
Supreme Court
4 pages
C.N.RUDRAMURTHY Vs K.BARKATHULLA KHAN

Bench: CJI,G.B. PATTANAIK,S. RAJENDRA BABU.
Case number: C.A. No.-005039-005039 / 1998
Diary number: 3814 / 1998
Advocates: Vs SANGEETA KUMAR