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18 September 1998
Supreme Court 5 pages ROSHNI DEVI, SHRAVAN KUMAR ETC., HARAYANA STATE SUBORDINATE Vs V.STATE OF HARYANA & Ors.ETC., BRIJENDER SINGH & Ors.
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18 September 1998
Supreme Court 11 pages BAIDYANATH JENA & ANR. Vs UNION OF INDIA & ORS.
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18 September 1998
Supreme Court 9 pages STATE IF WEST BENGAL AND OTHERS Vs NURUDDIN MALLIK AND OTHERS
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18 September 1998
Supreme Court 4 pages STATE OF ORISSA AND ORS. Vs M/S VIJAY LAXMI OIL INDUSTRIES
Bench: S.P. BHARUCHA,,V.N. KHARE. |
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17 September 1998
Supreme Court 0 pages HARYANA STATE M.I.T. CORPORATION Vs MADAN LAL KOHLI .
Case number: C.A. No.-012026-012030 / 1996 |
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17 September 1998
Supreme Court 4 pages ARMY WELFARE HOUSING ORGANISATION Vs GAUTAM CONSTRN. & FISHERIES LTD.
Bench: A.S. ANAND,D.P. WADHWA |
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17 September 1998
Supreme Court 5 pages BASUDEO TIWARY Vs SIDO KANHU UNIVERSITY
Bench: A.S. ANAND,S. RAJENDRA BABU. |
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17 September 1998
Supreme Court 1 pages SANJAY MUSALE Vs STATE OF M.P. AND ORS.
Bench: INDER PAL SINGH,PREM FRAKASH |
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16 September 1998
Supreme Court 2 pages CHIEF ADMN.CUM JT.SEC.GOVT.OF INDIA &ANR Vs DIPAK CHANDRA DAS
Bench: S.SAGHIR AHMAD,S.RAJENDRA BABU |
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16 September 1998
Supreme Court 3 pages DMAI Vs
Bench: S.SAGHIR AHMAD,S.RAJENDRA BABU |
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16 September 1998
Supreme Court 3 pages SRI KEMPAIAH Vs SMT. CHIKKABORAMMA AND OTHERS
Bench: S. SAGHIR AHMAD,S.RAJENDRA BABU |
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15 September 1998
Supreme Court 0 pages U.O.I. Vs SUBEDAR RAM NARAIN
Case number: C.A. No.-003609-003609 / 1996 |
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15 September 1998
Supreme Court 0 pages SRI SANGAPPA KALYANAPPA BANGI (DEAD) THROUGH LRS. Vs LAND TRIBUNAL, JAMKHANDI AND ORS.
Case number: Appeal (civil) 1998 of 1991 |
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15 September 1998
Supreme Court 5 pages SALEEM Vs DIST. JUDGE, MUZAFFARNAGAR
Bench: S.B.MAJMUDAR,M.JAGANNADHA RAO. |
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15 September 1998
Supreme Court 2 pages AJAY SHARMA Vs STATE OF RAJASTHAN
Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI,. |