Judgements

WAMANRAO KESHAVRAO DESHMUKH & ORS. Vs DINKARRAO BHAUSANEB DESHMUKH & ORS.

IN THE SUPREME COURT OF INDIA (IN RE: APPOINTMENT & TRANSFER OF JUDGES) Vs CIVIL ADVISORY JURISDICTION

Bench: S.P.BHARUCHA , M.K.MUKHERJEE , S.B.MAJMUDAR , SUJATA V.MANOHAR , G.T.NANAVATI
Case number: Special Reference Case 1 of 1998

SARLA AHUJA Vs UNITED INDIA INSURANCE CO.LTD.

Bench: S.SAGHIR AHMAD,K.T.THOMAS
Case number: C.A. No.-005213-005213 / 1998
Diary number: 10076 / 1998
Advocates: Vs DEBASIS MISRA

SARLA AHUJA Vs UNITED INDIA INSURANCE COMPANY LTD.

Vs

Bench: S.SAGHIR AHMAD,K.T.THOMAS
Case number: /
Diary number: 22064 / 1997

Vs

Bench: S.Saghir Ahmad,K.T.Thomas
Case number: /
Diary number: 22064 / 1997

RADHEY SHYAM Vs STATE OF U.P.

Bench: G.T. NANAVATI,S.P. KURDUKAR.
Case number: Crl.A. No.-001091-001091 / 1998
Diary number: 9823 / 1998

KESHAV DEO Vs STATE OF UP

Bench: SUJATA V. MANOHAR,M. SRINIVASAN
Case number: C.A. No.-001647-001647 / 1997
Diary number: 2695 / 1997
Advocates: Vs M. A. CHINNASAMY

U O I Vs BANWARI LAL AGARWAL

Bench: M.K.MUKHERJEE,B.N.KTRPAL
Case number: Crl.A. No.-001087-001090 / 1998
Diary number: 12165 / 1997
Advocates: Vs BHARAT SANGAL

KASHIRAM Vs STATE OF M P

Bench: M.K. MUKHERJEE,M. SRINIVASAN.
Case number: Crl.A. No.-000057-000057 / 1997
Diary number: 21666 / 1996
Advocates: SHAKEEL AHMED Vs

KESHAV DEO Vs STATE OF UP

Bench: SUJATA V. MANOHAR,M. SRINIVASAN
Case number: C.A. No.-001647-001647 / 1997
Diary number: 2695 / 1997
Advocates: Vs M. A. CHINNASAMY

KASHIRAM Vs STATE OF M P

Bench: M.K. MUKHERJEE,M. SRINIVASAN.
Case number: Crl.A. No.-000057-000057 / 1997
Diary number: 21666 / 1996
Advocates: SHAKEEL AHMED Vs

RADHEY SHVAM Vs STATE OF U.P.

STATE OF MAHARASHTRA Vs VITHALRAO GANPATRAO WARHADE

Case number: Appeal (civil) 1915 of 1991

SHEVANTABAI MARUTI KALHATKAR Vs RAMU RAKHAMAJI KALHATKAR

Bench: G.T.NANAVATI,S.P.KURDUKAR
Case number: C.A. No.-001268-001268 / 1995
Diary number: 12422 / 1994
Advocates: Vs ARUN K. SINHA