Judgements

M/S AMMONIA SUPPLIES CORPN (P) LTD. Vs M/S MODERN PLASTIC CONTAINERS

Bench: G.B.PATTANAIK,A.P. MISRA
Case number: C.A. No.-005152-005152 / 1995
Diary number: 9359 / 1994
Advocates: SARAT CHANDRA Vs

MATHEVAN PILLAI PADMANABHA PILLAI Vs ARULAPPAN NADAR YOVAN NADAR AND ORHERS

Bench: K.T. THOMAS,M. SRINIVASAN
Case number: Appeal Civil 3727 of 1988

N. BALAKRISHNAN Vs M. KRISHNAMURTHY

Bench: S.SAGHIR AHMAD,K.T. THOMAS.
Case number: C.A. No.-004575-004576 / 1998
Diary number: 6369 / 1998
Advocates: KRISHNAMURTHI SWAMI Vs ABHA JAIN

JAGBIR SINGH Vs STATE OF PUNJAB

Bench: M.K.MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000121-000121 / 1996
Diary number: 924 / 1996
Advocates: PREM MALHOTRA Vs

B.P. OIL MILLS LTD. Vs SALE TAX TRIBUNAL

Bench: S.P.BHARUCHA,M.K. MUKHERJEE,G.T. NANAVATI.
Case number: C.A. No.-010453-010453 / 1995
Diary number: 19943 / 1994

ZIPPERS KARAMCHARI UNION Vs U O I

Bench: S.C. AGRAWAL,S.P. KURDUKAR.
Case number: W.P.(C) No.-000781-000781 / 1996
Diary number: 80408 / 1996
Advocates: Vs D. S. MAHRA

SHRI SUNDER LAL & ORS. Vs UNION OF INDIA & ORS.

SHRI SUNDER LAL & ORS. Vs UNION OF INDIA & ORS.

ZIPPERS KARAMCHARI UNION Vs UNION OF INDIA & ORS.

DMAI Vs

Bench: S.C. AGRAWAL,A.P. MISRA
Case number: C.A. No.-004546-004548 / 1992
Diary number: 86076 / 1992

Vs

Bench: SUJATA V. MANOHAR,S. RAJENDRA BABU
Case number: /
Diary number: 2 / 6108

SAJJAN SINGH Vs STATE OF M.P.

Bench: M.K. MUKHERJEE,D.P. WADHWA
Case number: Crl.A. No.-000137-000137 / 1997
Diary number: 76595 / 1996
Advocates: S.K. SINHA Vs

T.L.THATHACHARIAR Vs THE COMMISSIONER, H.R.C.E.

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK.
Case number: C.A. No.-004570-004571 / 1998
Diary number: 14685 / 1997

Vs

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK
Case number: /
Diary number: 2 / 7998

VINAY BALACHANDRA JOSHI Vs REG.GENERAL SUPREME COURT OF INDIA &ANR

Bench: S.C. AGRAWAL,G.T. NANAVATI,S. SAGHIR AHMAD
Case number: W.P.(C) No.-000883-000883 / 1990
Diary number: 76665 / 1990
Advocates: UMESH BHAGWAT Vs L. K. PANDEY