Judgements

C.N.RUDRAMURTHY Vs K.BARKATHULLA KHAN

Bench: CJI,G.B. PATTANAIK,S. RAJENDRA BABU.
Case number: C.A. No.-005039-005039 / 1998
Diary number: 3814 / 1998
Advocates: Vs SANGEETA KUMAR

RAJENDERA SINGH & ORS. Vs STATE OF U.P. & ORS.

Bench: S.SAGHIR AHMAD,S. RAJENDRA BABU.
Case number: C.A. No.-000211-000211 / 1982
Diary number: 62989 / 1982

DR. MUKHTIAR CHAND & ORS. Vs THE STATE OF PUNJAB & ORS.

Bench: K.T.THOMAS,SYED SHAH MOHAMMED QUADRI
Case number: Appeal (civil) 89 of 1987

PAPPU SWEETS & BISCUITS Vs COMMR. TRADE TAX, U.P.

Bench: S.P. BHARUCHA,M.K. MUKHERJEE,G.T. NANAVATI
Case number: C.A. No.-009282-009282 / 1995
Diary number: 14032 / 1995
Advocates: PRAVEEN KUMAR Vs PRADEEP MISRA

M.M.T.C. OF INDIA LTD Vs SALES TAX OFFICER

Bench: S.P.BHARUCHA.,V.N.KHARE.
Case number: C.A. No.-008870-008870 / 1996
Diary number: 78934 / 1996
Advocates: Vs KIRTI RENU MISHRA

IN RE Vs AJAY KUMAR PANDEY,

Bench: A.S.ANAND,M.K.MUKHERJEE
Case number: Special Leave Petition (Criminal) 4114 of 1995

JASPAL SINGH Vs STATE OF PUNJAB

VIJAY KUMAR Vs STATE OF PUNJAB

STATE OF GUJARAT AND ANOTHER Vs HON'BLE HIGH COURT OF GUJARAT

STATE OF GUJARAT AND ANR. Vs HON'BLE HIGH COURT OF GUJARAT

JITENDRASINGH JAYSINGH RAWAL ETC Vs STATE OF MAHARASHTRA AND ORS.

Bench: G.T.NANAVATI,S.P.KURDUKAR
Case number: Appeal Civil 4736 of 1989

JASPAL SING Vs STATE OF PUNJAB

Bench: G.T.NANAVATI,S.P.KURDUKAR
Case number: Appeal Criminal 275 of 1973

PAWAN KUMAR SHARMA Vs GURDIAL SINGH

Bench: S.S. ANAND,V.N. KHARE
Case number: C.A. No.-003407-003407 / 1998
Diary number: 11278 / 1998
Advocates: SUDHA GUPTA Vs D. MAHESH BABU

SUN OIL COMPANY Vs STATE OF WEST BENGAL .

Case number: C.A. No.-002056-002056 / 1996
Diary number: 81929 / 1993
Advocates: RADHA RANGASWAMY Vs SINHA & DAS

B KANDASAMY REDDIAR Vs O GOMATHI AMMAL

Bench: M.K.MUKHERJEE,S.SAGHIR AHMAD
Case number: C.A. No.-004949-004949 / 1998
Diary number: 16961 / 1997