Judgements

SURESH B. KALANI Vs STATE OF MAHARASHTRA

Bench: M.K.MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000954-000954 / 1998
Diary number: 955 / 1998
Advocates: Vs D. M. NARGOLKAR

THE NEW INDIA ASSURANCE CO. LTD., Vs SMT. SHEELA RANI & ORS.

Bench: K. VENKATASWAMI,,A.P. MISRA.
Case number: Appeal Civil 5525 of 1995

ANDIAPPA NADAR Vs GNANAMBAL AMMAL

Case number: C.A. No.-004753-004754 / 1998
Diary number: 2205 / 1997
Advocates: Vs K. SARADA DEVI

SIEL LTD. Vs U O I

Bench: M.M.PUNCHHI,SUJATA V.MANOHAR
Case number: C.A. No.-004726-004741 / 1998
Diary number: 771 / 1996

V.C., G.B. PANT UNIVERSITY OF AGR.TECH. Vs KEWAL NAND

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK.
Case number: C.A. No.-003751-003751 / 1996
Diary number: 16788 / 1995

OARAMJIT KAUR Vs STATE OF PUNJAB & ORS.

ABBAI MALIGAI PARTNERSHIP FIRM Vs K. SANTHAKUMARAN .

Case number: C.A. No.-004996-004999 / 1994
Diary number: 10310 / 1994
Advocates: V. BALACHANDRAN Vs

Vs

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK
Case number: /
Diary number: 2 / 0018

RAPTAKOS BRETT & CO. LTD. Vs GANESH PROPERTY

Case number: C.A. No.-004657-004657 / 1998
Diary number: 17189 / 1997
Advocates: Vs PRANAB KUMAR MULLICK

MOHAMMEDKASAM HAJI GULAMBHAI Vs BAKERALI FATEHALI (D) BY LRS.

Case number: C.A. No.-007957-007957 / 1996
Diary number: 63144 / 1995
Advocates: Vs ABHIJAT P. MEDH

STATE OF PUNJAB Vs BAKSHISH SINGH

Bench: S.SAGHIR AHMAD,S. RAJENDRA BABU.
Case number: C.A. No.-004212-004212 / 1997
Diary number: 1026 / 1997
Advocates: Vs SHAKEEL AHMED

HARKANT HIRALAL VOHRA (DEAD) BY L.RS. Vs UNION OF INDIA & ANR.

Bench: K. VENKATASWAMI,A.P. MISRA.
Case number: Appeal Civil 12164 of 1995

THE STATE OF PUNJAB & ORS. Vs BAKSHISH SINGH

N. AMMAD Vs MANAGER, EMJAY HIGH SCHOOL

Bench: S. SAGHIR AHMAD,K.T. THOMAS
Case number: C.A. No.-004597-004598 / 1998
Diary number: 12040 / 1998
Advocates: Vs E. M. S. ANAM

ORIENT PAPER & INDUSTRIES LTD. Vs TAHSILDAR-CUM-IRRIGATION OFFICER .

Bench: A.S.ANAND,S.RAJENDRA BABU
Case number: C.A. No.-001798-001798 / 1986
Diary number: 68288 / 1986
Advocates: P. N. GUPTA Vs RAJ KUMAR MEHTA