Judgements

15 October 2008
Supreme Court
6 pages

SUPDT., NARCOTIC CONTROL BUREAU Vs PARASH SINGH

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000972-000972 / 2003
Diary number: 23480 / 2002
Advocates: SUSHMA SURI Vs BALBIR SINGH GUPTA

15 October 2008
Supreme Court
10 pages

UNION OF INDIA Vs BALI RAMU PAWAR .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000733-000733 / 2002
Diary number: 17046 / 2001
Advocates: P. PARMESWARAN Vs

15 October 2008
Supreme Court
4 pages

UNION OF INDIA Vs RAM KUMAR THAKUR

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006112-006112 / 2008
Diary number: 9591 / 2007
Advocates: SUSHMA SURI Vs GHAN SHYAM VASISHT

15 October 2008
Supreme Court
11 pages

STATE OF BIHAR Vs KRISHNA PASWAN

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-005519-005519 / 2002
Diary number: 20391 / 2001
Advocates: GOPAL SINGH Vs BRAJ KISHORE MISHRA

15 October 2008
Supreme Court
10 pages

UNION OF INDIA Vs SUKHEN CHANDRA DAS

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-006110-006110 / 2008
Diary number: 20853 / 2005
Advocates: SUSHMA SURI Vs

15 October 2008
Supreme Court
2 pages

IQBAL Vs STATE OF KARNATAKA

Bench: B.N. AGRAWAL,G.S. SINGHVI,AFTAB ALAM, ,
Case number: Crl.A. No.-001505-001505 / 2007
Diary number: 22986 / 2007
Advocates: S. N. BHAT Vs

15 October 2008
Supreme Court
5 pages

SAHIB SINGH Vs STATE OF HARYANA .

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005056-005056 / 2002
Diary number: 15496 / 2001
Advocates: A. P. MOHANTY Vs T. V. GEORGE

15 October 2008
Supreme Court
3 pages

STATE OF HARYANA Vs SHER SINGH

Bench: ARIJIT PASAYAT,C.K. THAKKER,D.K. JAIN, ,
Case number: Crl.A. No.-000199-000199 / 2004
Diary number: 19567 / 2003
Advocates: T. V. GEORGE Vs PREM MALHOTRA

15 October 2008
Supreme Court
6 pages

UNION OF INDIA Vs G. RAJANNA .

Bench: ARIJIT PASAYAT,C.K. THAKKER,D.K. JAIN, ,
Case number: C.A. No.-006590-006592 / 2008
Diary number: 17114 / 2005
Advocates: SHREEKANT N. TERDAL Vs ANIS AHMED KHAN

15 October 2008
Supreme Court
10 pages

MONDRI SREENU Vs STATE OF ANDHRA PRADESH

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001263-001263 / 2005
Diary number: 11893 / 2005
Advocates: ANSAR AHMAD CHAUDHARY Vs D. BHARATHI REDDY

14 October 2008
Supreme Court
15 pages

STATE REP. BY INSPECTOR OF POLICE Vs SARAVANAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000832-000832 / 2002
Diary number: 18103 / 2001
Advocates: V. G. PRAGASAM Vs V. J. FRANCIS

14 October 2008
Supreme Court
16 pages

LUDHIANA IMPROVEMENT TRUST Vs M/S TODAY HOMES & INFRASTRUCTURE P.LD.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-006104-006104 / 2008
Diary number: 11392 / 2008
Advocates: AJAY PAL Vs J S WAD AND CO

14 October 2008
Supreme Court
12 pages

VANIYANKANDY BHASKARAN Vs MOOLIYIL PADINHJAREKANDY SHEELA

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-006103-006103 / 2008
Diary number: 2722 / 2007
Advocates: Vs K. RAJEEV

14 October 2008
Supreme Court
3 pages

M/S SATNAM AGRO INDUSTRIES Vs STATE OF PUNJAB

Bench: LOKESHWAR SINGH PANTA,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-001607-001607 / 2008
Diary number: 26451 / 2006
Advocates: Vs KULDIP SINGH

14 October 2008
Supreme Court
10 pages

NAGAR PALIKA NIGAM Vs KRISHI UPAJ MANDI SAMITI .

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-001921-001921 / 2006
Diary number: 1123 / 2005
Advocates: Vs B. S. BANTHIA