Showing 14176 - 14190 of 41947 judgements
16 October 2008
Supreme Court
6 pages
VENUS HOUSING ENTERPRISES Vs BRIHANMUMBAI MUNICIPAL CORPORATION

Bench: R.V. RAVEENDRAN,AFTAB ALAM, , ,
Case number: C.A. No.-005414-005414 / 2002
Diary number: 63200 / 2002
Advocates: JATIN ZAVERI Vs

16 October 2008
Supreme Court
4 pages
STATE OF M.P. Vs WAZIR KHAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA
Case number: Crl.A. No.-001510-001510 / 2004
Diary number: 7157 / 2004
Advocates: Vs JAI PRAKASH PANDEY

16 October 2008
Supreme Court
2 pages
ABHAY KUMAR Vs STATE OF BIHAR

Case number: Crl.A. No.-001621-001621 / 2008
Diary number: 18575 / 2007
Advocates: Vs GOPAL SINGH

16 October 2008
Supreme Court
7 pages
SUNIL Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 5496 of 2007

16 October 2008
Supreme Court
12 pages
BABULAL KHANDELWAL Vs BALKISHAN D. SINGHVI .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-006124-006124 / 2008
Diary number: 9510 / 2006

16 October 2008
Supreme Court
20 pages
MANOJ SHARMA Vs STATE .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Crl.A. No.-001619-001619 / 2008
Diary number: 25378 / 2007
Advocates: H. K. CHATURVEDI Vs D. S. MAHRA

16 October 2008
Supreme Court
16 pages
MAGANLAL KISHANLAL GODHA Vs NANASAHEB UDDHAORAO GADEWAR

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-006125-006125 / 2008
Diary number: 5985 / 2006
Advocates: P. N. GUPTA Vs SHIVAJI M. JADHAV

16 October 2008
Supreme Court
3 pages
SAIRA @ RUHI Vs ATHAR ABBAS

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: T.P.(C) No.-000025-000025 / 2008
Diary number: 622 / 2008
Advocates: Vs RESPONDENT-IN-PERSON

16 October 2008
Supreme Court
4 pages
SEEMA BANSAL Vs MAYANK BANSAL

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: T.P.(C) No.-000683-000683 / 2007
Diary number: 25730 / 2007
Advocates: P. I. JOSE Vs ASHOK MATHUR

16 October 2008
Supreme Court
4 pages
RACHANA Vs JAYESH

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: T.P.(C) No.-000699-000699 / 2008
Diary number: 14052 / 2008
Advocates: Vs ANOOP KR. SRIVASTAV

16 October 2008
Supreme Court
6 pages
RENU KUNTA MALLAIAH Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001026-001026 / 2001
Diary number: 3163 / 2001
Advocates: BIJOY KUMAR JAIN Vs D. BHARATHI REDDY

16 October 2008
Supreme Court
5 pages
STATE OF M.P. Vs MAKHAN @ MADAN .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000046-000047 / 2003
Diary number: 15678 / 2001
Advocates: C. D. SINGH Vs KAILASH CHAND

15 October 2008
Supreme Court
50 pages
B.S.MATHUR Vs UNION OF INDIA .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: W.P.(C) No.-000477-000477 / 2007
Diary number: 24245 / 2007
Advocates: Vs ARPUTHAM ARUNA AND CO

15 October 2008
Supreme Court
4 pages
STATE OF U.P. Vs HINDUSTAN UNILEVERS .

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006126-006126 / 2008
Diary number: 3552 / 2006
Advocates: ANUVRAT SHARMA Vs GAURAV AGRAWAL

15 October 2008
Supreme Court
7 pages
MUKUL MAHTO Vs STATE OF JHARKHAND

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000862-000863 / 2001
Diary number: 11606 / 2001
Advocates: SATISH VIG Vs