Showing 14236 - 14250 of 41947 judgements
03 October 2008
Supreme Court
12 pages
SOUTHERN SALES & SERVICES Vs SAUERMILCH DESIGN & HANDELS GMBH

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-006046-006046 / 2008
Diary number: 23300 / 2008
Advocates: T. V. RATNAM Vs DUA ASSOCIATES

03 October 2008
Supreme Court
4 pages
STATE OF U.P. Vs DIWAKAR KHARE

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-006049-006049 / 2008
Diary number: 27425 / 2008
Advocates: KAMLENDRA MISHRA Vs JITENDRA MOHAN SHARMA

03 October 2008
Supreme Court
10 pages
RAJESH KUMAR Vs STATE OF H.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000639-000639 / 2001
Diary number: 1257 / 2001
Advocates: SHIVA PUJAN SINGH Vs

03 October 2008
Supreme Court
20 pages
C.JACOB Vs DIRECTOR OF GEOLOGY & MIN.INDUS.EST.&ANR

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: SLP(C) No.-025795-025795 / 2008
Diary number: 23108 / 2008

03 October 2008
Supreme Court
9 pages
KERALA STATE HOUSING BOARD Vs GRACE JOSEPH

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-006097-006097 / 2008
Diary number: 30390 / 2006
Advocates: M. T. GEORGE Vs ROMY CHACKO

03 October 2008
Supreme Court
33 pages
K. KUSUMA KUMARI Vs N. ANANTHAIAH .

Bench: A.K. MATHUR,R.V. RAVEENDRAN
Case number: C.A. No.-000123-000123 / 2007
Diary number: 32587 / 2006
Advocates: ANNAM D. N. RAO Vs

03 October 2008
Supreme Court
16 pages
RUKMINI NARVEKAR Vs VIJAY SATAREDKAR & ORS.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Special Leave Petition (crl.) 7387-7388 of 2007

03 October 2008
Supreme Court
7 pages
SANGHI BROTHERS (INDORE) PVT.LTD. Vs SANJAY CHOUDHARY & ORS.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA
Case number: Special Leave Petition (crl.) 1339 of 2007

01 October 2008
Supreme Court
4 pages
STATE, BY INSPECTOR, TAMIL NADU Vs SAIT @ KRISHNAKUMAR

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000070-000070 / 2002
Diary number: 6524 / 2001
Advocates: S. THANANJAYAN Vs K. V. VIJAYAKUMAR

01 October 2008
Supreme Court
20 pages
STATE OF MAHARASHTRA Vs SNEHA SATYANARAYAN AGRAWAL .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: C.A. No.-006026-006026 / 2008
Diary number: 26499 / 2006
Advocates: RAVINDRA KESHAVRAO ADSURE Vs SHIVAJI M. JADHAV

01 October 2008
Supreme Court
18 pages
M/S. UNISSI (INDIA) PVT. LTD. Vs P.G. INSTITUTE OF MED. EDN. & RESEARCH

Bench: TARUN CHATTERJEE,DALVEER BHANDARI, , ,
Case number: C.A. No.-006039-006039 / 2008
Diary number: 6950 / 2006
Advocates: KAILASH CHAND Vs ARPUTHAM ARUNA AND CO

01 October 2008
Supreme Court
9 pages
TALWARA COOP.CREDIT &SERVICE SOCIETY LTD Vs SUSHIL KUMAR

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005951-005951 / 2008
Diary number: 25832 / 2004
Advocates: DINESH KUMAR GARG Vs

01 October 2008
Supreme Court
13 pages
B.M.MALANI Vs COMMR.OF INCOME TAX

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005950-005950 / 2008
Diary number: 519 / 2007
Advocates: RAJESH Vs B. V. BALARAM DAS

01 October 2008
Supreme Court
13 pages
RAMPRASAD BALMIKI Vs ANIL KUMAR JAIN .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-005949-005949 / 2008
Diary number: 23440 / 2006
Advocates: VIKAS MEHTA Vs MEERA AGARWAL

01 October 2008
Supreme Court
13 pages
MUNICIPAL CORPN, LUDHIANA Vs INDERJIT SINGH

Bench: S.B. SINHA,AFTAB ALAM, , ,
Case number: C.A. No.-005948-005948 / 2008
Diary number: 7229 / 2007