Showing 14161 - 14175 of 41947 judgements
17 October 2008
Supreme Court
6 pages
STATE OF RAJASTHAN Vs NARAYAN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001629-001629 / 2008
Diary number: 25453 / 2006
Advocates: ANSAR AHMAD CHAUDHARY Vs

17 October 2008
Supreme Court
11 pages
COMMR.OF INCOME TAX,RAJKOT Vs M/S GUJARAT SIDDHI CEMENT LTD.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006144-006144 / 2008
Diary number: 14857 / 2007
Advocates: B. V. BALARAM DAS Vs BHARGAVA V. DESAI

17 October 2008
Supreme Court
7 pages
KAPIL DEO SINHA Vs KIRANDEO PRASAD

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001112-001112 / 2003
Diary number: 19281 / 2002
Advocates: Vs ANUPAM LAL DAS

17 October 2008
Supreme Court
10 pages
STATE OF PUNJAB Vs GURDEV SINGH .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000349-000350 / 2002
Diary number: 18991 / 2001
Advocates: KULDIP SINGH Vs KUSUM CHAUDHARY

17 October 2008
Supreme Court
17 pages
VIRENDRA @ BUDDHU Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000509-000509 / 2006
Diary number: 6183 / 2006
Advocates: EQUITY LEX ASSOCIATES Vs

17 October 2008
Supreme Court
30 pages
MAHADEV PRASAD KAUSHIK Vs STATE OF U.P.

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001625-001625 / 2008
Diary number: 9669 / 2007
Advocates: Vs K. SARADA DEVI

17 October 2008
Supreme Court
10 pages
ISHWARSINGH Vs STATE OF MADHYA PRADESH

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001626-001626 / 2008
Diary number: 37681 / 2007
Advocates: NIRAJ SHARMA Vs AMBHOJ KUMAR SINHA

17 October 2008
Supreme Court
31 pages
M/S SETHI AUTO SERVICE STATION Vs DELHI DEVELOPMENT AUTHORITY

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006143-006143 / 2008
Diary number: 12240 / 2006
Advocates: Vs SAHARYA & CO.

17 October 2008
Supreme Court
5 pages
BHARAT SANCHAR NIGAM LTD. Vs SRI NARAYANA THIMMAPPA

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-006176-006176 / 2008
Diary number: 12161 / 2005
Advocates: PAVAN KUMAR Vs S. N. BHAT

17 October 2008
Supreme Court
6 pages
RUDRA PRATAP SINGH Vs DEPUTY DIRECTOR OF EDUCATION .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006286-006286 / 2008
Diary number: 11758 / 2004

17 October 2008
Supreme Court
3 pages
HASAN Vs STATE OF U.P.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001676-001676 / 2008
Diary number: 7072 / 2008
Advocates: VIVEK GUPTA Vs SHAKIL AHMED SYED

17 October 2008
Supreme Court
2 pages
ARSHAD @ ARSAD Vs STATE OF M.P.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001680-001680 / 2008
Diary number: 18052 / 2008

17 October 2008
Supreme Court
2 pages
CHADALAVADA SRILATHA Vs A.V.S. MALLIKARJUNA RAO

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001679-001679 / 2008
Diary number: 29524 / 2007
Advocates: RUPESH KUMAR Vs D. BHARATHI REDDY

17 October 2008
Supreme Court
5 pages
STATE OF PUNJAB Vs BAKHSHISH SINGH .

Case number: Crl.A. No.-001153-001153 / 2002
Diary number: 63240 / 2002
Advocates: KULDIP SINGH Vs KUSUM CHAUDHARY

16 October 2008
Supreme Court
12 pages
BABULAL KHANDELWAL Vs BALKISHAN D. SINGHVI .

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-006124-006124 / 2008
Diary number: 9510 / 2006