Showing 14206 - 14220 of 41947 judgements
14 October 2008
Supreme Court
9 pages
KHADI ASHRAM Vs STATE OF HARYANA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-005377-005377 / 2003
Diary number: 11588 / 2003
Advocates: Vs T. V. GEORGE

14 October 2008
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE, BOMBAY Vs M/S. RAJPUROHIT GMP INDIA LTD. .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-009277-009283 / 2003
Diary number: 19647 / 2003
Advocates: P. PARMESWARAN Vs RAJESH KUMAR

14 October 2008
Supreme Court
1 pages
KOKKU SUDHAKAR Vs STATE OF A.P. REP.BY ITS PUB.PROSE.H.CT

Bench: B.N. AGRAWAL,G.S. SINGHVI,AFTAB ALAM, ,
Case number: Crl.A. No.-001665-001665 / 2005
Diary number: 11846 / 2005
Advocates: Vs D. BHARATHI REDDY

14 October 2008
Supreme Court
7 pages
DEVINDER SINGH PURI Vs DALJEET PURI .

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-005248-005248 / 2002
Diary number: 14187 / 2001
Advocates: PETITIONER-IN-PERSON Vs

14 October 2008
Supreme Court
2 pages
MAHINDRA MULJI KERAI PATEL Vs STATE OF GUJARAT

Case number: Crl.A. No.-000925-000925 / 2001
Diary number: 15484 / 2000
Advocates: PROMILA Vs HEMANTIKA WAHI

14 October 2008
Supreme Court
0 pages
COMMISSIONER OF CENTRAL EXCISE,BOLPUR Vs M/S.RATAN MELTING & WIRE INDUSTRIES

Bench: K.G. BALAKRISHNAN,ARIJIT PASAYAT,HARJIT SINGH BEDI,P. SATHASIVAM,J.M. PANCHAL
Case number: C.A. No.-004022-004022 / 1999
Diary number: 8816 / 1999
Advocates: P. PARMESWARAN Vs PRAMOD B. AGARWALA

13 October 2008
Supreme Court
2 pages
SUNITA SHARMA Vs KULDEEP SHARMA

Bench: LOKESHWAR SINGH PANTA,V.S. SIRPURKAR, , ,
Case number: T.P.(C) No.-000842-000842 / 2007
Diary number: 20963 / 2007
Advocates: Vs SHAKIL AHMED SYED

13 October 2008
Supreme Court
2 pages
MANJU KUMARI Vs ANAND PRAKASH SINGH

Bench: LOKESHWAR SINGH PANTA,V.S. SIRPURKAR, , ,
Case number: T.P.(C) No.-000872-000872 / 2007
Diary number: 33139 / 2007
Advocates: Vs S. RAMAMANI

13 October 2008
Supreme Court
7 pages
DHARAM SINGH Vs KARNAIL SINGH .

Bench: ARIJIT PASAYAT,J.M. PANCHAL, , ,
Case number: C.A. No.-006087-006087 / 2008
Diary number: 15856 / 2007
Advocates: KULDIP SINGH Vs JITENDRA KUMAR

13 October 2008
Supreme Court
9 pages
ARUMUGAM Vs STATE REP.BY INSPECTOR OF POLICE,T.NADU

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000967-000967 / 2001
Diary number: 7445 / 2001
Advocates: S. THANANJAYAN Vs V. G. PRAGASAM

13 October 2008
Supreme Court
2 pages
DIGAMBAR Vs TRIMBAK

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-006086-006086 / 2008
Diary number: 13352 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs NARESH KUMAR

13 October 2008
Supreme Court
1 pages
GOVIND BARIK Vs PT. RAVISHANKAR SHUKLA UNIV. .

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-006095-006095 / 2008
Diary number: 23375 / 2008
Advocates: SARLA CHANDRA Vs

13 October 2008
Supreme Court
3 pages
COMMNR. OF INCOME TAX, KOLHAPUR Vs RATNAKAR BANK LTD.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006088-006090 / 2008
Diary number: 23257 / 2003
Advocates: B. V. BALARAM DAS Vs

13 October 2008
Supreme Court
11 pages
BENGAL PROPERTIES PVT. LTD. Vs FEROZE BELAL .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006120-006120 / 2008
Diary number: 33432 / 2006
Advocates: DEVENDRA SINGH Vs G. RAMAKRISHNA PRASAD

13 October 2008
Supreme Court
11 pages
BUR SINGH Vs STATE OF PUNJAB

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001598-001598 / 2008
Diary number: 2648 / 2008
Advocates: SANJAY JAIN Vs AJAY PAL