Showing 14146 - 14160 of 41947 judgements
20 October 2008
Supreme Court
29 pages
M/S. NAGARJUNA CONSTRUCTION CO. LTD. Vs GOVT. OF A.P. .

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-001438-001438 / 2004
Diary number: 5556 / 2003
Advocates: G. RAMAKRISHNA PRASAD Vs T. V. GEORGE

20 October 2008
Supreme Court
6 pages
PALWINDER SINGH Vs BALWINDER SINGH .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001681-001681 / 2008
Diary number: 5514 / 2006
Advocates: KAILASH CHAND Vs KAMAKSHI S. MEHLWAL

20 October 2008
Supreme Court
10 pages
DIPITIMAYEE PARIDA Vs STATE OF ORISSA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006158-006158 / 2008
Diary number: 17394 / 2006
Advocates: Vs SHIBASHISH MISRA

20 October 2008
Supreme Court
20 pages
STEEL AUTHORITY OF INDIA LTD. Vs MADHUSUDAN DAS .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006159-006159 / 2008
Diary number: 5789 / 2007
Advocates: Vs APARNA JHA

20 October 2008
Supreme Court
2 pages
FOOD CORPORATION OF INDIA Vs FCT THOZILALI UNION (STU) .

Case number: C.A. No.-006172-006172 / 2008
Diary number: 25544 / 2006
Advocates: Vs V. J. FRANCIS

20 October 2008
Supreme Court
8 pages
S.RAMAKRISHNA Vs STATE REP.BY PUB.PROSR., H.C. A.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 5781 of 2007

20 October 2008
Supreme Court
13 pages
STATE OF A.P. Vs BAJJOORI KANTHAIAH & ANR.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 2625 of 2006

20 October 2008
Supreme Court
2 pages
BHAGMAL & ANR. Vs STATE OF M.P.

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: Special Leave Petition (crl.) 5493 of 2007

17 October 2008
Supreme Court
2 pages
JHANJHI RAM Vs KAMLA RANI

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-006147-006147 / 2008
Diary number: 8430 / 2006
Advocates: T. MAHIPAL Vs (MRS. ) VIPIN GUPTA

17 October 2008
Supreme Court
10 pages
P.VENUGOPAL Vs MADAN.P.SARATHI

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001699-001699 / 2008
Diary number: 30683 / 2006
Advocates: Vs ANJANI AIYAGARI

17 October 2008
Supreme Court
8 pages
UNION OF INDIA Vs S. THAKUR

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-005892-005892 / 2002
Diary number: 7756 / 2002
Advocates: SUSHMA SURI Vs PRASHANT CHAUDHARY

17 October 2008
Supreme Court
18 pages
M/S. RAHEE INDUSTRIES LTD. Vs EXPORT CREDIT GUARANTEE CORPN.(I)LTD&ANR

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006145-006145 / 2008
Diary number: 26577 / 2007
Advocates: BIJOY KUMAR JAIN Vs BHARAT SANGAL

17 October 2008
Supreme Court
28 pages
THE SEC.DEPTT.OF HORT.,CHANDIGARH Vs RAGHU RAJ

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006142-006142 / 2008
Diary number: 478 / 2007
Advocates: KAMINI JAISWAL Vs P. N. PURI

17 October 2008
Supreme Court
6 pages
N.NAVEEN KUMAR Vs STATE OF A.P

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001627-001627 / 2008
Diary number: 23762 / 2006
Advocates: ANIL NAG Vs D. BHARATHI REDDY

17 October 2008
Supreme Court
10 pages
N.RAMAKRISHNAIAH (D) TR.LRS Vs STATE OF A.P

Bench: ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-001628-001628 / 2008
Diary number: 23768 / 2006
Advocates: ANIL NAG Vs D. BHARATHI REDDY