Showing 14221 - 14235 of 41947 judgements
13 October 2008
Supreme Court
2 pages
COMMNR. OF INCOME TAX, KOLHAPUR Vs ICICI BANK LTD.

Case number: C.A. No.-007441-007443 / 2004
Diary number: 22706 / 2003
Advocates: B. V. BALARAM DAS Vs SATISH AGGARWAL

13 October 2008
Supreme Court
2 pages
COMMNR. OF INCOME TAX, KOLHAPUR Vs INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD

Case number: C.A. No.-007437-007438 / 2004
Diary number: 27594 / 2003
Advocates: B. V. BALARAM DAS Vs J S WAD AND CO

13 October 2008
Supreme Court
2 pages
C.I.T.-II, TIRUCHIRAPALLI Vs CITY UNION BANK LTD.

Case number: C.A. No.-002690-002690 / 2006
Diary number: 6848 / 2006
Advocates: B. V. BALARAM DAS Vs REVATHY RAGHAVAN

13 October 2008
Supreme Court
8 pages
RAM SINGH Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,J.M. PANCHAL, , ,
Case number: Special Leave Petition (crl.) 5797 of 2007

13 October 2008
Supreme Court
7 pages
HANUMAN RAM Vs STATE OF RAJASTHAN & ORS.

Bench: ARIJIT PASAYAT,J.M. PANCHAL, , ,
Case number: Special Leave Petition (crl.) 7382 of 2007

13 October 2008
Supreme Court
11 pages
SIDDHAPAL KAMALA YADAV Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 509 of 2008

03 October 2008
Supreme Court
13 pages
STATE OF U.P. Vs RAM BALAK

Bench: ARIJIT PASAYAT,HARJIT SINGH BEDI
Case number: Crl.A. No.-000132-000132 / 2002
Diary number: 20095 / 2000
Advocates: GUNNAM VENKATESWARA RAO Vs K. RAJEEV

03 October 2008
Supreme Court
11 pages
RAJINDER PAL SINGH LAMBA Vs SURAJ BHAN .

Bench: R.V. RAVEENDRAN,MUKUNDAKAM SHARMA
Case number: C.A. No.-002274-002274 / 2002
Diary number: 13014 / 2001
Advocates: TARA CHANDRA SHARMA Vs D. S. MAHRA

03 October 2008
Supreme Court
18 pages
M/S. KLM ROYAL DUTCH AIRLINES Vs D.G. OF INVESTIGATION & REGISTRATION

Bench: TARUN CHATTERJEE,MUKUNDAKAM SHARMA
Case number: C.A. No.-000815-000816 / 2002
Diary number: 21597 / 2001
Advocates: ATISHI DIPANKAR Vs SHREEKANT N. TERDAL

03 October 2008
Supreme Court
20 pages
DIV.MANG., NEW INDIA ASSURANCE CO. LTD. Vs A.SANKARALINGAM

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-004445-004445 / 2006
Diary number: 60232 / 2006
Advocates: Vs SRIKALA GURUKRISHNA KUMAR

03 October 2008
Supreme Court
41 pages
UNION OF INDIA Vs PADAM NARAIN AGGARWAL ETC.

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001575-001575 / 2008
Diary number: 5434 / 2007
Advocates: B. KRISHNA PRASAD Vs RUPESH KUMAR

03 October 2008
Supreme Court
12 pages
C.R. PATIL Vs STATE OF GUJARAT .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001573-001573 / 2008
Diary number: 23238 / 2004
Advocates: ANIRUDDHA P. MAYEE Vs HEMANTIKA WAHI

03 October 2008
Supreme Court
20 pages
BABLOO PASI Vs STATE OF JHARKHAND

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001572-001572 / 2008
Diary number: 6496 / 2007
Advocates: BRIJ BHUSHAN Vs MANISH KUMAR SARAN

03 October 2008
Supreme Court
5 pages
STATE OF A.P. Vs P. SATYANARAYANA MURTHY

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000580-000580 / 2001
Diary number: 4596 / 2001
Advocates: D. BHARATHI REDDY Vs D. MAHESH BABU

03 October 2008
Supreme Court
33 pages
B.C.MYLARAPPA @ CHIKKAMYLARAPPA Vs R.VENKATSUBBAIAH .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-006045-006045 / 2008
Diary number: 23984 / 2007
Advocates: Vs JAGJIT SINGH CHHABRA