Showing 14086 - 14100 of 41947 judgements
24 October 2008
Supreme Court
9 pages
CHINNAKARUPATHAL Vs A.D. SUNDARABAI(DEAD) THR. LRS. .

Bench: R.V. RAVEENDRAN,AFTAB ALAM, , ,
Case number: C.A. No.-005267-005269 / 2002
Diary number: 5337 / 1998
Advocates: Vs S. SRINIVASAN

24 October 2008
Supreme Court
21 pages
M/S. EVEREST HOLDING LTD. Vs SHYAM KUMAR SHRIVASTAVA .

Bench: MUKUNDAKAM SHARMA
Case number: ARBIT.CASE(C) No.-000013-000013 / 2007
Diary number: 31784 / 2006
Advocates: Vs KHAITAN & CO.

24 October 2008
Supreme Court
15 pages
M.P. HOUSING BOARD Vs SHIV SHANKAR MANDIL .

Bench: LOKESHWAR SINGH PANTA,V.S. SIRPURKAR, , ,
Case number: C.A. No.-003840-003841 / 2001
Diary number: 16824 / 1999
Advocates: B. S. BANTHIA Vs S. S. KHANDUSA

24 October 2008
Supreme Court
12 pages
S/S KANPUR EDIBLES PVT.LTD. Vs COMMR.TRADE TAX,U.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006276-006276 / 2008
Diary number: 17833 / 2007
Advocates: DEBASIS MISRA Vs GUNNAM VENKATESWARA RAO

24 October 2008
Supreme Court
34 pages
STATE OF MAHARSTHRA Vs

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-000025-000029 / 2002
Diary number: 19301 / 2001
Advocates: RAVINDRA KESHAVRAO ADSURE Vs SHAKIL AHMED SYED

24 October 2008
Supreme Court
18 pages
STATE OF A.P. Vs M. MADHUSUDHAN RAO

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001697-001697 / 2008
Diary number: 12970 / 2007
Advocates: D. BHARATHI REDDY Vs ANIL KUMAR TANDALE

24 October 2008
Supreme Court
22 pages
M/S. HANU MOTEL PVT. LTD. Vs U.P. FINANCIAL CORPN. LTD.

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006280-006281 / 2008
Diary number: 11616 / 2003
Advocates: ANIRUDDHA P. MAYEE Vs SUNIL KUMAR JAIN

24 October 2008
Supreme Court
14 pages
SOMON Vs STATE OF KERALA

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001693-001693 / 2008
Diary number: 27683 / 2007
Advocates: C. N. SREE KUMAR Vs P. V. DINESH

24 October 2008
Supreme Court
28 pages
STATE OF HARYANA Vs SHAKUNTLA DEVI

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006271-006271 / 2008
Diary number: 27302 / 2005
Advocates: T. V. GEORGE Vs

24 October 2008
Supreme Court
33 pages
M/S. KARNATAKA STATE FOREST INDUS.CORPN. Vs M/S. INDIAN ROCKS

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006274-006274 / 2008
Diary number: 16592 / 2004
Advocates: Vs E. C. VIDYA SAGAR

24 October 2008
Supreme Court
27 pages
R. KALYANI Vs JANAK C. MEHTA .

Bench: S.B. SINHA,AFTAB ALAM, , ,
Case number: Crl.A. No.-001694-001694 / 2008
Diary number: 20476 / 2004
Advocates: K. K. MANI Vs VIKAS MEHTA

24 October 2008
Supreme Court
2 pages
NATIONAL INSURANCE CO. LTD Vs MAYAWATI .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006528-006528 / 2008
Diary number: 11887 / 2006
Advocates: M. K. DUA Vs P. I. JOSE

24 October 2008
Supreme Court
8 pages
GAJRAJ YADAV Vs RAJENDRA SINGH @ DEENA & ORS.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Special Leave Petition (crl.) 7747-7748 of 2007

23 October 2008
Supreme Court
2 pages
RAVEENDRAN Vs STATE OF TAMIL NADU

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: Crl.A. No.-000385-000385 / 2000
Diary number: 16391 / 1999
Advocates: M. A. CHINNASAMY Vs R. NEDUMARAN

23 October 2008
Supreme Court
6 pages
STATE OF WEST BENGAL Vs HARI MOHAN DANA (D) BY LRS. .

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-002470-002470 / 2007
Diary number: 612 / 2005
Advocates: TARA CHANDRA SHARMA Vs CHANCHAL KUMAR GANGULI