Showing 14071 - 14085 of 41947 judgements
04 November 2008
Supreme Court
46 pages
TRIDIP KUMAR DINGAL Vs STATE OF WEST BENGAL .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006444-006449 / 2008
Diary number: 4039 / 2005
Advocates: ASHOK MATHUR Vs TARA CHANDRA SHARMA

04 November 2008
Supreme Court
2 pages
MEHRUNNISSA BEE Vs MOHD. NOORULLA SHERIFF .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006599-006599 / 2008
Diary number: 21389 / 2002
Advocates: Vs S. RAJAPPA

03 November 2008
Supreme Court
2 pages
M/S. BHARAT COKING COAL LTD. Vs M/S SARSWATI HARD COKE MANUFACTURERS&ORS

Bench: P. SATHASIVAM,G.S. SINGHVI, , ,
Case number: C.A. No.-006413-006413 / 2008
Diary number: 7646 / 2007
Advocates: ANUPAM LAL DAS Vs T. MAHIPAL

03 November 2008
Supreme Court
2 pages
SARDAR MOHD Vs JAG MOHAN

Bench: P. SATHASIVAM,G.S. SINGHVI, , ,
Case number: C.A. No.-006428-006428 / 2008
Diary number: 4249 / 2007
Advocates: M. QAMARUDDIN Vs SUSMITA LAL

03 November 2008
Supreme Court
2 pages
SANTOSH KUMARI SINGH Vs SHAKUNTALA DEVI .

Bench: P. SATHASIVAM,G.S. SINGHVI, , ,
Case number: C.A. No.-006427-006427 / 2008
Diary number: 27890 / 2006
Advocates: ASHOK KUMAR SINGH Vs APARNA BHAT

03 November 2008
Supreme Court
2 pages
BRANCH MANAGER,ORIENTAL INSURANCE CO.LTD Vs SHANKARAWWA .

Bench: LOKESHWAR SINGH PANTA,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006442-006442 / 2008
Diary number: 34921 / 2007
Advocates: M. K. DUA Vs

03 November 2008
Supreme Court
13 pages
PUNDLIK JALAM PATIL (D) BY LRS. Vs EXE.ENG. JALGAON MEDIUM PROJECT

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006414-006417 / 2008
Diary number: 29027 / 2007
Advocates: GOPAL BALWANT SATHE Vs NARESH KUMAR

03 November 2008
Supreme Court
2 pages
UNION OF INDIA Vs M/S. KUNDAN RICE MILLS LTD

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-006457-006458 / 2008
Diary number: 29762 / 2008
Advocates: ANIL KATIYAR Vs SURYA KANT

03 November 2008
Supreme Court
2 pages
DEVI LAL Vs STATE OF RAJASTHAN

Bench: K.G. BALAKRISHNAN,AFTAB ALAM, , ,
Case number: Crl.A. No.-001721-001721 / 2008
Diary number: 5071 / 2007
Advocates: Vs ANSAR AHMAD CHAUDHARY

03 November 2008
Supreme Court
16 pages
M/S. M.M.T.C. LIMITED Vs COMMR.OF COMMERCIAL TAX .

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: C.A. No.-006418-006418 / 2008
Diary number: 25936 / 2007
Advocates: JAGJIT SINGH CHHABRA Vs B. S. BANTHIA

03 November 2008
Supreme Court
6 pages
SHAMSHAD BEGUM Vs B.MOHAMMED

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001715-001715 / 2008
Diary number: 624 / 2006
Advocates: SHAKIL AHMED SYED Vs S. N. BHAT

03 November 2008
Supreme Court
2 pages
SUBODH KUMAR SUMAN Vs STATE OF BIHAR

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001724-001724 / 2008
Diary number: 12114 / 2007
Advocates: T. MAHIPAL Vs GAURAV AGRAWAL

03 November 2008
Supreme Court
1 pages
RAMESH Vs STATE OF M.P. .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001725-001725 / 2008
Diary number: 18771 / 2007
Advocates: JAGJIT SINGH CHHABRA Vs C. D. SINGH

03 November 2008
Supreme Court
6 pages
M/S WHIRLPOOL OF INDIA LTD. Vs M/S H.B. LEASING & FINANCE CO. LTD.

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-006477-006477 / 2008
Diary number: 1508 / 2008
Advocates: Vs YASH PAL DHINGRA

03 November 2008
Supreme Court
16 pages
PARVINDERJIT SINGH Vs STATE (U.T. CHANDIGARH)

Bench: ARIJIT PASAYAT,C.K. THAKKER, , ,
Case number: Crl.A. No.-001716-001716 / 2008
Diary number: 15412 / 2008
Advocates: Vs JITENDRA KUMAR