Judgements

07 November 2008
Supreme Court
21 pages

MUKUND SWARUP MISHRA Vs UNION OF INDIA & ORS.

Bench: C.K. THAKKER,R.V. RAVEENDRAN, , ,
Case number: Transfer Case (civil) 100 of 2002

07 November 2008
Supreme Court
46 pages

HARDEEP SINGH Vs STATE OF PUNJAB & ORS.

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Special Leave Petition (crl.) 166 of 2007

06 November 2008
Supreme Court
2 pages

LALU SAKHARAM RATHOD Vs STATE OF MAHARASHTRA

Bench: B.N. AGRAWAL,G.S. SINGHVI,AFTAB ALAM, ,
Case number: Crl.A. No.-000697-000697 / 2000
Diary number: 11668 / 2000
Advocates: C. G. SOLSHE Vs RAVINDRA KESHAVRAO ADSURE

06 November 2008
Supreme Court
14 pages

PNB FINANCE LTD. Vs COMMISSIONER OF INCOME TAX-I, NEW DELHI

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-003721-003721 / 2002
Diary number: 13244 / 2001
Advocates: BHARGAVA V. DESAI Vs B. V. BALARAM DAS

06 November 2008
Supreme Court
18 pages

COMMNR. OF CENTRAL EXCISE, MUMBAI Vs M/S. NATIONAL ORGANIC CHEMICAL INDST.LTD

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-001130-001130 / 2003
Diary number: 24362 / 2002
Advocates: P. PARMESWARAN Vs RAJAN NARAIN

06 November 2008
Supreme Court
25 pages

M/S COMED CHEMICALS LTD Vs DR C.N.RAMCHAND

Bench: C.K. THAKKER, , , ,
Case number: ARBIT.CASE(C) No.-000017-000017 / 2007
Diary number: 15452 / 2007
Advocates: Vs PRASHANT BHUSHAN

06 November 2008
Supreme Court
45 pages

ASSISTANT COMMERCIAL TAXES OFFICER Vs M/S BAJAJ ELECTRICALS LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-005865-005865 / 2008
Diary number: 35031 / 2007
Advocates: JATINDER KUMAR BHATIA Vs PRATIBHA JAIN

06 November 2008
Supreme Court
40 pages

SIEMONS PUB.COMMUN.NETWROKS P.LD. Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: C.A. No.-006515-006515 / 2008
Diary number: 24507 / 2007
Advocates: PRADEEP KUMAR BAKSHI Vs BHARGAVA V. DESAI

06 November 2008
Supreme Court
2 pages

M.VENUGOPAL Vs DY.COMMNR.,CHITRADURGA DISTT.,K.A.&ORS.

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-006262-006262 / 2003
Diary number: 7079 / 1999
Advocates: P. NARASIMHAN Vs BHASKAR Y. KULKARNI

06 November 2008
Supreme Court
3 pages

MD.SHAKEEL Vs STATE POLICE TR.P.S.HANMAKONDA

Case number: Crl.A. No.-000197-000197 / 2008
Diary number: 25347 / 2007
Advocates: ANIL KUMAR TANDALE Vs D. BHARATHI REDDY

05 November 2008
Supreme Court
5 pages

STATE OF PUNJAB Vs RAJINDER SINGH .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001152-001154 / 2003
Diary number: 8827 / 2002
Advocates: KULDIP SINGH Vs SATYAPAL KHUSHAL CHAND PASI

05 November 2008
Supreme Court
7 pages

A. MANJULA BHASHINI Vs M.D.,A.P.WOMEN'S COOP.FIN.CORPN.LTD&ANR

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-003702-003702 / 2006
Diary number: 12909 / 2001
Advocates: Vs T. V. RATNAM

05 November 2008
Supreme Court
10 pages

MANJUNATH GANESH HEGDE Vs STATE OF KARNATAKA

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-000826-000826 / 2002
Diary number: 7892 / 2002

05 November 2008
Supreme Court
14 pages

DHARAM CHAND Vs STATE OF PUNJAB .

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-001731-001731 / 2008
Diary number: 3751 / 2007
Advocates: ASHOK K. MAHAJAN Vs KAILASH CHAND

05 November 2008
Supreme Court
16 pages

PRINCIPAL,KENDRIYA VIDYALAYA Vs SAURABH CHAUDHARY .

Bench: R.V. RAVEENDRAN,AFTAB ALAM, , ,
Case number: C.A. No.-006487-006487 / 2008
Diary number: 28986 / 2007
Advocates: S. RAJAPPA Vs NIKHIL NAYYAR