Showing 14056 - 14070 of 41947 judgements
05 November 2008
Supreme Court
2 pages
SATYANARAIN Vs M/S. HARYANA BREWERIES LTD.

Bench: LOKESHWAR SINGH PANTA,V.S. SIRPURKAR, , ,
Case number: C.A. No.-007275-007275 / 2002
Diary number: 1373 / 2002
Advocates: Vs UMESH KUMAR KHAITAN

05 November 2008
Supreme Court
9 pages
TEJINDER KAUR Vs RAJ KUMARI .

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: C.A. No.-006479-006479 / 2008
Diary number: 26681 / 2005
Advocates: M. C. DHINGRA Vs S. JANANI

05 November 2008
Supreme Court
7 pages
VINAY KUMAR GUPTA (DEAD) BY LRS. Vs GOMTI DEVI .

Bench: C.K. THAKKER,AFTAB ALAM, , ,
Case number: C.A. No.-006690-006690 / 2005
Diary number: 18127 / 2003
Advocates: P. K. JAIN Vs K. SARADA DEVI

05 November 2008
Supreme Court
7 pages
HEAD MASTER,MEENAL A.C. VIDYALAYA Vs SUNITA LAXMAN KOLHE

Bench: C.K. THAKKER,AFTAB ALAM, , ,
Case number: C.A. No.-000421-000421 / 2007
Diary number: 33331 / 2006
Advocates: SHIVAJI M. JADHAV Vs NARESH KUMAR

05 November 2008
Supreme Court
4 pages
STATE OF MAHARASHTRA Vs ARJUN

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001155-001155 / 2004
Diary number: 4793 / 2004
Advocates: RAVINDRA KESHAVRAO ADSURE Vs SHIVAJI M. JADHAV

05 November 2008
Supreme Court
22 pages
MOHD. AZAD @ SAMIN Vs STATE OF WEST BENGAL

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Crl.A. No.-001729-001729 / 2008
Diary number: 14912 / 2006
Advocates: S. K. BHATTACHARYA Vs TARA CHANDRA SHARMA

05 November 2008
Supreme Court
22 pages
MOHD. AZAD @ SAMIN Vs STATE OF WEST BENGAL

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: Special Leave Petition (crl.) 4055 of 2006

04 November 2008
Supreme Court
17 pages
DIRECTOR (STUDIES) Vs VAIBHAV SINGH CHAUHAN

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-000034-000034 / 2008
Diary number: 21543 / 2007
Advocates: Vs BINA GUPTA

04 November 2008
Supreme Court
15 pages
MUNNA @ POORAN YADAV Vs STATE OF MADHYA PRADESH

Bench: D.K. JAIN,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-001025-001025 / 2006
Diary number: 218 / 2006
Advocates: T. N. SINGH Vs

04 November 2008
Supreme Court
12 pages
MULA DEVI Vs STATE OF UTTARAKHAND

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001722-001722 / 2008
Diary number: 8913 / 2008
Advocates: ASHOK MATHUR Vs JATINDER KUMAR BHATIA

04 November 2008
Supreme Court
65 pages
OFFICIAL LIQUIDATOR Vs DAYANANAD .

Bench: B.N. AGRAWAL,HARJIT SINGH BEDI,G.S. SINGHVI, ,
Case number: C.A. No.-002985-002985 / 2007
Diary number: 404 / 2006
Advocates: RAVINDRA KUMAR Vs NAVEEN R. NATH

04 November 2008
Supreme Court
7 pages
STATE OF KERALA Vs ORISON J FRANCIS

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: Crl.A. No.-001723-001723 / 2008
Diary number: 16472 / 2007
Advocates: R. SATHISH Vs ARUN K. SINHA

04 November 2008
Supreme Court
24 pages
RADHEY SHYAM GUPTA Vs PUNJAB NATIONAL BANK

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-006440-006441 / 2008
Diary number: 26818 / 2005
Advocates: SHOBHA Vs

04 November 2008
Supreme Court
10 pages
DADAN Vs STATE OF M.P.

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: Crl.A. No.-000386-000386 / 2007
Diary number: 20013 / 2006
Advocates: ANISH KUMAR GUPTA Vs

04 November 2008
Supreme Court
22 pages
RAJESH BURMANN Vs MITUL CHATTERJEE (BARMAN)

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006443-006443 / 2008
Diary number: 18613 / 2007
Advocates: BIJAN KUMAR GHOSH Vs DIPAK KUMAR JENA