Showing 14131 - 14145 of 41947 judgements
21 October 2008
Supreme Court
21 pages
COMMNR. OF INCOME TAX, AHMEDABAD Vs SARABHAI HOLDINGS PVT. LTD.

Bench: LOKESHWAR SINGH PANTA,V.S. SIRPURKAR, , ,
Case number: C.A. No.-000482-000482 / 2003
Diary number: 21061 / 2002
Advocates: B. V. BALARAM DAS Vs PAREKH & CO.

21 October 2008
Supreme Court
9 pages
LOKESH SINGH Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,C.K. THAKKER, , ,
Case number: Crl.A. No.-001649-001649 / 2008
Diary number: 10679 / 2007
Advocates: RISHI MALHOTRA Vs GUNNAM VENKATESWARA RAO

21 October 2008
Supreme Court
9 pages
RAVEENDRAN. K Vs EXCISE INSPECTOR, VADAKARA

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-001263-001263 / 2001
Diary number: 14740 / 2001
Advocates: K. RAJEEV Vs G. PRAKASH

21 October 2008
Supreme Court
5 pages
OKHLA ENCLAVE PLOT HOLDERS WEL. ASON. Vs U O I

Bench: ARIJIT PASAYAT,C.K. THAKKER, , ,
Case number: W.P.(C) No.-000876-000876 / 1996
Diary number: 62174 / 1990
Advocates: SUMITA HAZARIKA Vs P. PARMESWARAN

21 October 2008
Supreme Court
6 pages
KRISHAK BHARATI COOPERATIVE LTD. Vs JOINT COMMISSIONER OF INCOME TAX, N.D.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006244-006244 / 2008
Diary number: 5700 / 2007
Advocates: K J JOHN AND CO Vs B. V. BALARAM DAS

21 October 2008
Supreme Court
3 pages
ASHOK KUMAR MONDAL Vs SAMIR KUMAR MONDAL

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: Crl.A. No.-000017-000017 / 2002
Diary number: 12706 / 2001
Advocates: RANJAN MUKHERJEE Vs PARIJAT SINHA

21 October 2008
Supreme Court
4 pages
STATE BY INSPECTOR OF POLICE, T.NADU Vs RAKIAPPAN .

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: Crl.A. No.-000140-000140 / 2003
Diary number: 21267 / 2002
Advocates: P. N. RAMALINGAM Vs T. HARISH KUMAR

21 October 2008
Supreme Court
2 pages
M.DHANDAPANI Vs R.MUTHU NALIAPPAN .

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: Crl.A. No.-000453-000454 / 2003
Diary number: 12622 / 2002
Advocates: S. R. SETIA Vs K. K. MANI

21 October 2008
Supreme Court
6 pages
STATE OF PUNJAB Vs GURDIP KAUR

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: Crl.A. No.-001063-001063 / 2003
Diary number: 9509 / 2002
Advocates: KULDIP SINGH Vs VARINDER KUMAR SHARMA

21 October 2008
Supreme Court
4 pages
STATE OF GOA Vs SUBHASH GHOGLE

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: Crl.A. No.-001107-001107 / 2002
Diary number: 19205 / 2002
Advocates: A. SUBHASHINI Vs

21 October 2008
Supreme Court
2 pages
STATE OF PUNJAB Vs AVTAR SINGH

Case number: Crl.A. No.-001064-001064 / 2003
Diary number: 17222 / 2002
Advocates: KULDIP SINGH Vs K. SARADA DEVI

20 October 2008
Supreme Court
25 pages
M/S THREE CHEERS ENTERTAINMENT(P)LD.&ORS Vs C.E.S.C.LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH
Case number: C.A. No.-006156-006156 / 2008
Diary number: 23359 / 2008
Advocates: Vs KHAITAN & CO.

20 October 2008
Supreme Court
19 pages
VIJI Vs STATE OF KARNATAKA

Bench: C.K. THAKKER,LOKESHWAR SINGH PANTA, , ,
Case number: Crl.A. No.-000296-000296 / 2006
Diary number: 19754 / 2005

20 October 2008
Supreme Court
23 pages
NOHARLAL VERMA Vs DIST. CO-OP CENTRAL BANK LTD., JAGDALPUR

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006161-006161 / 2008
Diary number: 13670 / 2005
Advocates: Vs PRAVEEN CHATURVEDI

20 October 2008
Supreme Court
12 pages
ASRAF SK Vs STATE OF WEST BENGAL

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000720-000720 / 2004
Diary number: 4784 / 2003
Advocates: MANOJ K. MISHRA Vs AVIJIT BHATTACHARJEE