Showing 14101 - 14115 of 41947 judgements
23 October 2008
Supreme Court
5 pages
KESHO RAM (DEAD) BY L.RS. Vs HEM RAJ

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-002096-002096 / 2001
Diary number: 9219 / 2000
Advocates: SUBHASH SHARMA Vs ASHOK MATHUR

23 October 2008
Supreme Court
6 pages
SOORA BALASUBRAMANIAM CHETTY Vs ARULMIGU EKAMBARANATHAR T.K. .

Bench: R.V. RAVEENDRAN,AFTAB ALAM, , ,
Case number: SLP(C) No.-009721-009721 / 2006
Diary number: 12902 / 2006
Advocates: Vs R. P. SHARMA

23 October 2008
Supreme Court
10 pages
S.L. CONSTRUCTION Vs ALAPATI SRINIVASA RAO

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001761-001761 / 2008
Diary number: 25594 / 2006
Advocates: VENKATESWARA RAO ANUMOLU Vs G. RAMAKRISHNA PRASAD

23 October 2008
Supreme Court
23 pages
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJE RAM

Bench: R.V. RAVEENDRAN,AFTAB ALAM, , ,
Case number: C.A. No.-002381-002381 / 2003
Diary number: 1139 / 2003
Advocates: KAILASH CHAND Vs

23 October 2008
Supreme Court
12 pages
INDU JAIN Vs STATE OF M.P .

Case number: Crl.A. No.-001683-001683 / 2008
Diary number: 26761 / 2006
Advocates: JAGJIT SINGH CHHABRA Vs

22 October 2008
Supreme Court
2 pages
DILIP V. PARMAR Vs STATE OF MAHARASHTRA

Bench: B.N. AGRAWAL,G.S. SINGHVI,AFTAB ALAM, ,
Case number: Crl.A. No.-000092-000092 / 2000
Diary number: 16731 / 1999
Advocates: T. N. SINGH Vs RAVINDRA KESHAVRAO ADSURE

22 October 2008
Supreme Court
2 pages
PRAHLAD Vs SALEEM

Bench: B.N. AGRAWAL,G.S. SINGHVI,AFTAB ALAM, ,
Case number: Crl.A. No.-000501-000501 / 2000
Diary number: 8602 / 2000
Advocates: NARESH BAKSHI Vs KAMLENDRA MISHRA

22 October 2008
Supreme Court
2 pages
CHANDRA SEKHAR Vs STATE OF A.P.

Bench: B.N. AGRAWAL,G.S. SINGHVI,AFTAB ALAM, ,
Case number: Crl.A. No.-000276-000276 / 2000
Diary number: 5178 / 1999
Advocates: S.. UDAYA KUMAR SAGAR Vs D. BHARATHI REDDY

22 October 2008
Supreme Court
5 pages
ABHIJIT GHOSH DASTIDAR Vs UNION OF INDIA .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: C.A. No.-006227-006227 / 2008
Diary number: 22922 / 2004
Advocates: ANITHA SHENOY Vs V. K. VERMA

22 October 2008
Supreme Court
8 pages
ARJUN SINGH Vs STATE OF H.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001661-001661 / 2008
Diary number: 27822 / 2007
Advocates: Vs NARESH K. SHARMA

22 October 2008
Supreme Court
8 pages
BAL KISHAN Vs STATE OF H.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001659-001659 / 2008
Diary number: 30452 / 2007
Advocates: Vs NARESH K. SHARMA

22 October 2008
Supreme Court
8 pages
SONU KUMAR Vs STATE OF H.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-001660-001660 / 2008
Diary number: 27821 / 2007
Advocates: Vs NARESH K. SHARMA

22 October 2008
Supreme Court
4 pages
HINDUSTAN PETROLEUM CORP. LTD. Vs RAJKUMARI PADMA KUMARI

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006190-006190 / 2008
Diary number: 24339 / 2007
Advocates: SANJAY KAPUR Vs P. N. GUPTA

22 October 2008
Supreme Court
5 pages
COMMISSIONER OF CUSTOMS, KOLKATA Vs M/S. B. ARUN KUMAR & COMPANY

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-006223-006223 / 2008
Diary number: 33977 / 2007
Advocates: B. V. BALARAM DAS Vs PRAVEEN KUMAR

22 October 2008
Supreme Court
27 pages
SAHITI Vs CHANCELLOR,NTR.UNIV.OF HEALTH SC..

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: C.A. No.-006202-006202 / 2008
Diary number: 21908 / 2007
Advocates: Vs Y. RAJA GOPALA RAO