Showing 14116 - 14130 of 41947 judgements
22 October 2008
Supreme Court
2 pages
GOVARDHAN DASS BANSAL Vs STATE (DELHI ADMINISTRATION)TH.SECRETARY

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000055-000055 / 2002
Diary number: 8156 / 2001
Advocates: T. HARISH KUMAR Vs D. S. MAHRA

22 October 2008
Supreme Court
15 pages
CHET RAM Vs JIT SINGH

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006225-006225 / 2008
Diary number: 1357 / 2005
Advocates: A. P. MOHANTY Vs UGRA SHANKAR PRASAD

22 October 2008
Supreme Court
24 pages
RIKHABSAO NATHUSAO JAIN Vs CORPN. OF THE CITY OF NAGPUR .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006192-006197 / 2008
Diary number: 16252 / 2005
Advocates: ANIL K. JHA Vs VENKATESWARA RAO ANUMOLU

22 October 2008
Supreme Court
11 pages
MOHD YUNUS KHAN Vs U.P.POWER CORPORATION LTD.

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006191-006191 / 2008
Diary number: 4418 / 2006
Advocates: Vs SUNIL KUMAR JAIN

22 October 2008
Supreme Court
50 pages
NIRMAL SINGH KAHLON Vs STATE OF PUNJAB .

Bench: S.B. SINHA,AFTAB ALAM, , ,
Case number: C.A. No.-006198-006199 / 2008
Diary number: 26319 / 2005
Advocates: RAJESH PRASAD SINGH Vs AJAY PAL

22 October 2008
Supreme Court
8 pages
STATE OF U.P. Vs CHANDRAPAL

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: Crl.A. No.-000060-000060 / 2002
Diary number: 8052 / 2001

22 October 2008
Supreme Court
4 pages
SUDHEER SINGH @ SUDHEER Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: Crl.A. No.-000088-000088 / 2002
Diary number: 5372 / 2001
Advocates: D. MAHESH BABU Vs D. BHARATHI REDDY

22 October 2008
Supreme Court
5 pages
RAMACHAMI Vs STATE REP. BY STATE PROSECUTOR

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: Crl.A. No.-001399-001399 / 2004
Diary number: 15007 / 2004
Advocates: V. N. RAGHUPATHY Vs G. PRAKASH

22 October 2008
Supreme Court
4 pages
UNION OF INDIA Vs S.J.BENEDICT

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006529-006529 / 2008
Diary number: 7382 / 2004
Advocates: SHREEKANT N. TERDAL Vs

22 October 2008
Supreme Court
19 pages
PRABHJOT SINGH MAND Vs BHAGWANT SINGH .

Case number: C.A. No.-006253-006253 / 2008
Diary number: 13163 / 2008
Advocates: LAWYER S KNIT & CO Vs P. N. PURI

21 October 2008
Supreme Court
4 pages
MUKHTIAR SINGH Vs STATE OF U.P. & ANR. ETC.

Bench: B.N. AGRAWAL,G.S. SINGHVI,AFTAB ALAM, ,
Case number: Crl.A. No.-001665-001668 / 2008
Diary number: 13051 / 2004
Advocates: R. C. KAUSHIK Vs S. K. VERMA

21 October 2008
Supreme Court
10 pages
STATE OF WEST BENGAL Vs ANIL NASKAR

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-001505-001505 / 2003
Diary number: 1668 / 2002

21 October 2008
Supreme Court
10 pages
UNION OF INDIA Vs CHITRA LEKHA CHAKRABORTY

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: C.A. No.-006213-006213 / 2008
Diary number: 4044 / 2004
Advocates: SHREEKANT N. TERDAL Vs DIPAK KUMAR JENA

21 October 2008
Supreme Court
14 pages
GURU NANAK DEV UNIVERSITY TH.REGISTRAR Vs SANJAY KUMAR KATWAL

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN, , ,
Case number: C.A. No.-002252-002252 / 2006
Diary number: 22709 / 2005
Advocates: Vs RESPONDENT-IN-PERSON

21 October 2008
Supreme Court
83 pages
MAHMADHUSEN ABDULRAHIM KALOTA SHAIKH Vs UNION OF INDIA .

Bench: K.G. BALAKRISHNAN,R.V. RAVEENDRAN,DALVEER BHANDARI, ,
Case number: Crl.A. No.-001113-001113 / 2005
Diary number: 13456 / 2005
Advocates: JYOTI MENDIRATTA Vs SUSHMA SURI