Showing 14026 - 14040 of 41947 judgements
07 November 2008
Supreme Court
14 pages
CHANDRASHEKAR A.K. Vs STATE OF KERALA

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006573-006573 / 2008
Diary number: 4940 / 2007
Advocates: NIKILESH RAMACHANDRAN Vs A. RAGHUNATH

07 November 2008
Supreme Court
17 pages
CHANDRABHAI K.BHOIR Vs KRISHNA ARJUN BHOIR .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006575-006575 / 2008
Diary number: 13440 / 2007
Advocates: Vs M. J. PAUL

07 November 2008
Supreme Court
9 pages
RAJMOHAN AGARWAL Vs SMT.AMNA ABUBAKAER &ANR.

Bench: ARIJIT PASAYAT,TARUN CHATTERJEE,LOKESHWAR SINGH PANTA, ,
Case number: C.A. No.-005231-005231 / 2000
Diary number: 5443 / 1998
Advocates: Vs SUSHIL KUMAR JAIN

07 November 2008
Supreme Court
15 pages
ISHWARAGOUDA Vs MALLIKARJUN GOWDA .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-005878-005878 / 2002
Diary number: 22144 / 2001

07 November 2008
Supreme Court
22 pages
STATE OF ANDHRA PRADESH Vs ANJUMAN ARA BEGU .

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-001754-001754 / 2006
Diary number: 714 / 2006
Advocates: T. V. GEORGE Vs V. G. PRAGASAM

07 November 2008
Supreme Court
17 pages
T. VENKATESWARULU Vs EXE.OFFICER, TIRUMALA T.DEVASTHANAM

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006583-006584 / 2008
Diary number: 2174 / 2005
Advocates: HIMINDER LAL Vs GUNTUR PRABHAKAR

07 November 2008
Supreme Court
19 pages
KANPUR ELECTRICITY SUPPLY CO. LTD. Vs SHAMIM MIRZA

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006585-006585 / 2008
Diary number: 7619 / 2006
Advocates: RAJIV MEHTA Vs SATYA MITRA GARG

07 November 2008
Supreme Court
28 pages
UNION OF INDIA Vs RAJPAL SINGH

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006587-006587 / 2008
Diary number: 7288 / 2007
Advocates: D. S. MAHRA Vs RAMESHWAR PRASAD GOYAL

07 November 2008
Supreme Court
8 pages
STATE OF HARYANA Vs KRISHAN

Bench: ARIJIT PASAYAT,C.K. THAKKER, , ,
Case number: Crl.A. No.-000915-000915 / 2003
Diary number: 12585 / 2003
Advocates: T. V. GEORGE Vs PREM MALHOTRA

07 November 2008
Supreme Court
15 pages
M/S EICHER TRACTORS LTD. Vs HARIHAR SINGH

Bench: ARIJIT PASAYAT,C.K. THAKKER, , ,
Case number: Crl.A. No.-001755-001755 / 2008
Diary number: 4380 / 2007
Advocates: Vs RACHNA GUPTA

07 November 2008
Supreme Court
30 pages
STATE OF PUNJAB Vs SUKHCHAIN SINGH

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: Crl.A. No.-000254-000254 / 2002
Diary number: 14763 / 2001
Advocates: KULDIP SINGH Vs PREM MALHOTRA

07 November 2008
Supreme Court
8 pages
RAGHAVENDRA SHARMA Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,C.K. THAKKER,D.K. JAIN, ,
Case number: Crl.A. No.-001063-001063 / 2001
Diary number: 10056 / 2001
Advocates: R. D. UPADHYAY Vs

07 November 2008
Supreme Court
3 pages
STATE OF U.P. Vs MANOJ KUMAR PANDEY

Bench: ARIJIT PASAYAT,C.K. THAKKER,D.K. JAIN, ,
Case number: Crl.A. No.-001068-001068 / 2001
Diary number: 11468 / 2001
Advocates: Vs P. K. JAIN

07 November 2008
Supreme Court
12 pages
COMMNR. OF INCOME TAX, KANPUR Vs J.K. CHARITABLE TRUST, KANPUR

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: C.A. No.-002092-002092 / 2006
Diary number: 834 / 2006
Advocates: B. V. BALARAM DAS Vs BHARGAVA V. DESAI

07 November 2008
Supreme Court
12 pages
RATAN KUMAR VISHWAS Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,C.K. THAKKER,D.K. JAIN, ,
Case number: Crl.A. No.-001754-001754 / 2008
Diary number: 26559 / 2007
Advocates: APARNA JHA Vs B. V. BALARAM DAS