Showing 14011 - 14025 of 41947 judgements
10 November 2008
Supreme Court
31 pages
U/A 317 (1) OF THE CONSTITUTION OF INDIA Vs R/O DR.H.B.MIRDHA,CHAIRMAN

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: Ref. U/A 317 1 of 2003

07 November 2008
Supreme Court
44 pages
SUMAN KAPUR Vs SUDHIR KAPUR

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006582-006582 / 2008
Diary number: 12994 / 2007
Advocates: KAMINI JAISWAL Vs ANIL NAG

07 November 2008
Supreme Court
50 pages
ESSCO FABS PVT. LTD. Vs STATE OF HARYANA

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006580-006580 / 2008
Diary number: 13975 / 2004
Advocates: ASHOK MATHUR Vs T. V. GEORGE

07 November 2008
Supreme Court
3 pages
V.K.MEHTA Vs SECY, URBAN IMPORVEMENT TRUST (UIT)

Bench: B.N. AGRAWAL,G.S. SINGHVI, , ,
Case number: C.A. No.-006593-006594 / 2008
Diary number: 28282 / 2007
Advocates: PETITIONER-IN-PERSON Vs JATINDER KUMAR BHATIA

07 November 2008
Supreme Court
12 pages
PASCHIMANCHAL VIDYUT VITRAN NIGM.LD.&ORS Vs M/S DVS STEELS & ALLOYS PVT.LTD..

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-006565-006565 / 2008
Diary number: 22343 / 2007
Advocates: PRADEEP MISRA Vs PRAVIR KUMAR JAIN

07 November 2008
Supreme Court
15 pages
STATE OF M.P. Vs SUGHAR SINGH

Bench: ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA, ,
Case number: Crl.A. No.-001362-001363 / 2004
Diary number: 23071 / 2003
Advocates: Vs LALITA KAUSHIK

07 November 2008
Supreme Court
13 pages
SACHIDA NAND LAL @ SACHIDA NAND SHAH Vs STATE OF BIHAR (NOW JHARKHAND)

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006442-006442 / 2000
Diary number: 10296 / 2000
Advocates: GOPAL PRASAD Vs

07 November 2008
Supreme Court
39 pages
M/S.KRISHNA FOOD & BAKING INDUSTRY P.LTD Vs M/S. NEW INDIA ASSURANCE CO. LTD.

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-007515-007515 / 2001
Diary number: 16277 / 2001
Advocates: ANIS AHMED KHAN Vs PRAMOD DAYAL

07 November 2008
Supreme Court
32 pages
KENDRIYA KARAMCHARI S.G.N.SAMITI LTD. Vs STATE OF U.P.

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006850-006851 / 2003
Diary number: 63380 / 2002
Advocates: BELA MAHESHWARI Vs VISHWAJIT SINGH

07 November 2008
Supreme Court
45 pages
SUMAN KAPUR Vs SUDHIR KAPUR

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006582-006582 / 2008
Diary number: 12994 / 2007
Advocates: KAMINI JAISWAL Vs ANIL NAG

07 November 2008
Supreme Court
51 pages
ESSCO FABS PVT. LTD. Vs STATE OF HARYANA

Bench: C.K. THAKKER,D.K. JAIN, , ,
Case number: C.A. No.-006580-006580 / 2008
Diary number: 13975 / 2004
Advocates: ASHOK MATHUR Vs T. V. GEORGE

07 November 2008
Supreme Court
12 pages
VIRENDER CHAUDHARY Vs BHARAT PETROLEUM CORP. .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006567-006569 / 2008
Diary number: 3280 / 2008
Advocates: GOPAL PRASAD Vs DAYA KRISHAN SHARMA

07 November 2008
Supreme Court
7 pages
P.H. DAYANAND Vs S.VENUGOPAL NAIDU .

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: C.A. No.-006570-006570 / 2008
Diary number: 1278 / 2007
Advocates: ABHIJAT P. MEDH Vs V. N. RAGHUPATHY

07 November 2008
Supreme Court
17 pages
SAMI ULLAHA Vs SUPERINTENDENT, NARCOTIC CENTRAL BUREAU

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001748-001748 / 2008
Diary number: 9044 / 2008
Advocates: PRATIBHA JAIN Vs SUSHMA SURI

07 November 2008
Supreme Court
12 pages
M.A.RUMUGAM Vs KITTU @ KRISHNAMOORTHY

Bench: S.B. SINHA,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-001749-001749 / 2008
Diary number: 30287 / 2006
Advocates: L. K. PANDEY Vs M. A. KRISHNA MOORTHY