Showing 13411 - 13425 of 41947 judgements
06 February 2009
Supreme Court
4 pages
RAM PHAL Vs STATE OF HARYANA

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000762-000762 / 2009
Diary number: 13652 / 2004
Advocates: KAMAKSHI S. MEHLWAL Vs

06 February 2009
Supreme Court
2 pages
ANIL K. JAIN Vs DELHI DEVELOPMENT AUTHORITY

Case number: C.A. No.-000761-000761 / 2009
Diary number: 19475 / 2007
Advocates: PRATIBHA JAIN Vs

06 February 2009
Supreme Court
2 pages
RAVIMAKAM Vs EMILDA RICHARDS

Case number: Crl.A. No.-000230-000230 / 2009
Diary number: 882 / 2001
Advocates: G. RAMAKRISHNA PRASAD Vs ANUPAM LAL DAS

06 February 2009
Supreme Court
2 pages
H.DAVID Vs GOPI .

Case number: C.A. No.-000769-000769 / 2009
Diary number: 4008 / 2007
Advocates: SHIV PRAKASH PANDEY Vs REVATHY RAGHAVAN

06 February 2009
Supreme Court
3 pages
MINAKSHI GAUR Vs CHITRANJAN GAUR

Case number: Crl.A. No.-001080-001080 / 2008
Diary number: 7908 / 2005
Advocates: Vs T. N. SINGH

06 February 2009
Supreme Court
3 pages
ARJUN BAHREE Vs STATE OF NCT,DELHI

Case number: Crl.A. No.-000228-000228 / 2009
Diary number: 28050 / 2007
Advocates: REVATHY RAGHAVAN Vs D. S. MAHRA

06 February 2009
Supreme Court
14 pages
ANGANA Vs STATE OF RAJASTHAN

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: Crl.A. No.-000221-000221 / 2009
Diary number: 30971 / 2008
Advocates: PRATIBHA JAIN Vs

06 February 2009
Supreme Court
34 pages
GODREJ AND BOYCE MANUFACTURING CO. LTD. Vs STATE OF MAHARASHTRA .

Bench: MARKANDEY KATJU,AFTAB ALAM, , ,
Case number: C.A. No.-001746-001746 / 2007
Diary number: 25057 / 2005
Advocates: JAY SAVLA Vs ASHA GOPALAN NAIR

06 February 2009
Supreme Court
5 pages
STATE OF HARYANA Vs DHARAM SINGH .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000753-000753 / 2009
Diary number: 27392 / 2003
Advocates: T. V. GEORGE Vs BALBIR SINGH GUPTA

06 February 2009
Supreme Court
6 pages
SHAIKH KARIMULLAH @ BABU Vs STATE OF A.P.

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000223-000223 / 2009
Diary number: 21508 / 2007
Advocates: CHANCHAL KUMAR GANGULI Vs D. BHARATHI REDDY

06 February 2009
Supreme Court
4 pages
RADHEY SHYAM AGGARWAL Vs STATE N.C.T. DELHI

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000423-000423 / 2002
Diary number: 20428 / 2001
Advocates: S. R. SETIA Vs

06 February 2009
Supreme Court
9 pages
COLLECTOR OF GANJAM Vs RAMESH CHANDER PANDHI

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000755-000755 / 2009
Diary number: 2989 / 2007
Advocates: SIBO SANKAR MISHRA Vs

06 February 2009
Supreme Court
9 pages
ARJUN SINGH Vs STATE OF H.P.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000224-000224 / 2009
Diary number: 17519 / 2008
Advocates: Vs NARESH K. SHARMA

06 February 2009
Supreme Court
6 pages
MADAN LAL Vs HARDEEP KAUR

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000763-000763 / 2009
Diary number: 33900 / 2007
Advocates: Vs P. N. PURI

06 February 2009
Supreme Court
4 pages
SUBHASH CHANDER KOHLI Vs M/S INDIAN S&G INDUS.EXP.IMP.CORP.LTD.

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000764-000764 / 2009
Diary number: 6744 / 2008
Advocates: A . L. TREHAN Vs