Judgements

Showing 13381 - 13395 of 41947 judgements
10 February 2009
Supreme Court
3 pages
STATE OF KARNATAKA Vs RAVI KUMAR

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU, , ,
Case number: C.A. No.-022470-022470 / 2007
Diary number: 22470 / 2007
Advocates: Vs RAMESHWAR PRASAD GOYAL

10 February 2009
Supreme Court
3 pages
PEOPLE FOR ETHICAL TREATMENT OF ANIMALS Vs CENTRAL ZOO AUTHORITY .

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU, , ,
Case number: W.P.(C) No.-000195-000195 / 2006
Diary number: 9768 / 2006
10 February 2009
Supreme Court
2 pages
KRISHNA KANT SINGH @ BARISTAR SINGH Vs SASARAM BHABUA CENTRAL COOP.BANK LTD&ORS

Case number: C.A. No.-005097-005097 / 2002
Diary number: 15377 / 2002
Advocates: SHIVA PUJAN SINGH Vs RATAN KUMAR CHOUDHURI

10 February 2009
Supreme Court
2 pages
KRISHAN LAL Vs STATE (U.T. CHANDIGARH)

Case number: Crl.A. No.-001101-001101 / 2002
Diary number: 22375 / 2001
Advocates: JASPREET GOGIA Vs KAMINI JAISWAL

09 February 2009
Supreme Court
10 pages
M/S ELECTRICAL MANUFACTURING CO.LTD. Vs M/S POWER GRID CORP.OF INDIA LD.

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: C.A. No.-000801-000801 / 2009
Diary number: 15732 / 2008
Advocates: RABINDRA SINGH Vs SHARMILA UPADHYAY

09 February 2009
Supreme Court
5 pages
M/S PENNAR INDUSTRIES LTD. Vs STATE OF A.P. .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000820-000820 / 2009
Diary number: 34185 / 2007
Advocates: K. V. BHARATHI UPADHYAYA Vs T. V. GEORGE

09 February 2009
Supreme Court
6 pages
D.M.PREMAKUMARI Vs THE DIVL.COMMNR. MYSORE DIVN .

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000806-000806 / 2009
Diary number: 9812 / 2006
Advocates: P. R. RAMASESH Vs

09 February 2009
Supreme Court
5 pages
D. SHANMUKHA SUNDARAMMA Vs D. SUNEETHA .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000818-000818 / 2009
Diary number: 28990 / 2007
Advocates: Y. RAJA GOPALA RAO Vs

09 February 2009
Supreme Court
10 pages
KOMAL Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000243-000243 / 2009
Diary number: 20646 / 2007
Advocates: PRAGATI NEEKHRA Vs

09 February 2009
Supreme Court
7 pages
A.P.S.R.T.C. Vs REG. TRPT. AUTHORITY, ANANTHAPUR

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000812-000814 / 2009
Diary number: 14467 / 2005
Advocates: D. MAHESH BABU Vs D. BHARATHI REDDY

09 February 2009
Supreme Court
7 pages
RAVINDRA SHALIK NAIK Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000245-000246 / 2009
Diary number: 36954 / 2007
Advocates: C. N. SREE KUMAR Vs

09 February 2009
Supreme Court
6 pages
ANIL ARI Vs STATE OF WEST BENGAL

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000239-000239 / 2009
Diary number: 19701 / 2008
Advocates: SUNIL KUMAR VERMA Vs

09 February 2009
Supreme Court
4 pages
ORIENTAL INSURANCE CO. LTD. Vs VIMLA DEVI .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000815-000817 / 2009
Diary number: 7583 / 2005
09 February 2009
Supreme Court
5 pages
STATE REP.BY TAHSILDAR-CUM-SALES OFFICER Vs M. JANAKIRAMAN

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000557-000558 / 2002
Diary number: 5569 / 2002
Advocates: S. THANANJAYAN Vs C. S. N. MOHAN RAO

09 February 2009
Supreme Court
5 pages
PRASAD @ HARI PRASAD ACHARYA Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000242-000242 / 2009
Diary number: 9142 / 2008
Advocates: JAIL PETITION Vs ANITHA SHENOY