Showing 13456 - 13470 of 41947 judgements
30 January 2009
Supreme Court
8 pages
SECRETARY, BHUBANESWAR DEVELOPMENT AUTH. Vs SUSANTA KUMAR MISHRA

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-000605-000605 / 2009
Diary number: 19489 / 2007
Advocates: Vs RESPONDENT-IN-PERSON

30 January 2009
Supreme Court
16 pages
SURENDRA KUMAR BHATIA Vs KANHAIYA LAL .

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: Crl.A. No.-000174-000174 / 2009
Diary number: 16379 / 2006
Advocates: B. D. SHARMA Vs PAREKH & CO.

30 January 2009
Supreme Court
2 pages
STATE OF KERALA Vs V.S.RAVEENDRAN

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-005692-005692 / 2008
Diary number: 24161 / 2008
Advocates: Vs V. K. SIDHARTHAN

30 January 2009
Supreme Court
4 pages
EHSON BEG Vs MOHD.YASEEN BEG .

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-000608-000608 / 2009
Diary number: 29360 / 2006
Advocates: P. K. JAIN Vs

30 January 2009
Supreme Court
5 pages
RAJ DULARI Vs STATE OF HARYANA .

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-000607-000607 / 2009
Diary number: 16128 / 2004
Advocates: SHALU SHARMA Vs UGRA SHANKAR PRASAD

30 January 2009
Supreme Court
2 pages
S.P.RAJA SHEKHAR Vs M.LALITHA

Case number: C.A. No.-000542-000542 / 2009
Diary number: 13425 / 2007
Advocates: Vs AMLAN KUMAR GHOSH

29 January 2009
Supreme Court
7 pages
GOVT.OF N.C.T.OF DELHI Vs ALL INDIA YOUNG LAWYERS ASSN.(REGD)

Case number: C.A. No.-000498-000498 / 2009
Diary number: 13665 / 2006
Advocates: ANIL KATIYAR Vs SURYA KANT

29 January 2009
Supreme Court
8 pages
AASTHA DIAGNOSTIC CLINICAL LAB. Vs STATE OF J&K .

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM,J.M. PANCHAL, ,
Case number: C.A. No.-000499-000499 / 2009
Diary number: 14916 / 2006
Advocates: SUMITA HAZARIKA Vs

29 January 2009
Supreme Court
23 pages
MADHUMATI ATCHUT PARAB Vs RAJARAM V. PARAB .

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-002971-002971 / 2001
Diary number: 18141 / 2000

29 January 2009
Supreme Court
6 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs RAMESH CHANDRA PANDIYA

Bench: R.V. RAVEENDRAN,AFTAB ALAM, , ,
Case number: C.A. No.-006049-006049 / 2002
Diary number: 14158 / 2002
Advocates: SUDHIR KULSHRESHTHA Vs SYED SHAHID HUSSAIN RIZVI

28 January 2009
Supreme Court
8 pages
KAIVALYADHAM EMPLOYEES ASSOCIATION Vs KAIVALYADHAM S.M.Y.M. SAMITY

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-000480-000480 / 2009
Diary number: 1944 / 2007
Advocates: K. RAJEEV Vs PAREKH & CO.

28 January 2009
Supreme Court
1 pages
STATE OF BIHAR Vs BADRI NARAYAN MAHTO

Bench: TARUN CHATTERJEE,AFTAB ALAM, , ,
Case number: C.A. No.-000489-000489 / 2009
Diary number: 26875 / 2004
Advocates: GOPAL SINGH Vs

28 January 2009
Supreme Court
4 pages
PARMANAND SINGH Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000478-000478 / 2009
Diary number: 6887 / 2005
Advocates: KAILASH CHAND Vs AKHILESH KUMAR PANDEY

28 January 2009
Supreme Court
8 pages
KISHANGIRI MANGALGIRI GOSWAMI Vs STATE OF GUJARAT

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000169-000169 / 2009
Diary number: 4770 / 2008
Advocates: EJAZ MAQBOOL Vs HEMANTIKA WAHI

28 January 2009
Supreme Court
4 pages
KAMLAKAR BHIMRAO PATIL Vs MAHARASHTRA INDUSTRIAL DEV. CORPN.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000477-000477 / 2009
Diary number: 3582 / 2006
Advocates: T. MAHIPAL Vs FOX MANDAL & CO.