Judgements

Showing 13426 - 13440 of 41947 judgements
06 February 2009
Supreme Court
6 pages
D.P.KESARI Vs BOARD OF DIR.OF ALLAHABAD AGRI.INST.

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000767-000767 / 2009
Diary number: 37763 / 2008
Advocates: T. MAHIPAL Vs FOX MANDAL & CO.

05 February 2009
Supreme Court
12 pages
FULENA SINGH Vs VIJAY KUMAR SINHA .

Bench: LOKESHWAR SINGH PANTA,B. SUDERSHAN REDDY, , ,
Case number: C.A. No.-000719-000719 / 2009
Diary number: 27696 / 2008
Advocates: M. SARADA Vs HIMANSHU SHEKHAR

05 February 2009
Supreme Court
10 pages
M/S PRECIOUS OIL CORP. Vs STATE OF ASSAM

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: Crl.A. No.-000212-000212 / 2009
Diary number: 32041 / 2007
Advocates: ASHOK K. SRIVASTAVA Vs CORPORATE LAW GROUP

05 February 2009
Supreme Court
9 pages
MASOOD ALI KHAN Vs STATE OF U.P. .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000213-000213 / 2009
Diary number: 32161 / 2008
Advocates: K. K. MOHAN Vs

05 February 2009
Supreme Court
3 pages
SAHARA INDIA COMMERCIAL CORP.LTD. Vs B.JEEJEEBHOY VAKHARIA .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000725-000725 / 2009
Diary number: 17840 / 2008
Advocates: Vs BHARGAVA V. DESAI

05 February 2009
Supreme Court
4 pages
K. SUDHAKARAN Vs STATE OF KERALA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000452-000452 / 2002
Diary number: 17285 / 2001
Advocates: HIMINDER LAL Vs K. R. SASIPRABHU

05 February 2009
Supreme Court
7 pages
STATE OF MAHARASHTRA Vs KRISHNARAO DUDHAPPA SHINDE

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-001052-001052 / 2002
Diary number: 17986 / 2002
Advocates: RAVINDRA KESHAVRAO ADSURE Vs SHIVAJI M. JADHAV

05 February 2009
Supreme Court
8 pages
UNITED INDIA INSURANCE CO. LTD. Vs BINDU .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000724-000724 / 2009
Diary number: 15979 / 2007
Advocates: M. K. DUA Vs

05 February 2009
Supreme Court
40 pages
M/S. FARIDABAD GAS POWER PROJECT,NTPCL Vs OM PRAKASH .

Bench: R.V. RAVEENDRAN,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-000493-000493 / 2007
Diary number: 24155 / 2004
Advocates: S. K. DHINGRA Vs

05 February 2009
Supreme Court
19 pages
M/S. VARSHA PLASTICS PVT. LTD. Vs UNION OF INDIA .

Bench: MARKANDEY KATJU,R.M. LODHA, , ,
Case number: C.A. No.-000835-000836 / 2002
Diary number: 15684 / 2001
Advocates: Vs B. KRISHNA PRASAD

05 February 2009
Supreme Court
9 pages
SECRETARY, BOARD OF BASIC EDUCATION,U.P. Vs RAJENDRA SINGH .

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: C.A. No.-000844-000846 / 2002
Diary number: 16121 / 2000
Advocates: CHITRA MARKANDAYA Vs

05 February 2009
Supreme Court
3 pages
ALISTAIR Vs STATE OF TAMIL NADU

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000513-000513 / 1996
Diary number: 72230 / 1996
Advocates: MALINI PODUVAL Vs S. THANANJAYAN

05 February 2009
Supreme Court
3 pages
STATE OF M.P. Vs NILENDRA PRATAP SINGH

Case number: C.A. No.-003511-003511 / 2004
Diary number: 8147 / 2003
Advocates: B. S. BANTHIA Vs RR-EX-PARTE

04 February 2009
Supreme Court
4 pages
NANDI INFRASTRUCTURE CORR.ENT.LTD &ORS. Vs ELECTION COMMISSION OF INDIA

Bench: ARIJIT PASAYAT,V.S. SIRPURKAR,ASOK KUMAR GANGULY, ,
Case number: C.A. No.-000867-000867 / 2009
Diary number: 15526 / 2008
04 February 2009
Supreme Court
7 pages
STATE OF GUJARAT Vs AMI PIGMENTS PVT. LTD. & ORS. ETC.

Bench: S.H. KAPADIA,H.L. DATTU, , ,
Case number: C.A. No.-000679-000714 / 2009
Diary number: 480 / 2008
Advocates: HEMANTIKA WAHI Vs BINA GUPTA