Showing 13396 - 13410 of 41947 judgements
09 February 2009
Supreme Court
3 pages
DHUK SINGH Vs STATE OF RAJASTHAN

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000241-000241 / 2009
Diary number: 30110 / 2007
Advocates: AISHWARYA BHATI Vs V. J. FRANCIS

09 February 2009
Supreme Court
19 pages
KARNATAKA POWER TRANSMISSN.CORP.LTD&ANR. Vs ASHOK IRON WORKS PVT. LTD.

Bench: MARKANDEY KATJU,R.M. LODHA, , ,
Case number: C.A. No.-001879-001879 / 2003
Diary number: 322 / 2003
Advocates: VIJAY KUMAR Vs

09 February 2009
Supreme Court
16 pages
CHAMAN LAL SINGHAL Vs HARYANA URBAN DEV. AUTHORITY .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000803-000803 / 2009
Diary number: 30672 / 2007
Advocates: BHASKAR Y. KULKARNI Vs

09 February 2009
Supreme Court
14 pages
RITU MAHAJAN Vs INDIAN OIL CORPORATION .

Bench: S.B. SINHA,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000804-000804 / 2009
Diary number: 10765 / 2002
Advocates: Vs SURYA KANT

09 February 2009
Supreme Court
2 pages
BAHADUR SINGH Vs RAJINDEDR SINGH SOHAL .

Case number: CONMT.PET.(C) No.-000238-000239 / 2008
Diary number: 30514 / 2008
Advocates: Vs SHALU SHARMA

09 February 2009
Supreme Court
2 pages
SHIV SAI CONSTRUCTION Vs M/S LIBORD INFOTECH LTD.

Case number: C.A. No.-000835-000835 / 2009
Diary number: 2731 / 2008
Advocates: E. C. AGRAWALA Vs M. J. PAUL

09 February 2009
Supreme Court
2 pages
RAJENDRA PRASAD Vs STATE OF U.P. .

Case number: C.A. No.-000828-000828 / 2009
Diary number: 29656 / 2007
Advocates: ABHISTH KUMAR Vs AP & J CHAMBERS

09 February 2009
Supreme Court
3 pages
BINAY KRISHNA Vs BIHAR STATE HOUSING BOARD

Case number: C.A. No.-000826-000826 / 2009
Diary number: 20061 / 2005
Advocates: SATYA MITRA GARG Vs

09 February 2009
Supreme Court
15 pages
SPECIAL LAND ACQ.OFFIER Vs MAHABOOB & ANR.

Bench: R.V. RAVEENDRAN,J.M. PANCHAL, , ,
Case number: PC(CC) 14290 of 2008

06 February 2009
Supreme Court
1 pages
GM,HARYANA ROADWAYS,ROHTAK Vs DILBAGH SINGH

Bench: TARUN CHATTERJEE,H.L. DATTU, , ,
Case number: C.A. No.-000807-000807 / 2009
Diary number: 9860 / 2007
Advocates: T. V. GEORGE Vs SUSHIL BALWADA

06 February 2009
Supreme Court
11 pages
ZINDAR ALI SK Vs STATE OF WEST BENGAL

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: Crl.A. No.-000222-000222 / 2009
Diary number: 35115 / 2007
Advocates: Vs AVIJIT BHATTACHARJEE

06 February 2009
Supreme Court
3 pages
HARYANA JUDL.COURT EMPLOYEES ASSOCIATION Vs PUNJAB & HARYANA H.C.THR.REGISTRAR

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: C.A. No.-000796-000796 / 2009
Diary number: 22878 / 2005
Advocates: ANITHA SHENOY Vs T. V. GEORGE

06 February 2009
Supreme Court
4 pages
C.B.I. Vs ABU SALEM ANSARI

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000328-000328 / 2009
Diary number: 1975 / 2009
Advocates: B. KRISHNA PRASAD Vs K. N. RAI

06 February 2009
Supreme Court
3 pages
STATE OF PUNJAB Vs SURINDER PAL SINGH

Bench: K.G. BALAKRISHNAN,P. SATHASIVAM, , ,
Case number: C.A. No.-000797-000797 / 2009
Diary number: 29157 / 2006
Advocates: AJAY PAL Vs JAGJIT SINGH CHHABRA

06 February 2009
Supreme Court
37 pages
STATE OF ORISSA Vs GOVERNMENT OF INDIA

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: W.P.(C) No.-000443-000443 / 2006
Diary number: 22711 / 2006
Advocates: RADHA SHYAM JENA Vs D. BHARATHI REDDY