Judgements

Showing 13441 - 13455 of 41947 judgements
03 February 2009
Supreme Court
4 pages
STATE OF HARYANA Vs SHIV LAL .

Bench: S.H. KAPADIA,H.L. DATTU, , ,
Case number: C.A. No.-000058-000058 / 2005
Diary number: 63440 / 2002
Advocates: T. V. GEORGE Vs ANIS AHMED KHAN

03 February 2009
Supreme Court
6 pages
HIMACHAL ROAD TRANSP. CORPN. Vs HUKAM CHAND

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU, , ,
Case number: C.A. No.-000595-000595 / 2009
Diary number: 18865 / 2007
Advocates: NARESH K. SHARMA Vs KULDIP SINGH

03 February 2009
Supreme Court
6 pages
STATE OF PUNJAB Vs GINDER SINGH

Bench: ARIJIT PASAYAT,V.S. SIRPURKAR,ASOK KUMAR GANGULY, ,
Case number: Crl.A. No.-000502-000502 / 2002
Diary number: 63139 / 2002
Advocates: KULDIP SINGH Vs JASPREET GOGIA

03 February 2009
Supreme Court
27 pages
JITENDRA PANCHAL Vs INTELLIGENCE OFFICER, NCB

Bench: ALTAMAS KABIR,MARKANDEY KATJU, , ,
Case number: Crl.A. No.-001660-001660 / 2007
Diary number: 32256 / 2007
Advocates: RISHI MALHOTRA Vs RAVINDRA KESHAVRAO ADSURE

03 February 2009
Supreme Court
8 pages
STATE OF M.P. Vs RAMESH @ CHHINGE .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000661-000661 / 2004
Diary number: 7831 / 2004
Advocates: Vs RR-EX-PARTE

03 February 2009
Supreme Court
19 pages
SAMARTH SHIKSHA SAMITI Vs BIR BAHADUR SINGH RATHOUR .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-000598-000598 / 2009
Diary number: 35815 / 2007
Advocates: BALRAJ DEWAN Vs ANIL NAG

03 February 2009
Supreme Court
7 pages
AJAB SINGH Vs ANTRAM

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000596-000596 / 2009
Diary number: 27271 / 2006
Advocates: R. D. UPADHYAY Vs KAILASH CHAND

03 February 2009
Supreme Court
5 pages
U.P. STATE ROAD TRANSPORT CORPN. Vs SHANTI DEVI .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000597-000597 / 2009
Diary number: 18917 / 2007
Advocates: Vs ANIL KUMAR GUPTA-II

03 February 2009
Supreme Court
6 pages
ASHOK KUMAR Vs STATE OF U.P.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000202-000202 / 2009
Diary number: 27370 / 2007
Advocates: Vs S. RAJAPPA

03 February 2009
Supreme Court
9 pages
MOHABBAT Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000203-000203 / 2009
Diary number: 7652 / 2008
Advocates: SANTOSH SINGH Vs C. D. SINGH

03 February 2009
Supreme Court
11 pages
DALBIR SINGH Vs STATE OF U.P & ORS.

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Writ Petition (crl.) 193 of 2006
02 February 2009
Supreme Court
12 pages
STATE OF M.P. Vs KASHIRAM .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000191-000191 / 2009
Diary number: 1332 / 2007
Advocates: Vs SHIV SAGAR TIWARI

02 February 2009
Supreme Court
15 pages
STATE OF WEST BENGAL Vs BANIBRATA GHOSH .

Bench: MARKANDEY KATJU,V.S. SIRPURKAR, , ,
Case number: C.A. No.-000559-000559 / 2009
Diary number: 26021 / 2007
Advocates: TARA CHANDRA SHARMA Vs BIJAN KUMAR GHOSH

02 February 2009
Supreme Court
16 pages
GIRDHAR GOPAL GUPTA Vs AAR GEE BOARD MILLS PVT.LTD. .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000601-000601 / 2009
Diary number: 2871 / 2006
Advocates: VIKAS MEHTA Vs VINAY KUMAR GARG

02 February 2009
Supreme Court
3 pages
STATE OF KERALA Vs MINI SHAMSUDIN

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY
Case number: C.A. No.-000594-000594 / 2009
Diary number: 27658 / 2008
Advocates: R. SATHISH Vs