Showing 13366 - 13380 of 41947 judgements
11 February 2009
Supreme Court
9 pages
PANKI THERMAL STATION Vs VIDYUT MAZDOOR SANGTHAN .

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000885-000886 / 2009
Diary number: 19943 / 2007
Advocates: PRADEEP MISRA Vs BHARAT SANGAL

11 February 2009
Supreme Court
9 pages
ELIAMMA Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000265-000265 / 2009
Diary number: 14823 / 2007
Advocates: S. N. BHAT Vs

11 February 2009
Supreme Court
4 pages
CHINNAPONNU Vs STATE OF TAMIL NADU

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000271-000271 / 2009
Diary number: 11263 / 2007
Advocates: L. K. PANDEY Vs

11 February 2009
Supreme Court
8 pages
STATE OF U.P. Vs GAJADHAR SINGH .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000332-000333 / 2002
Diary number: 667 / 2002
Advocates: ANUVRAT SHARMA Vs ABHA R. SHARMA

11 February 2009
Supreme Court
10 pages
KALAWATI Vs STATE OF MAHARASHTRA

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000267-000267 / 2009
Diary number: 14348 / 2007
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

11 February 2009
Supreme Court
10 pages
VADAMALAI Vs SYED THASTHA KEER

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000342-000342 / 2002
Diary number: 63212 / 2002
Advocates: K. V. VENKATARAMAN Vs RR-EX-PARTE

11 February 2009
Supreme Court
8 pages
STATE (GOVT.OF NCT OF DELHI) Vs D.A.M.PRABHU

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000266-000266 / 2009
Diary number: 4112 / 2007
Advocates: D. S. MAHRA Vs BIMAL ROY JAD

11 February 2009
Supreme Court
12 pages
M. GOPALAKRISHNAN Vs STATE BY ADDL. S.P. CBI, BS&FC BANGALORE

Bench: ARIJIT PASAYAT,MUKUNDAKAM SHARMA, , ,
Case number: Crl.A. No.-000505-000505 / 2006
Diary number: 13855 / 2004
Advocates: V. G. PRAGASAM Vs P. PARMESWARAN

11 February 2009
Supreme Court
11 pages
ASHOK SHARMA Vs RAM ADHAR SHARMA

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-000883-000883 / 2009
Diary number: 9072 / 2008
Advocates: C. L. SAHU Vs SARAD KUMAR SINGHANIA

11 February 2009
Supreme Court
7 pages
BABU LAL Vs HRYANA STATE AGRICULTURAL MKT. BOARD

Bench: TARUN CHATTERJEE,V.S. SIRPURKAR, , ,
Case number: C.A. No.-000884-000884 / 2009
Diary number: 11214 / 2007
Advocates: Vs B. S. BANTHIA

11 February 2009
Supreme Court
19 pages
M/S NANDAN BIOMATRIX LIMITED Vs D 1 OILS LIMITED

Bench: S.H. KAPADIA, , , ,
Case number: ARBIT.CASE(C) No.-000006-000006 / 2007
Diary number: 27893 / 2006
Advocates: Vs ASHWANI KUMAR

10 February 2009
Supreme Court
22 pages
SHAKUNTALA DEVI Vs CHAMRU MAHTO

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000258-000258 / 2009
Diary number: 5899 / 2007
Advocates: SATISH VIG Vs GOPAL SINGH

10 February 2009
Supreme Court
12 pages
VIJAY KUMAR Vs DHARAM PAL .

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-000854-000854 / 2009
Diary number: 27074 / 2006
Advocates: M. A. CHINNASAMY Vs

10 February 2009
Supreme Court
29 pages
STATE OF KERALA Vs M/S ZOOM DEVELOPERS P.LTD..

Bench: ARIJIT PASAYAT,S.H. KAPADIA, , ,
Case number: C.A. No.-000841-000842 / 2009
Diary number: 36465 / 2008

10 February 2009
Supreme Court
32 pages
STATE OF U.P. Vs BANNE @ BAIJNATH .

Bench: DALVEER BHANDARI,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-001100-001100 / 2001
Diary number: 17254 / 2000
Advocates: GUNNAM VENKATESWARA RAO Vs BHARAT SANGAL