Showing 12901 - 12915 of 41947 judgements
08 April 2009
Supreme Court
13 pages
RAJENDRA Vs STATE OF U.P.

Case number: Crl.A. No.-001254-001254 / 2005
Diary number: 27608 / 2004
Advocates: P. K. JAIN Vs KAMLENDRA MISHRA

08 April 2009
Supreme Court
36 pages
A.P.PUBLIC SERVICE COMMISSION Vs BALOJI BADHAVATH .

Case number: C.A. No.-002244-002244 / 2009
Diary number: 21143 / 2008
Advocates: GUNTUR PRABHAKAR Vs D. MAHESH BABU

08 April 2009
Supreme Court
17 pages
RANI GUPTA Vs M/S UNITED INDIA INSURANCE CO.LTD..

Case number: C.A. No.-002241-002241 / 2009
Diary number: 27377 / 2007
Advocates: ASHOK K. MAHAJAN Vs DEBASIS MISRA

08 April 2009
Supreme Court
17 pages
REGIONAL MANAGER,CENTRAL BANK OF INDIA Vs VIJAY KRISHNA NEEMA .

Case number: C.A. No.-002242-002242 / 2009
Diary number: 2067 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs NIRAJ SHARMA

08 April 2009
Supreme Court
26 pages
COMMISSIONER OF INCOME TAX, DELHI Vs M/S WOODWARD GOVERNOR INDIA P. LTD.

Case number: C.A. No.-002206-002206 / 2009
Diary number: 31970 / 2007
Advocates: B. V. BALARAM DAS Vs BHARGAVA V. DESAI

08 April 2009
Supreme Court
17 pages
M. RATHINASWAMI Vs STATE OF TAMIL NADU .

Case number: C.A. No.-002251-002251 / 2009
Diary number: 6283 / 2006
Advocates: Vs A. V. RANGAM

08 April 2009
Supreme Court
17 pages
KUSUM DEVI Vs MOHAN LAL (DEAD) BY LRS.

Case number: C.A. No.-002876-002876 / 2001
Diary number: 10652 / 2000
Advocates: Vs ASHOK KUMAR SINGH

08 April 2009
Supreme Court
8 pages
DR.B.N.HOSPITAL & N.HOSPITAL RES.CENTRE Vs COMMISSIONER OF CUSTOMS, MUMBAI

Case number: C.A. No.-002245-002245 / 2009
Diary number: 7 / 2009
Advocates: BHARAT SANGAL Vs

08 April 2009
Supreme Court
14 pages
SATYAPAL Vs STATE OF HARYANA

Case number: Crl.A. No.-000664-000664 / 2009
Diary number: 19039 / 2007
Advocates: DEVASHISH BHARUKA Vs NARESH BAKSHI

08 April 2009
Supreme Court
9 pages
B.S.N.L. Vs ABHISHEK SHUKLA

Case number: C.A. No.-002239-002239 / 2009
Diary number: 3655 / 2006
Advocates: SARLA CHANDRA Vs NAVIN CHAWLA

08 April 2009
Supreme Court
12 pages
LAKSHMI Vs CHINNAMMAL @ RAYYAMMAL .

Case number: C.A. No.-002243-002243 / 2009
Diary number: 5866 / 2007
Advocates: MALINI PODUVAL Vs REVATHY RAGHAVAN

08 April 2009
Supreme Court
15 pages
RUMI DHAR Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000661-000661 / 2009
Diary number: 33595 / 2007
Advocates: ABHIJIT SENGUPTA Vs AVIJIT BHATTACHARJEE

06 April 2009
Supreme Court
33 pages
STATE OF M.P. Vs RAMESHWAR .

Case number: Crl.A. No.-000647-000647 / 2009
Diary number: 19949 / 2007
Advocates: C. D. SINGH Vs PRATIBHA JAIN

06 April 2009
Supreme Court
26 pages
KISHORSINH RATANSINH JADEJA Vs MARUTI CORP..

Case number: C.A. No.-002186-002187 / 2009
Diary number: 13988 / 2008
Advocates: T. MAHIPAL Vs EJAZ MAQBOOL

06 April 2009
Supreme Court
3 pages
RAJENDRAN Vs N.MOHANAN

Case number: Crl.A. No.-000679-000679 / 2009
Diary number: 9195 / 2009
Advocates: ROMY CHACKO Vs