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13 April 2009
Supreme Court 23 pages SARVA SHRAMIK SANGH Vs INDIAN OIL CORPORATION LTD..
Case number: C.A. No.-002423-002423 / 2009 |
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13 April 2009
Supreme Court 12 pages M/S TIRUPATI JUTE INDUSTRIES P.LTD. Vs STATE OF WEST BENGAL .
Case number: C.A. No.-002429-002429 / 2009 |
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13 April 2009
Supreme Court 42 pages INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs INTERNATIONAL AIR CARGO WORKERS' UN.&ANR
Case number: C.A. No.-002244-002244 / 2002 |
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13 April 2009
Supreme Court 2 pages R.HANDA Vs M/S ABHAYA LAND & FINANCE PVT.LTD.& ORS7
Case number: C.A. No.-002408-002408 / 2009 |
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13 April 2009
Supreme Court 2 pages JUDGES COLONY WELFARE ASSN. Vs STATE OF U.P..
Case number: C.A. No.-002414-002414 / 2009 |
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13 April 2009
Supreme Court 3 pages M.D.THOMAS Vs P.S. JALEEL
Case number: Crl.A. No.-000711-000711 / 2009 |
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13 April 2009
Supreme Court 3 pages MEDHA ASHOK PANCHABHAI Vs ASHOK ATMARAM PANCHABHA
Case number: C.A. No.-002580-002580 / 2009 |
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13 April 2009
Supreme Court 3 pages PYARE LAL Vs STATE OF HARYANA .
Case number: C.A. No.-002406-002406 / 2009 |
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13 April 2009
Supreme Court 1 pages V.MAHADEVAN Vs PALLAVAN TRANSPORT CORP.LTD.
Case number: C.A. No.-002598-002598 / 2009 |
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13 April 2009
Supreme Court 1 pages SUBRAMNIAN SWAMY Vs STATE OF T.NADU & ORS.
Case number: Transfer Petition (Crl.) 512 of 2008 |
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09 April 2009
Supreme Court 6 pages PTC INDIA LIMITED Vs GAJENDRA HALDEA .
Case number: C.A. No.-000068-000068 / 2007 |
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09 April 2009
Supreme Court 6 pages CESC LTD. Vs GAJENDRA HALDEA .
Case number: C.A. No.-000333-000333 / 2007 |
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09 April 2009
Supreme Court 6 pages WEST BENGAL STATE ELECTRICITY BOARD Vs GAJENDRA HALDEA .
Case number: C.A. No.-000369-000369 / 2007 |
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09 April 2009
Supreme Court 6 pages CENTRAL ELECTRICITY REGULATORY COMM. Vs GAJENDRA HALDEA .
Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY |
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09 April 2009
Supreme Court 14 pages AKHTAR Vs STATE OF UTTARANCHAL
Case number: Crl.A. No.-001590-001590 / 2007 |