Showing 12871 - 12885 of 41947 judgements
13 April 2009
Supreme Court
23 pages
SARVA SHRAMIK SANGH Vs INDIAN OIL CORPORATION LTD..

Case number: C.A. No.-002423-002423 / 2009
Diary number: 28422 / 2006
Advocates: JYOTI MENDIRATTA Vs GOPAL SINGH

13 April 2009
Supreme Court
12 pages
M/S TIRUPATI JUTE INDUSTRIES P.LTD. Vs STATE OF WEST BENGAL .

Case number: C.A. No.-002429-002429 / 2009
Diary number: 27756 / 2005
Advocates: DIPAK KUMAR JENA Vs TARA CHANDRA SHARMA

13 April 2009
Supreme Court
42 pages
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs INTERNATIONAL AIR CARGO WORKERS' UN.&ANR

Case number: C.A. No.-002244-002244 / 2002
Diary number: 63322 / 2002
Advocates: BINA GUPTA Vs S. R. SETIA

13 April 2009
Supreme Court
2 pages
R.HANDA Vs M/S ABHAYA LAND & FINANCE PVT.LTD.& ORS7

Case number: C.A. No.-002408-002408 / 2009
Diary number: 23356 / 2007
Advocates: S. N. BHAT Vs

13 April 2009
Supreme Court
2 pages
JUDGES COLONY WELFARE ASSN. Vs STATE OF U.P..

Case number: C.A. No.-002414-002414 / 2009
Diary number: 24814 / 2007
Advocates: Vs KRISHNANAND PANDEYA

13 April 2009
Supreme Court
3 pages
M.D.THOMAS Vs P.S. JALEEL

Case number: Crl.A. No.-000711-000711 / 2009
Diary number: 35176 / 2007
Advocates: VIJAY KUMAR Vs M. P. VINOD

13 April 2009
Supreme Court
3 pages
MEDHA ASHOK PANCHABHAI Vs ASHOK ATMARAM PANCHABHA

Case number: C.A. No.-002580-002580 / 2009
Diary number: 12119 / 2006

13 April 2009
Supreme Court
3 pages
PYARE LAL Vs STATE OF HARYANA .

Case number: C.A. No.-002406-002406 / 2009
Diary number: 2819 / 2004
Advocates: KAMAL MOHAN GUPTA Vs T. V. GEORGE

13 April 2009
Supreme Court
1 pages
V.MAHADEVAN Vs PALLAVAN TRANSPORT CORP.LTD.

Case number: C.A. No.-002598-002598 / 2009
Diary number: 9147 / 2007
Advocates: Vs T. HARISH KUMAR

13 April 2009
Supreme Court
1 pages
SUBRAMNIAN SWAMY Vs STATE OF T.NADU & ORS.

Case number: Transfer Petition (Crl.) 512 of 2008

09 April 2009
Supreme Court
6 pages
PTC INDIA LIMITED Vs GAJENDRA HALDEA .

Case number: C.A. No.-000068-000068 / 2007
Diary number: 734 / 2007
Advocates: Vs KHAITAN & CO.

09 April 2009
Supreme Court
6 pages
CESC LTD. Vs GAJENDRA HALDEA .

Case number: C.A. No.-000333-000333 / 2007
Diary number: 2583 / 2007
Advocates: KHAITAN & CO. Vs

09 April 2009
Supreme Court
6 pages
WEST BENGAL STATE ELECTRICITY BOARD Vs GAJENDRA HALDEA .

Case number: C.A. No.-000369-000369 / 2007
Diary number: 2584 / 2007
Advocates: Vs KHAITAN & CO.

09 April 2009
Supreme Court
6 pages
CENTRAL ELECTRICITY REGULATORY COMM. Vs GAJENDRA HALDEA .

Bench: ARIJIT PASAYAT,ASOK KUMAR GANGULY
Case number: C.A. No.-002050-002050 / 2007
Diary number: 8595 / 2007
Advocates: P. NARASIMHAN Vs KHAITAN & CO.

09 April 2009
Supreme Court
14 pages
AKHTAR Vs STATE OF UTTARANCHAL

Case number: Crl.A. No.-001590-001590 / 2007
Diary number: 27306 / 2007
Advocates: HINGORANI & ASSOCIATES Vs JATINDER KUMAR BHATIA