Showing 12946 - 12960 of 41947 judgements
31 March 2009
Supreme Court
12 pages
ONKAR LAL Vs STATE OF M.P.

Case number: Crl.A. No.-000323-000323 / 2007
Diary number: 5175 / 2007
Advocates: S. K. VERMA Vs C. D. SINGH

31 March 2009
Supreme Court
29 pages
U.O.I. Vs BAL MUKUND .

Case number: Crl.A. No.-001397-001397 / 2007
Diary number: 25182 / 2005
Advocates: SUSHMA SURI Vs SHAKIL AHMED SYED

31 March 2009
Supreme Court
2 pages
N.S. SUBBANARASIMHA SASTRY DEAD BY LRS Vs N. KAMALAMMA (D) THRU. LRS.

Case number: C.A. No.-004720-004721 / 2002
Diary number: 20075 / 2001
Advocates: SURYA KANT Vs

31 March 2009
Supreme Court
1 pages
N. SUMATHI Vs G. SELVAKUMAR

Case number: C.A. No.-004883-004883 / 2002
Diary number: 8600 / 2002
Advocates: V. G. PRAGASAM Vs

31 March 2009
Supreme Court
2 pages
FAKKIRAPPA BASAPPA BHAIRAPPANAVAR Vs H.F. BHAIRAPPANAVAR (D) BY LRS.

Case number: C.A. No.-004912-004912 / 2002
Diary number: 21166 / 2001
Advocates: VIJAY KUMAR Vs

31 March 2009
Supreme Court
7 pages
PHOOL PATTI Vs RAM SINGH(DEAD)THROUGH LRS.

Case number: C.A. No.-001240-001240 / 2005
Diary number: 1873 / 2004
Advocates: SHOBHA Vs KAILASH CHAND

31 March 2009
Supreme Court
13 pages
CHAMAN LAL Vs STATE OF PUNJAB

Case number: Crl.A. No.-001174-001174 / 2003
Diary number: 1992 / 2002
Advocates: ANUPAM LAL DAS Vs KULDIP SINGH

31 March 2009
Supreme Court
32 pages
BHASKAR RAMAPPA MADAR Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000415-000415 / 2002
Diary number: 22069 / 2001
Advocates: RAJESH MAHALE Vs

31 March 2009
Supreme Court
12 pages
HANUMANTAPPA BHIMAPPA DALAVAI Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000672-000672 / 2005
Diary number: 3889 / 2005
Advocates: RAJESH MAHALE Vs

31 March 2009
Supreme Court
7 pages
PRADEEP KUMAR Vs STATE OF HARYANA

Case number: Crl.A. No.-000516-000516 / 2006
Diary number: 60633 / 2005
Advocates: EJAZ MAQBOOL Vs T. V. GEORGE

31 March 2009
Supreme Court
16 pages
BALKAR SINGH Vs STATE OF UTTARAKHAND

Case number: Crl.A. No.-000206-000206 / 2007
Diary number: 20322 / 2006
Advocates: SUMITA HAZARIKA Vs RACHANA SRIVASTAVA

31 March 2009
Supreme Court
30 pages
ASSOCIATION OF RES.OF MHOW (ROM) Vs DELIMITATION COMMN.OF INDIA .

Case number: C.A. No.-002047-002047 / 2009
Diary number: 20492 / 2008
Advocates: PRASHANT BHUSHAN Vs

31 March 2009
Supreme Court
22 pages
SHASHI JAIN Vs TARSEM LAL (DEAD)

Case number: C.A. No.-003623-003623 / 2001
Diary number: 18281 / 1998
Advocates: PETITIONER-IN-PERSON Vs

31 March 2009
Supreme Court
7 pages
SADHU SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000598-000598 / 2009
Diary number: 13178 / 2008
Advocates: RISHI MALHOTRA Vs KULDIP SINGH

31 March 2009
Supreme Court
11 pages
KRISHNA GHOSH Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000597-000597 / 2009
Diary number: 27918 / 2007
Advocates: VIJAY KUMAR Vs AVIJIT BHATTACHARJEE