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31 March 2009
Supreme Court 12 pages ONKAR LAL Vs STATE OF M.P.
Case number: Crl.A. No.-000323-000323 / 2007 |
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31 March 2009
Supreme Court 29 pages U.O.I. Vs BAL MUKUND .
Case number: Crl.A. No.-001397-001397 / 2007 |
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31 March 2009
Supreme Court 2 pages N.S. SUBBANARASIMHA SASTRY DEAD BY LRS Vs N. KAMALAMMA (D) THRU. LRS.
Case number: C.A. No.-004720-004721 / 2002 |
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31 March 2009
Supreme Court 1 pages N. SUMATHI Vs G. SELVAKUMAR
Case number: C.A. No.-004883-004883 / 2002 |
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31 March 2009
Supreme Court 2 pages FAKKIRAPPA BASAPPA BHAIRAPPANAVAR Vs H.F. BHAIRAPPANAVAR (D) BY LRS.
Case number: C.A. No.-004912-004912 / 2002 |
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31 March 2009
Supreme Court 7 pages PHOOL PATTI Vs RAM SINGH(DEAD)THROUGH LRS.
Case number: C.A. No.-001240-001240 / 2005 |
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31 March 2009
Supreme Court 13 pages CHAMAN LAL Vs STATE OF PUNJAB
Case number: Crl.A. No.-001174-001174 / 2003 |
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31 March 2009
Supreme Court 32 pages BHASKAR RAMAPPA MADAR Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000415-000415 / 2002 |
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31 March 2009
Supreme Court 12 pages HANUMANTAPPA BHIMAPPA DALAVAI Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000672-000672 / 2005 |
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31 March 2009
Supreme Court 7 pages PRADEEP KUMAR Vs STATE OF HARYANA
Case number: Crl.A. No.-000516-000516 / 2006 |
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31 March 2009
Supreme Court 16 pages BALKAR SINGH Vs STATE OF UTTARAKHAND
Case number: Crl.A. No.-000206-000206 / 2007 |
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31 March 2009
Supreme Court 30 pages ASSOCIATION OF RES.OF MHOW (ROM) Vs DELIMITATION COMMN.OF INDIA .
Case number: C.A. No.-002047-002047 / 2009 |
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31 March 2009
Supreme Court 22 pages SHASHI JAIN Vs TARSEM LAL (DEAD)
Case number: C.A. No.-003623-003623 / 2001 |
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31 March 2009
Supreme Court 7 pages SADHU SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000598-000598 / 2009 |
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31 March 2009
Supreme Court 11 pages KRISHNA GHOSH Vs STATE OF WEST BENGAL
Case number: Crl.A. No.-000597-000597 / 2009 |