Showing 12931 - 12945 of 41947 judgements
01 April 2009
Supreme Court
2 pages
HAZARAT ALI Vs SPL. LAND ACQUISITION OFFICER

Case number: C.A. No.-005530-005530 / 2002
Diary number: 8987 / 2002

01 April 2009
Supreme Court
4 pages
M/S DLF POWER LIMITED Vs CENTRAL COALFIELDS LTD.

Case number: C.A. No.-003109-003109 / 2006
Diary number: 17619 / 2006

01 April 2009
Supreme Court
6 pages
AHMMADSAHAB ABDUL MULLA (D) BY PROP. LRS Vs BIBIJAN

Case number: C.A. No.-004190-004190 / 2000
Diary number: 7280 / 1999
Advocates: RAJESH MAHALE Vs ASHOK KUMAR SHARMA

01 April 2009
Supreme Court
15 pages
SATISH KUMAR BATRA Vs STATE OF HARYANA

Case number: Crl.A. No.-000976-000976 / 2001
Diary number: 7599 / 2001
Advocates: KUSUM CHAUDHARY Vs T. V. GEORGE

01 April 2009
Supreme Court
10 pages
STATE OF RAJASTHAN Vs CHAMPA LAL

Case number: Crl.A. No.-000305-000306 / 2003
Diary number: 15884 / 2002
Advocates: MILIND KUMAR Vs SUDHIR KULSHRESHTHA

01 April 2009
Supreme Court
21 pages
RAZAK JINNESAB KARAJAGI Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000223-000223 / 2002
Diary number: 21298 / 2001
Advocates: RAJESH MAHALE Vs

01 April 2009
Supreme Court
2 pages
PREM CHAND Vs GIRDHARI LAL @ GOVARDHAN DAS

Case number: C.A. No.-005711-005711 / 2002
Diary number: 17218 / 2000
Advocates: MUKESH K. GIRI Vs UMA DATTA

01 April 2009
Supreme Court
2 pages
SUNDARANEEDI SATYANARAYANA Vs ARIGALA VENKATARATNAM .

Case number: C.A. No.-005116-005116 / 2002
Diary number: 6684 / 2000
Advocates: SUDHA GUPTA Vs Y. RAJA GOPALA RAO

01 April 2009
Supreme Court
2 pages
STATE OF KERALA Vs SURESH @ SUBHASH .

Case number: Crl.A. No.-001207-001207 / 2004
Diary number: 20233 / 2004
Advocates: M. T. GEORGE Vs NISHE RAJEN SHONKER

31 March 2009
Supreme Court
3 pages
M/S BACHAN TRADERS Vs STATE OF BIHAR .

Case number: C.A. No.-002117-002119 / 2009
Diary number: 2604 / 2008
Advocates: GAURAV AGRAWAL Vs GOPAL SINGH

31 March 2009
Supreme Court
6 pages
N.A. KHAN Vs UNION OF INDIA

Case number: C.A. No.-002132-002132 / 2009
Diary number: 20558 / 2006
Advocates: CHANDER SHEKHAR ASHRI Vs B. V. BALARAM DAS

31 March 2009
Supreme Court
9 pages
SANJAY DUTT Vs STATE OF MAHARASHTRA TR.CBI,BOMBAY

Case number: Crl.A. No.-001060-001060 / 2007
Diary number: 22706 / 2007
Advocates: Vs ARVIND KUMAR SHARMA

31 March 2009
Supreme Court
16 pages
PAPPU @ HARI OM Vs STATE OF M.P.

Bench: ARIJIT PASAYAT,D.K. JAIN,MUKUNDAKAM SHARMA, ,
Case number: Crl.A. No.-000599-000599 / 2009
Diary number: 31893 / 2007
Advocates: NARENDRA KUMAR Vs C. D. SINGH

31 March 2009
Supreme Court
12 pages
PINAKI CHATTERJEE Vs UNION OF INDIA .

Case number: C.A. No.-002053-002053 / 2009
Diary number: 11242 / 2003
Advocates: RANJAN MUKHERJEE Vs SHREEKANT N. TERDAL

31 March 2009
Supreme Court
6 pages
RAGHUVIR SINGH MATOLYA Vs HARI SINGH MALVIYA .

Case number: C.A. No.-002050-002050 / 2009
Diary number: 21592 / 2007
Advocates: PRAGATI NEEKHRA Vs