|
01 April 2009
Supreme Court 2 pages HAZARAT ALI Vs SPL. LAND ACQUISITION OFFICER
Case number: C.A. No.-005530-005530 / 2002 |
|
01 April 2009
Supreme Court 4 pages M/S DLF POWER LIMITED Vs CENTRAL COALFIELDS LTD.
Case number: C.A. No.-003109-003109 / 2006 |
|
01 April 2009
Supreme Court 6 pages AHMMADSAHAB ABDUL MULLA (D) BY PROP. LRS Vs BIBIJAN
Case number: C.A. No.-004190-004190 / 2000 |
|
01 April 2009
Supreme Court 15 pages SATISH KUMAR BATRA Vs STATE OF HARYANA
Case number: Crl.A. No.-000976-000976 / 2001 |
|
01 April 2009
Supreme Court 10 pages STATE OF RAJASTHAN Vs CHAMPA LAL
Case number: Crl.A. No.-000305-000306 / 2003 |
|
01 April 2009
Supreme Court 21 pages RAZAK JINNESAB KARAJAGI Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000223-000223 / 2002 |
|
01 April 2009
Supreme Court 2 pages PREM CHAND Vs GIRDHARI LAL @ GOVARDHAN DAS
Case number: C.A. No.-005711-005711 / 2002 |
|
01 April 2009
Supreme Court 2 pages SUNDARANEEDI SATYANARAYANA Vs ARIGALA VENKATARATNAM .
Case number: C.A. No.-005116-005116 / 2002 |
|
01 April 2009
Supreme Court 2 pages STATE OF KERALA Vs SURESH @ SUBHASH .
Case number: Crl.A. No.-001207-001207 / 2004 |
|
31 March 2009
Supreme Court 3 pages M/S BACHAN TRADERS Vs STATE OF BIHAR .
Case number: C.A. No.-002117-002119 / 2009 |
|
31 March 2009
Supreme Court 6 pages N.A. KHAN Vs UNION OF INDIA
Case number: C.A. No.-002132-002132 / 2009 |
|
31 March 2009
Supreme Court 9 pages SANJAY DUTT Vs STATE OF MAHARASHTRA TR.CBI,BOMBAY
Case number: Crl.A. No.-001060-001060 / 2007 |
|
31 March 2009
Supreme Court 16 pages PAPPU @ HARI OM Vs STATE OF M.P.
Bench: ARIJIT PASAYAT,D.K. JAIN,MUKUNDAKAM SHARMA, , |
|
31 March 2009
Supreme Court 12 pages PINAKI CHATTERJEE Vs UNION OF INDIA .
Case number: C.A. No.-002053-002053 / 2009 |
|
31 March 2009
Supreme Court 6 pages RAGHUVIR SINGH MATOLYA Vs HARI SINGH MALVIYA .
Case number: C.A. No.-002050-002050 / 2009 |