Showing 12856 - 12870 of 41947 judgements
15 April 2009
Supreme Court
1 pages
STATE OF ANDHRA PRADESH Vs SAYYAAD SIRAJ MOHAMMED .

Case number: Crl.A. No.-001030-001031 / 2003
Diary number: 11370 / 2003
Advocates: T. V. GEORGE Vs ANNAM D. N. RAO

13 April 2009
Supreme Court
0 pages
M/S CSANGO Vs UNION BANK OF INDIA

Case number: C.A. No.-002378-002378 / 2009
Diary number: 25576 / 2008
Advocates: Vs O. P. GAGGAR

13 April 2009
Supreme Court
4 pages
AJAY KUMAR GARG Vs GAURAV

Case number: Crl.A. No.-000719-000719 / 2009
Diary number: 27253 / 2008
Advocates: VISHWAJIT SINGH Vs K. K. MOHAN

13 April 2009
Supreme Court
16 pages
IMPROVEMENT TRUST, LUDHIANA Vs SHAKTI CO-OP. HOUSE BLDG. SOCEITY LTD.

Case number: C.A. No.-001866-001866 / 2002
Diary number: 13604 / 2001
Advocates: K. K. MOHAN Vs JAGJIT SINGH CHHABRA

13 April 2009
Supreme Court
15 pages
MOHAMMAD RAOFUDDIN Vs THE LAND ACQUISITION OFFICER

Case number: C.A. No.-002385-002385 / 2009
Diary number: 7548 / 2005
Advocates: ASHA GOPALAN NAIR Vs T. V. GEORGE

13 April 2009
Supreme Court
17 pages
MAHTAB SINGH Vs STATE OF U.P.

Case number: Crl.A. No.-000168-000168 / 2006
Diary number: 60610 / 2005
Advocates: ANIL NAG Vs

13 April 2009
Supreme Court
38 pages
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs BAIDYNATH AYURWED BHAWAN LTD.

Case number: C.A. No.-004048-004048 / 2001
Diary number: 5818 / 2001
Advocates: B. KRISHNA PRASAD Vs

13 April 2009
Supreme Court
36 pages
AVINASH MEHROTRA Vs UNION OF INDIA

Case number: W.P.(C) No.-000483-000483 / 2004
Diary number: 18800 / 2004
Advocates: PRASHANT KUMAR Vs MUKESH K. GIRI

13 April 2009
Supreme Court
2 pages
MAITREYEE ROY CHOUDHURY(NEEDAS) Vs AVEEK ROY CHOWDHURY

Case number: T.P.(C) No.-000075-000075 / 2009
Diary number: 2056 / 2009
Advocates: Vs RAUF RAHIM

13 April 2009
Supreme Court
14 pages
RAVINDRA KUMAR MADHANLAL GOENKA Vs M/S RUGMINI RAM RAGHAV SPINNERS P. LTD.

Case number: Crl.A. No.-000706-000706 / 2009
Diary number: 31800 / 2006
Advocates: P. V. YOGESWARAN Vs SHIV PRAKASH PANDEY

13 April 2009
Supreme Court
3 pages
RAJASTHAN GRAMIN BANK Vs BISHAN LAL BAIRWA

Case number: C.A. No.-002407-002407 / 2009
Diary number: 30981 / 2007
Advocates: Vs SHAIL KUMAR DWIVEDI

13 April 2009
Supreme Court
4 pages
SECR.,S.AACHI WOMEN'S COLLEGE Vs C.JAISHANKAR .

Case number: C.A. No.-002609-002610 / 2009
Diary number: 8746 / 2009
Advocates: K. K. MANI Vs K. V. VIJAYAKUMAR

13 April 2009
Supreme Court
8 pages
SHARDA SINGH Vs STATE OF U.P..

Case number: C.A. No.-002392-002392 / 2009
Diary number: 22754 / 2007
Advocates: PRAVEEN AGRAWAL Vs GUNNAM VENKATESWARA RAO

13 April 2009
Supreme Court
3 pages
MAHABIR PRASAD JALAN Vs SATISH DEORA

Case number: C.A. No.-002381-002381 / 2009
Diary number: 33510 / 2007
Advocates: Vs KHAITAN & CO.

13 April 2009
Supreme Court
4 pages
M/S.FOODWORLD SUPER MARKETS LTD. Vs H.SUJAN SINGH .

Case number: C.A. No.-002380-002380 / 2009
Diary number: 25919 / 2008
Advocates: E. C. VIDYA SAGAR Vs V. D. KHANNA