Showing 12886 - 12900 of 41947 judgements
09 April 2009
Supreme Court
20 pages
GAINDA RAM Vs M.C.D. .

Case number: W.P.(C) No.-001699-001699 / 1987
Diary number: 61421 / 1987
Advocates: K. N. RAI Vs INDRA SAWHNEY

09 April 2009
Supreme Court
3 pages
DILIP BABULAL TAPADIA Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000682-000682 / 2009
Diary number: 21419 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs VIKAS MEHTA

09 April 2009
Supreme Court
6 pages
WEST BENGAL ELECTRICITY REGULATORY COMM. Vs GAJENDRA HALDEA .

Case number: C.A. No.-000275-000275 / 2007
Diary number: 2148 / 2007
Advocates: SRIDHAR POTARAJU Vs KHAITAN & CO.

09 April 2009
Supreme Court
12 pages
SUCHAND BAURI Vs STATE OF WEST BENGAL

Case number: Crl.A. No.-000460-000460 / 2008
Diary number: 28910 / 2006
Advocates: Vs TARA CHANDRA SHARMA

09 April 2009
Supreme Court
11 pages
NEW INDIA ASSURANCE CO. LTD. Vs PRADEEP KUMAR

Case number: C.A. No.-003253-003253 / 2002
Diary number: 60 / 2002
Advocates: SUDHIR KUMAR GUPTA Vs BALRAJ DEWAN

09 April 2009
Supreme Court
13 pages
POSURAM DESHMUKH Vs STATE OF CHHATTISGARH

Case number: Crl.A. No.-000697-000697 / 2009
Diary number: 466 / 2008
Advocates: JAIL PETITION Vs ANIRUDDHA P. MAYEE

09 April 2009
Supreme Court
3 pages
TGN KUMAR Vs STATE OF KERALA .

Case number: Crl.A. No.-000688-000688 / 2009
Diary number: 9935 / 2008
Advocates: SUMITA HAZARIKA Vs ROMY CHACKO

09 April 2009
Supreme Court
2 pages
KAPIL KUMAR SHARMA Vs LALIT KUMAR SHARMA

Case number: C.A. No.-002330-002330 / 2009
Diary number: 4803 / 2008
Advocates: ASHWANI KUMAR Vs

09 April 2009
Supreme Court
2 pages
UNION OF INDIA Vs R. DHANDAYUTHAPANI

Case number: Crl.A. No.-000690-000694 / 2009
Diary number: 11253 / 2004
Advocates: ANIL KATIYAR Vs VENKATESWARA RAO ANUMOLU

09 April 2009
Supreme Court
6 pages
STATE OF HARYANA Vs INDIAN OIL CORP. LTD.

Case number: SLP(C) No.-007571-007571 / 2009
Diary number: 38083 / 2008

09 April 2009
Supreme Court
4 pages
M/S JAI JAGDAMBA MALLEABLE (P) LTD. Vs UNION OF INDIA .

Case number: C.A. No.-002576-002576 / 2009
Diary number: 36575 / 2007
Advocates: JITENDRA KUMAR Vs B. V. BALARAM DAS

09 April 2009
Supreme Court
4 pages
M/S FIFTH AVENUE Vs COMMR.OF INCOME TAX

Case number: C.A. No.-002437-002437 / 2009
Diary number: 33153 / 2008
Advocates: RADHA RANGASWAMY Vs

09 April 2009
Supreme Court
3 pages
STATE OF ORISSA Vs PRASANNA KUMAR MOHANTY

Case number: Crl.A. No.-000704-000704 / 2009
Diary number: 32046 / 2007
Advocates: RADHA SHYAM JENA Vs SHIBASHISH MISRA

08 April 2009
Supreme Court
17 pages
KATARI SURYANARAYANA Vs KOPPISETTI SUBBA RAO .

Case number: C.A. No.-002240-002240 / 2009
Diary number: 14013 / 2007
Advocates: G. RAMAKRISHNA PRASAD Vs T. V. RATNAM

08 April 2009
Supreme Court
12 pages
HIRA LAL Vs STATE OF U.P. .

Case number: Crl.A. No.-000662-000662 / 2009
Diary number: 20865 / 2008
Advocates: J. P. DHANDA Vs VISHWAJIT SINGH