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09 April 2009
Supreme Court 20 pages GAINDA RAM Vs M.C.D. .
Case number: W.P.(C) No.-001699-001699 / 1987 |
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09 April 2009
Supreme Court 3 pages DILIP BABULAL TAPADIA Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000682-000682 / 2009 |
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09 April 2009
Supreme Court 6 pages WEST BENGAL ELECTRICITY REGULATORY COMM. Vs GAJENDRA HALDEA .
Case number: C.A. No.-000275-000275 / 2007 |
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09 April 2009
Supreme Court 12 pages SUCHAND BAURI Vs STATE OF WEST BENGAL
Case number: Crl.A. No.-000460-000460 / 2008 |
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09 April 2009
Supreme Court 11 pages NEW INDIA ASSURANCE CO. LTD. Vs PRADEEP KUMAR
Case number: C.A. No.-003253-003253 / 2002 |
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09 April 2009
Supreme Court 13 pages POSURAM DESHMUKH Vs STATE OF CHHATTISGARH
Case number: Crl.A. No.-000697-000697 / 2009 |
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09 April 2009
Supreme Court 3 pages TGN KUMAR Vs STATE OF KERALA .
Case number: Crl.A. No.-000688-000688 / 2009 |
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09 April 2009
Supreme Court 2 pages KAPIL KUMAR SHARMA Vs LALIT KUMAR SHARMA
Case number: C.A. No.-002330-002330 / 2009 |
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09 April 2009
Supreme Court 2 pages UNION OF INDIA Vs R. DHANDAYUTHAPANI
Case number: Crl.A. No.-000690-000694 / 2009 |
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09 April 2009
Supreme Court 6 pages STATE OF HARYANA Vs INDIAN OIL CORP. LTD.
Case number: SLP(C) No.-007571-007571 / 2009 |
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09 April 2009
Supreme Court 4 pages M/S JAI JAGDAMBA MALLEABLE (P) LTD. Vs UNION OF INDIA .
Case number: C.A. No.-002576-002576 / 2009 |
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09 April 2009
Supreme Court 4 pages M/S FIFTH AVENUE Vs COMMR.OF INCOME TAX
Case number: C.A. No.-002437-002437 / 2009 |
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09 April 2009
Supreme Court 3 pages STATE OF ORISSA Vs PRASANNA KUMAR MOHANTY
Case number: Crl.A. No.-000704-000704 / 2009 |
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08 April 2009
Supreme Court 17 pages KATARI SURYANARAYANA Vs KOPPISETTI SUBBA RAO .
Case number: C.A. No.-002240-002240 / 2009 |
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08 April 2009
Supreme Court 12 pages HIRA LAL Vs STATE OF U.P. .
Case number: Crl.A. No.-000662-000662 / 2009 |