Showing 12916 - 12930 of 41947 judgements
06 April 2009
Supreme Court
2 pages
JARNAIL SINGH (D) TR.LRS. Vs DHANNA SINGH & ORS,

Case number: C.A. No.-002179-002179 / 2009
Diary number: 5465 / 2007
Advocates: AJAY CHOUDHARY Vs DINESH KUMAR GARG

06 April 2009
Supreme Court
1 pages
GOVINDAPPA Vs R. MARIYAPPA (D) BY LRS. .

Case number: C.A. No.-002184-002184 / 2009
Diary number: 16374 / 2006
Advocates: RAJESH MAHALE Vs ANJANA CHANDRASHEKAR

06 April 2009
Supreme Court
3 pages
UDAI PRATAP SINGH Vs GULAB DAS .

Case number: C.A. No.-002202-002202 / 2009
Diary number: 33278 / 2007
Advocates: GARIMA PRASHAD Vs S. R. SETIA

06 April 2009
Supreme Court
5 pages
ADARSH GINNING AND PRESSING FACTORY Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-002204-002204 / 2009
Diary number: 30893 / 2007
Advocates: ABHA R. SHARMA Vs NARESH KUMAR

02 April 2009
Supreme Court
27 pages
M/S JOY AUTO WORKS Vs SUMER BUILDERS (P) LTD.

Case number: C.A. No.-002131-002131 / 2009
Diary number: 2099 / 2008
Advocates: MANIK KARANJAWALA Vs RAJINDER MATHUR

02 April 2009
Supreme Court
2 pages
RAJESH @ RAJESH KANNAN Vs A.K.MURTHY .

Case number: Crl.A. No.-000624-000625 / 2009
Diary number: 27347 / 2007
Advocates: P. V. YOGESWARAN Vs M. A. CHINNASAMY

02 April 2009
Supreme Court
2 pages
UMESH PANDEY Vs CHAIRMAN, BIHAR STATE HSG BRD,BIHAR &ORS

Case number: C.A. No.-002136-002136 / 2009
Diary number: 20345 / 2007
Advocates: AKHILESH KUMAR PANDEY Vs HIMANSHU SHEKHAR

02 April 2009
Supreme Court
2 pages
INDIA CEMENTS LTD. Vs STATE OF TAMIL NADU .

Case number: C.A. No.-002133-002133 / 2009
Diary number: 16867 / 2008
Advocates: V. BALACHANDRAN Vs R. NEDUMARAN

02 April 2009
Supreme Court
2 pages
P.VIJAYALAKSHMI CHOUDHARY Vs B.BALIAH (D) TH. LRS. .

Case number: C.A. No.-002150-002150 / 2009
Diary number: 23612 / 2005
Advocates: MUKESH K. GIRI Vs ANIL KUMAR TANDALE

02 April 2009
Supreme Court
8 pages
MARIRUDRAIAH Vs B.SAROJAMMA .

Bench: ARIJIT PASAYAT,LOKESHWAR SINGH PANTA,P. SATHASIVAM, ,
Case number: C.A. No.-002138-002138 / 2009
Diary number: 30511 / 2006
Advocates: NAVEEN R. NATH Vs V. N. RAGHUPATHY

02 April 2009
Supreme Court
11 pages
RAMA CHAUDHARY Vs STATE OF BIHAR

Bench: S.B. SINHA,P. SATHASIVAM, , ,
Case number: Crl.A. No.-000619-000619 / 2009
Diary number: 37290 / 2008
Advocates: TAPESH KUMAR SINGH Vs GOPAL SINGH

02 April 2009
Supreme Court
1 pages
SANJEEV KUMAR Vs STATE OF PUNJAB

Case number: Crl.A. No.-000632-000632 / 2009
Diary number: 32843 / 2008
Advocates: BHASKAR Y. KULKARNI Vs

02 April 2009
Supreme Court
3 pages
ORIENTAL INSURANCE CO.LTD. Vs PORSELVI

Case number: C.A. No.-002170-002170 / 2009
Diary number: 25947 / 2007
Advocates: M. J. PAUL Vs

01 April 2009
Supreme Court
16 pages
VIKRAM GREENTECH (I) LTD. Vs NEW INDIA ASSURANCE CO. LTD.

Case number: C.A. No.-002080-002080 / 2002
Diary number: 5010 / 2002
Advocates: SUNIL KUMAR JAIN Vs SUDHIR KUMAR GUPTA

01 April 2009
Supreme Court
39 pages
ALL INDIA ANNA DRAVIDA MUNMNETRA KAZHAGA Vs L.K.TRIPATHI .

Case number: CONMT.PET.(C) No.-000262-000262 / 2007
Diary number: 28985 / 2007
Advocates: Vs R. NEDUMARAN