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11 August 2009
Supreme Court 4 pages STATE OF RAJASTHAN Vs DULICHAND
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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11 August 2009
Supreme Court 7 pages AMAR NATH SHUKLA Vs STATE OF UTTARANCHAL
Case number: Special Leave Petition (crl.) 9525 of 2008 |
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11 August 2009
Supreme Court 3 pages RUBABBUDDIN SHEIKH Vs STATE OF GUJARAT & ORS.
Case number: Writ Petition (crl.) 6 of 2007 |
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10 August 2009
Supreme Court 13 pages BHERU LAL Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000898-000898 / 2004 |
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10 August 2009
Supreme Court 14 pages CHITRESH KUMAR CHOPRA Vs STATE
Case number: Crl.A. No.-001473-001473 / 2009 |
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10 August 2009
Supreme Court 2 pages KHURSHEED ANWAR KHAN Vs DISTRICT MAGISTRATE,DEORIA
Case number: C.A. No.-005271-005271 / 2009 |
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10 August 2009
Supreme Court 4 pages BUZRAK BUS SERVICE REGD. Vs ADDL.STATE TRANSPORT COMMR.
Bench: B.N. AGRAWAL,G.S. SINGHVI, , , |
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07 August 2009
Supreme Court 15 pages MADAN KUMAR SINGH(D) THR LRS. Vs DISTT. MAGISTRATE, SULTANPUR .
Case number: C.A. No.-005165-005165 / 2009 |
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07 August 2009
Supreme Court 11 pages MANIBEN Vs STATE OF GUJARAT
Case number: Crl.A. No.-000658-000658 / 2002 |
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07 August 2009
Supreme Court 5 pages MUNICIPAL CORP.OF GREATER MUMBAI Vs BHARAT CONSTRUCTION .
Case number: C.A. No.-005168-005168 / 2009 |
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07 August 2009
Supreme Court 14 pages METROPOLITAN TRANSPORT CORPN. Vs V. VENKATESAN
Case number: C.A. No.-005167-005167 / 2009 |
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07 August 2009
Supreme Court 76 pages SUDHIR SHANTILAL MEHTA Vs C.B.I.
Case number: Crl.A. No.-000905-000905 / 2005 |
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07 August 2009
Supreme Court 132 pages MALAY KUMAR GANGULY Vs SUKUMAR MUKHERJEE .
Case number: Crl.A. No.-001191-001194 / 2005 |
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07 August 2009
Supreme Court 15 pages APPAJI GOWDA Vs VOKKALIGARA SANGHA .
Case number: C.A. No.-005170-005170 / 2009 |
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07 August 2009
Supreme Court 6 pages MEENABEN PANKAJKUMAR JOSHI Vs NEW INDIA ASSURANCE CO.LTD.
Case number: C.A. No.-005194-005194 / 2009 |