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19 August 2009
Supreme Court 7 pages SAIBANNA 'DEAD'BY LRS. Vs ASST.COMMNR. & LAND ACQUISITION OFFICER
Case number: C.A. No.-003726-003726 / 2001 |
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19 August 2009
Supreme Court 2 pages LAHU LAXMAN PABALE Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-001360-001360 / 2002 |
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19 August 2009
Supreme Court 2 pages STATE OF PUNJAB Vs TEJA SINGH
Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , , |
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18 August 2009
Supreme Court 12 pages MURLI Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-001011-001011 / 2005 |
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18 August 2009
Supreme Court 16 pages VIJAY NARAYAN THATTE Vs STATE OF MAHARASHTRA .
Case number: C.A. No.-005614-005614 / 2009 |
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18 August 2009
Supreme Court 3 pages STATE OF HARYANA TH:MANAGER, HAR.RD.WAYS Vs KRISHAN LAL
Case number: C.A. No.-005576-005576 / 2009 |
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18 August 2009
Supreme Court 14 pages INDUSTRIAL INVESTMENT BANK OF INDIA LTD. Vs BISHWANATH JHUNJHUNWALA
Case number: C.A. No.-004613-004613 / 2000 |
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18 August 2009
Supreme Court 7 pages RAJENDRA KR. SHARMA Vs STATE OF U.P. .
Case number: C.A. No.-005761-005761 / 2009 |
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18 August 2009
Supreme Court 2 pages MOHD.ZAFAR Vs STATE OF UTTARKHAND
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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18 August 2009
Supreme Court 5 pages ACHHUTA NAND Vs STATE OF U.P.
Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , , |
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17 August 2009
Supreme Court 15 pages PANNAYAR Vs STATE OF T.NADU BY INSPECTOR OF POLICE
Case number: Crl.A. No.-000829-000829 / 2008 |
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17 August 2009
Supreme Court 6 pages AIRPORT AUTHORITY OF INDIA Vs RAJIV RATAN PANDEY .
Case number: C.A. No.-005550-005550 / 2009 |
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17 August 2009
Supreme Court 8 pages ISHWAR SINGH Vs SATBIR SINGH .
Case number: C.A. No.-005552-005552 / 2009 |
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17 August 2009
Supreme Court 11 pages STATE OF U.P. Vs MAN MOHAN NATH SINHA
Case number: C.A. No.-005549-005549 / 2009 |
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17 August 2009
Supreme Court 36 pages M/S MARUTI SUZUKI LTD. Vs COMMR.OF CENTRAL EXCISE-III,DELHI
Case number: C.A. No.-005554-005554 / 2009 |