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07 August 2009
Supreme Court 9 pages RAM KUMAR KASHYAP Vs UNION OF INDIA
Case number: W.P.(C) No.-000431-000431 / 2008 |
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07 August 2009
Supreme Court 41 pages JYOTI HARSHAD MEHTA Vs CUSTODIAN .
Case number: C.A. No.-005176-005176 / 2009 |
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07 August 2009
Supreme Court 2 pages GURLOVLEEN SINGH Vs STATE OF PUNJAB .
Case number: C.A. No.-005347-005347 / 2009 |
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07 August 2009
Supreme Court 54 pages ACTION COMMITTEE,UN-AID.PVT.SCHOOLS&ORS. Vs DIRECTOR OF EDUCATION .
Case number: R.P.(C) No.-001368-001368 / 2004 |
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07 August 2009
Supreme Court 75 pages BHAVESH JAYANTI LAKHANI Vs STATE OF MAHARASHTRA .
Case number: SLP(Crl) No.-006407-006407 / 2008 |
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07 August 2009
Supreme Court 106 pages R. VENKATAKRISHNAN Vs CENTRAL BUREAU OF INVESTIGATION
Case number: Crl.A. No.-000076-000076 / 2004 |
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07 August 2009
Supreme Court 113 pages MIR NAGVI ASKARI Vs C.B.I.
Case number: Crl.A. No.-001477-001477 / 2004 |
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07 August 2009
Supreme Court 21 pages SARJU @ RAMU Vs STATE OF U.P.
Case number: Crl.A. No.-001446-001446 / 2009 |
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07 August 2009
Supreme Court 9 pages S.PALANI VELAYUTHAM Vs DIST.COLLECTOR,TIRUNVELVELI,T.NADU
Case number: C.A. No.-005743-005743 / 2009 |
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07 August 2009
Supreme Court 1 pages STATE OF U.P. Vs RAM GOPAL & ORS.
Case number: Special Leave Petition (crl.) 8346 of 2008 |
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06 August 2009
Supreme Court 20 pages ECE INDUSTRIES LIMITED Vs S.P.REAL ESTATE DEVELOPERS P.LTD.
Case number: C.A. No.-005127-005128 / 2009 |
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06 August 2009
Supreme Court 8 pages AASARI KRISHNA MURTHY @ KRISHNA Vs STATE OF A.P.
Case number: Crl.A. No.-000278-000278 / 2008 |
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06 August 2009
Supreme Court 9 pages M/S FIXITY PACKAGING INDUS.P.LTD. Vs UDYEN JAIN(HUF)
Case number: C.A. No.-005129-005129 / 2009 |
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06 August 2009
Supreme Court 7 pages G. VARALAKSHMI Vs G. SRINIVASA RAO (DEAD)
Bench: S.B. SINHA,DEEPAK VERMA |
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06 August 2009
Supreme Court 84 pages MOHD.FAROOQ A.G.CHIPA RANGARI Vs STATE OF MAHARASHTRA
Case number: Crl.A. No.-000085-000086 / 2006 |