Showing 12016 - 12030 of 41947 judgements
13 August 2009
Supreme Court
2 pages
PALLAVI NAGYAL BHOLA Vs VANEET BHOLA

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: T.P.(C) No.-000183-000183 / 2009
Diary number: 36943 / 2008
Advocates: Vs B. S. BANTHIA

13 August 2009
Supreme Court
2 pages
GULISTA Vs MOHD.AKBAR JALALUDIN @ JALALUDIN

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: T.P.(C) No.-000261-000261 / 2009
Diary number: 4932 / 2009

13 August 2009
Supreme Court
9 pages
REETA NAG Vs STATE OF WEST BENGAL & ORS.

Case number: Special Leave Petition (crl.) 3062 of 2007

12 August 2009
Supreme Court
3 pages
BELLARY STEELS & ALLOYS LTD. Vs DEPUTY COMMNR., COMMERCIAL TAXES .

Case number: C.A. No.-004303-004303 / 2006
Diary number: 24660 / 2004
Advocates: PRAVEEN KUMAR Vs

12 August 2009
Supreme Court
2 pages
DHANNU @ DHANNA Vs STATE OF M.P.

Case number: Crl.A. No.-001213-001213 / 2002
Diary number: 7371 / 2002
Advocates: KAILASH CHAND Vs B. S. BANTHIA

12 August 2009
Supreme Court
11 pages
AVINASH SINGH BAGRI Vs REGISTRAR IIT DELHI

Case number: W.P.(C) No.-000535-000535 / 2008
Diary number: 32920 / 2008

12 August 2009
Supreme Court
43 pages
LAL CHAND Vs UNION OF INDIA

Case number: C.A. No.-004945-004945 / 2006
Diary number: 23453 / 2006
Advocates: RAJ SINGH RANA Vs SAHARYA & CO.

12 August 2009
Supreme Court
8 pages
BANK OF INDIA Vs BHIMSEN GOCHHAYAT

Case number: C.A. No.-000798-000798 / 2008
Diary number: 11167 / 2007
Advocates: BINA GUPTA Vs

12 August 2009
Supreme Court
2 pages
STATE OF HARYANA Vs TARA CHAND

Bench: HARJIT SINGH BEDI,K.S. PANICKER RADHAKRISHNAN, , ,
Case number: C.A. No.-002056-002056 / 2002
Diary number: 718 / 2002
Advocates: KAMAL MOHAN GUPTA Vs DEBASIS MISRA

11 August 2009
Supreme Court
17 pages
G.V.SREERAMA REDDY Vs RETURNING OFFICER .

Case number: C.A. No.-006269-006269 / 2008
Diary number: 30283 / 2008
Advocates: P. R. RAMASESH Vs SUSHIL BALWADA

11 August 2009
Supreme Court
1 pages
MUMMIDI APPARAO (D) TR.LRS. Vs NAGARJUNA FERTILISERS & CHEM.LTD.

Case number: SLP(C) No.-003635-003635 / 2007
Diary number: 5334 / 2007
Advocates: Vs T. V. GEORGE

11 August 2009
Supreme Court
6 pages
BHOOPAT SINGH Vs J.B.KATARIA

Case number: Crl.A. No.-000976-000977 / 2002
Diary number: 63216 / 2002
Advocates: I. B GAUR Vs ANIL KUMAR JHA

11 August 2009
Supreme Court
9 pages
C.B.I. Vs V.K. BHUTIANI

Case number: Crl.A. No.-001354-001354 / 2007
Diary number: 26092 / 2005
Advocates: P. PARMESWARAN Vs INDU SHARMA

11 August 2009
Supreme Court
7 pages
AMAR NATH SHUKLA Vs STATE OF UTTARANCHAL

Case number: Crl.A. No.-001477-001477 / 2009
Diary number: 27634 / 2008
Advocates: ANAGHA S. DESAI Vs ABHISHEK ATREY

11 August 2009
Supreme Court
13 pages
STATE OF PUNJAB Vs RAJINDER SINGH

Case number: Crl.A. No.-001252-001252 / 2006
Diary number: 1118 / 2005
Advocates: KULDIP SINGH Vs