Showing 12001 - 12015 of 41947 judgements
17 August 2009
Supreme Court
2 pages
COMMR.OF CENTRAL EXCISE,BHAVNAGAR Vs M/S ULTRA TECH CEMENT LTD.

Case number: C.A. No.-006410-006410 / 2008
Diary number: 9907 / 2008
Advocates: B. V. BALARAM DAS Vs M. P. DEVANATH

17 August 2009
Supreme Court
14 pages
COMMISSIONER OF CENTRAL EXCISE Vs M/S.GUJRAT NARMADA V.FERTILIZERS COL.LTD

Case number: C.A. No.-001308-001308 / 2008
Diary number: 12086 / 2007
Advocates: B. KRISHNA PRASAD Vs

17 August 2009
Supreme Court
3 pages
NOOR ALI Vs NATIONAL INSURANCE CO.LTD.

Case number: C.A. No.-005547-005547 / 2009
Diary number: 1162 / 2009
Advocates: K. L. JANJANI Vs MEERA AGARWAL

17 August 2009
Supreme Court
3 pages
REKH PAL Vs BHRAM PAL .

Case number: C.A. No.-005551-005551 / 2009
Diary number: 24275 / 2007
Advocates: APARNA JHA Vs RAMESHWAR PRASAD GOYAL

17 August 2009
Supreme Court
1 pages
RAJASTHAN STATE ROAD TRAN.CORP. Vs MOHAMMED MOMIN

Case number: C.A. No.-005548-005548 / 2009
Diary number: 21467 / 2008
Advocates: SUSHIL KUMAR JAIN Vs SUNIL KUMAR JAIN

17 August 2009
Supreme Court
2 pages
PRAMOD KAMBLE Vs SARITA .

Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001562-001562 / 2009
Diary number: 14583 / 2006
Advocates: RAJIV MEHTA Vs SHIVAJI M. JADHAV

17 August 2009
Supreme Court
2 pages
SHARMISHTABEN M BHAVSAR Vs M/S CITYFINANCIAL CONSUMER FIN.I.LTD.

Bench: HARJIT SINGH BEDI,B.S. CHAUHAN, , ,
Case number: Transfer Petition (Crl.) 493 of 2008

13 August 2009
Supreme Court
2 pages
SANJEEV KUMAR Vs STATE OF HARYANA

Case number: Crl.A. No.-001517-001517 / 2009
Diary number: 5754 / 2009
Advocates: JASPREET GOGIA Vs

13 August 2009
Supreme Court
2 pages
BHARAT SANCHAR NIGAM LTD. Vs RAKESH KUMAR DUBEY

Case number: C.A. No.-005397-005397 / 2009
Diary number: 33826 / 2007
Advocates: PAVAN KUMAR Vs MONIKA GUSAIN

13 August 2009
Supreme Court
4 pages
HALAPPA Vs STATE OF KARNATAKA

Case number: Crl.A. No.-001510-001510 / 2009
Diary number: 6979 / 2008
Advocates: S. N. BHAT Vs

13 August 2009
Supreme Court
1 pages
KULJIT KAUR Vs GURMIT SINGH BHULLAR

Case number: T.P.(C) No.-000105-000105 / 2009
Diary number: 2921 / 2009

13 August 2009
Supreme Court
1 pages
STATE OF MAHARASHTRA Vs RAJENDRA SADANAND BARMA

Case number: T.P.(C) No.-000309-000309 / 2009
Diary number: 8616 / 2009
Advocates: Vs ANIRUDDHA P. MAYEE

13 August 2009
Supreme Court
2 pages
THENMOZHI Vs V.SARAVANAN

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: T.P.(C) No.-000009-000009 / 2009
Diary number: 35437 / 2008

13 August 2009
Supreme Court
1 pages
BHARTI KEYUL JOSHI Vs KEYUL SHARADBHAI JOSHI

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: T.P.(C) No.-000027-000027 / 2009
Diary number: 554 / 2009
Advocates: Vs CHANDER SHEKHAR ASHRI

13 August 2009
Supreme Court
2 pages
SHIKHA GADWAL Vs BRIJENDRA KUMAR ATAL

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: T.P.(C) No.-000055-000055 / 2009
Diary number: 1790 / 2009
Advocates: Vs MRIDULA RAY BHARADWAJ