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06 August 2009
Supreme Court 8 pages BOPPANA SURYA PRAKASA RAO Vs BOLLA SUBRAHMANYAM SRINIVAS .
Bench: S.B. SINHA,DEEPAK VERMA, , , |
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06 August 2009
Supreme Court 7 pages SHASHI PRAKASH SINGH Vs STATE OF U.P..
Bench: S.B. SINHA,DEEPAK VERMA, , , |
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04 August 2009
Supreme Court 5 pages UNION OF INDIA Vs M/S PREMIER FILES LTD.
Case number: C.A. No.-005075-005075 / 2009 |
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04 August 2009
Supreme Court 4 pages RENUKA DAS Vs MAYA GANGULY
Case number: C.A. No.-005074-005074 / 2009 |
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04 August 2009
Supreme Court 4 pages MAHARUNNISA Vs ASST.COMMR.& L.A.O,BIJAPUR
Case number: C.A. No.-005069-005070 / 2009 |
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04 August 2009
Supreme Court 2 pages MUTHYAM AGAIAH GOUD Vs LAND ACQUISITION OFFICER
Case number: C.A. No.-005073-005073 / 2009 |
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04 August 2009
Supreme Court 4 pages RAMPAL Vs STATE OF HARYANA .
Case number: C.A. No.-005076-005076 / 2009 |
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04 August 2009
Supreme Court 3 pages JASKARAN SINGH Vs PUNJAB STATE,MINISTRY OF HOME .
Case number: C.A. No.-005071-005071 / 2009 |
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04 August 2009
Supreme Court 2 pages VICE CHAIRMAN,LUCKNOW DEVT.AUTH. Vs MAHANT BAKSH SINGH @ JAI CHAUDHARY
Case number: C.A. No.-005072-005072 / 2009 |
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04 August 2009
Supreme Court 2 pages VICE CHAIRMAN,LUCKNOW DEVT.AUTH. Vs MAHANT BAKSH SINGH @ JAI CHAUDHARY
Case number: C.A. No.-005078-005078 / 2009 |
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04 August 2009
Supreme Court 4 pages LALIT KISHORE Vs MEERU SHARMA
Case number: C.A. No.-005077-005077 / 2009 |
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04 August 2009
Supreme Court 33 pages SOUTHERN RAILWAY OFFICERS ASSN. Vs UNION OF INDIA .
Case number: C.A. No.-004835-004839 / 2007 |
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04 August 2009
Supreme Court 9 pages SHREE BAIDYANATH AYURVED B. PVT. LTD. Vs PRAVEEN BHATIA .
Case number: T.P.(C) No.-000061-000061 / 2007 |
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04 August 2009
Supreme Court 6 pages SHREE BAIDYANATH AYURVED BHAWAN PVT.LTD. Vs STATE OF PUNJAB .
Case number: Crl.A. No.-001412-001412 / 2009 |
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04 August 2009
Supreme Court 7 pages NATIONAL INSURANCE CO.LTD. Vs KIMLIBAI
Case number: C.A. No.-005089-005089 / 2009 |