Showing 12061 - 12075 of 41947 judgements
06 August 2009
Supreme Court
8 pages
BOPPANA SURYA PRAKASA RAO Vs BOLLA SUBRAHMANYAM SRINIVAS .

Bench: S.B. SINHA,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001457-001457 / 2009
Diary number: 33168 / 2006
Advocates: D. MAHESH BABU Vs P. N. RAMALINGAM

06 August 2009
Supreme Court
7 pages
SHASHI PRAKASH SINGH Vs STATE OF U.P..

Bench: S.B. SINHA,DEEPAK VERMA, , ,
Case number: Crl.A. No.-001438-001438 / 2009
Diary number: 22305 / 2007
Advocates: VISHWAJIT SINGH Vs ANIL KUMAR JHA

04 August 2009
Supreme Court
5 pages
UNION OF INDIA Vs M/S PREMIER FILES LTD.

Case number: C.A. No.-005075-005075 / 2009
Diary number: 17857 / 2008
Advocates: B. KRISHNA PRASAD Vs SUNIL KUMAR VERMA

04 August 2009
Supreme Court
4 pages
RENUKA DAS Vs MAYA GANGULY

Case number: C.A. No.-005074-005074 / 2009
Diary number: 14823 / 2008
Advocates: AVIJIT BHATTACHARJEE Vs DHARMENDRA KUMAR SINHA

04 August 2009
Supreme Court
4 pages
MAHARUNNISA Vs ASST.COMMR.& L.A.O,BIJAPUR

Case number: C.A. No.-005069-005070 / 2009
Diary number: 15519 / 2007
Advocates: V. N. RAGHUPATHY Vs ANITHA SHENOY

04 August 2009
Supreme Court
2 pages
MUTHYAM AGAIAH GOUD Vs LAND ACQUISITION OFFICER

Case number: C.A. No.-005073-005073 / 2009
Diary number: 14453 / 2005
Advocates: D. MAHESH BABU Vs P. PARMESWARAN

04 August 2009
Supreme Court
4 pages
RAMPAL Vs STATE OF HARYANA .

Case number: C.A. No.-005076-005076 / 2009
Diary number: 14207 / 2008
Advocates: Vs JAGJIT SINGH CHHABRA

04 August 2009
Supreme Court
3 pages
JASKARAN SINGH Vs PUNJAB STATE,MINISTRY OF HOME .

Case number: C.A. No.-005071-005071 / 2009
Diary number: 24156 / 2008
Advocates: Vs AJAY PAL

04 August 2009
Supreme Court
2 pages
VICE CHAIRMAN,LUCKNOW DEVT.AUTH. Vs MAHANT BAKSH SINGH @ JAI CHAUDHARY

Case number: C.A. No.-005072-005072 / 2009
Diary number: 20769 / 2009
Advocates: GUNNAM VENKATESWARA RAO Vs VISHWAJIT SINGH

04 August 2009
Supreme Court
2 pages
VICE CHAIRMAN,LUCKNOW DEVT.AUTH. Vs MAHANT BAKSH SINGH @ JAI CHAUDHARY

Case number: C.A. No.-005078-005078 / 2009
Diary number: 20898 / 2009
Advocates: GUNNAM VENKATESWARA RAO Vs

04 August 2009
Supreme Court
4 pages
LALIT KISHORE Vs MEERU SHARMA

Case number: C.A. No.-005077-005077 / 2009
Diary number: 989 / 2009
Advocates: Vs MAYA RAO

04 August 2009
Supreme Court
33 pages
SOUTHERN RAILWAY OFFICERS ASSN. Vs UNION OF INDIA .

Case number: C.A. No.-004835-004839 / 2007
Diary number: 27163 / 2007
Advocates: VIJAY KUMAR Vs P. N. RAMALINGAM

04 August 2009
Supreme Court
9 pages
SHREE BAIDYANATH AYURVED B. PVT. LTD. Vs PRAVEEN BHATIA .

Case number: T.P.(C) No.-000061-000061 / 2007
Diary number: 60296 / 2006
Advocates: Vs AJAY PAL

04 August 2009
Supreme Court
6 pages
SHREE BAIDYANATH AYURVED BHAWAN PVT.LTD. Vs STATE OF PUNJAB .

Case number: Crl.A. No.-001412-001412 / 2009
Diary number: 18809 / 2006
Advocates: SHALLY BHASIN Vs

04 August 2009
Supreme Court
7 pages
NATIONAL INSURANCE CO.LTD. Vs KIMLIBAI

Case number: C.A. No.-005089-005089 / 2009
Diary number: 22225 / 2006
Advocates: Vs T. N. SINGH