Showing 12076 - 12090 of 41947 judgements
04 August 2009
Supreme Court
9 pages
U.P.STATE ROAD TRANSPORT CORP. Vs NANHE LAL KUSHWAHA

Case number: C.A. No.-005114-005114 / 2009
Diary number: 33464 / 2008
Advocates: PRADEEP MISRA Vs YASH PAL DHINGRA

04 August 2009
Supreme Court
10 pages
NEW INDIA ASSURANCE CO.LTD. Vs KUSUM .

Case number: C.A. No.-005082-005082 / 2009
Diary number: 166 / 2007
Advocates: NANITA SHARMA Vs RANI CHHABRA

04 August 2009
Supreme Court
75 pages
SUBHASH CHANDRA Vs DELHI SUBORDINATE SER.SEL.BOARD .

Case number: C.A. No.-005092-005092 / 2009
Diary number: 18501 / 2005
Advocates: D. N. GOBURDHAN Vs KAILASH CHAND

04 August 2009
Supreme Court
56 pages
STATE OF M.P. Vs SHEETLA SAHAI .

Case number: Crl.A. No.-001417-001417 / 2009
Diary number: 16616 / 2006
Advocates: SUSHIL KUMAR JAIN Vs B. K. SATIJA

04 August 2009
Supreme Court
7 pages
KEDAR SINGH KUSHWAHA Vs DHANIRAM

Case number: C.A. No.-005096-005096 / 2009
Diary number: 19125 / 2005
Advocates: B. S. BANTHIA Vs

04 August 2009
Supreme Court
8 pages
P. THURAI PANDIAN Vs K. SUBRAMANIAN .

Case number: C.A. No.-005097-005097 / 2009
Diary number: 27212 / 2006
Advocates: M. A. CHINNASAMY Vs N. ANNAPOORANI

04 August 2009
Supreme Court
12 pages
ATTAR SINGH Vs UNION OF INDIA

Case number: C.A. No.-007203-007203 / 2004
Diary number: 10635 / 2003
Advocates: (MRS. ) VIPIN GUPTA Vs ANIL KATIYAR

04 August 2009
Supreme Court
11 pages
BHAGAT SINGH Vs UNION OF INDIA

Case number: C.A. No.-007209-007209 / 2004
Diary number: 18789 / 2003
Advocates: M. P. SHORAWALA Vs ANIL KATIYAR

04 August 2009
Supreme Court
11 pages
UNION OF INDIA Vs MURALIDHARA MENON

Case number: C.A. No.-005079-005079 / 2009
Diary number: 14714 / 2006
Advocates: Vs ANUPAM LAL DAS

04 August 2009
Supreme Court
14 pages
AMRENDRA KUMAR PAUL Vs MAYA PAUL .

Case number: Crl.A. No.-001413-001413 / 2009
Diary number: 27729 / 2007
Advocates: MANOJ K. MISHRA Vs AVIJIT BHATTACHARJEE

04 August 2009
Supreme Court
21 pages
UNITED BANK OF INDIA Vs PIJUSH KANTI NANDY .

Case number: C.A. No.-005084-005084 / 2009
Diary number: 29216 / 2005

04 August 2009
Supreme Court
15 pages
SRI YERNENI RAJA RAMCHANDER @ RAJABABU Vs STATE OF A.P. .

Case number: Crl.A. No.-001414-001415 / 2009
Diary number: 18407 / 2009

04 August 2009
Supreme Court
23 pages
BISWANATH AGARWALLA Vs SABITRI BERA .

Case number: C.A. No.-005085-005085 / 2009
Diary number: 12920 / 2007
Advocates: REVATHY RAGHAVAN Vs

04 August 2009
Supreme Court
16 pages
STATE OF MAHARSHTRA Vs SAYED MOHAMMED MASOOD

Case number: Crl.A. No.-001416-001416 / 2009
Diary number: 11919 / 2008
Advocates: Vs NIRAJ GUPTA

04 August 2009
Supreme Court
36 pages
STATE OF PUNJAB Vs SURJIT SINGH .

Case number: C.A. No.-001976-001976 / 2003
Diary number: 12119 / 2002
Advocates: AJAY PAL Vs S. JANANI