Showing 11551 - 11565 of 41947 judgements
09 December 2009
Supreme Court
24 pages
NAND KISHORE OJHA Vs ANJANI KUMAR SINGH

Case number: CONMT.PET.(C) No.-000297-000297 / 2007
Diary number: 29388 / 2007
Advocates: P. N. PURI Vs GOPAL SINGH

09 December 2009
Supreme Court
11 pages
PANNEY @ PRATAP NARAIN SHUKLA Vs STATE OF U.P.

Case number: Crl.A. No.-000304-000304 / 2006
Diary number: 2710 / 2006
Advocates: MOHD. IRSHAD HANIF Vs SHRISH KUMAR MISRA

09 December 2009
Supreme Court
24 pages
SHILPA AGGARWAL Vs AVIRAL MITTAL

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-002357-002357 / 2009
Diary number: 24153 / 2009
Advocates: DEVENDRA SINGH Vs S. S. JAUHAR

08 December 2009
Supreme Court
5 pages
BASAVARAJ Vs M/S DHANLAXMI FINANCE CO.(R) TERDAL

Case number: Crl.A. No.-002337-002337 / 2009
Diary number: 14502 / 2009
Advocates: VAIJAYANTHI GIRISH Vs

08 December 2009
Supreme Court
8 pages
UNION OF INDIA Vs V.D. DUBEY (D) BY LR.

Case number: C.A. No.-000523-000523 / 2005
Diary number: 815 / 2004
Advocates: SHREEKANT N. TERDAL Vs RESPONDENT-IN-PERSON

08 December 2009
Supreme Court
17 pages
UNION OF INDIA Vs M.M. SARKAR

Case number: C.A. No.-008151-008151 / 2009
Diary number: 14752 / 2006

08 December 2009
Supreme Court
9 pages
STATE OF RAJASTHAN Vs M/S DEV GANGA ENTERPRISES

Case number: C.A. No.-008152-008152 / 2009
Diary number: 23151 / 2008
Advocates: Vs DHARMENDRA KUMAR SINHA

08 December 2009
Supreme Court
9 pages
UNION OF INDIA Vs SHANKAR LAL SONI

Bench: HARJIT SINGH BEDI,J.M. PANCHAL, , ,
Case number: C.A. No.-004578-004578 / 2006
Diary number: 15771 / 2005
Advocates: B. KRISHNA PRASAD Vs P. V. YOGESWARAN

08 December 2009
Supreme Court
43 pages
LAXMI KANT BAJPAI Vs HAZI YAQOOB .

Case number: C.A. No.-004201-004201 / 2008
Diary number: 16690 / 2008
Advocates: CHANDER SHEKHAR ASHRI Vs PRAVEEN JAIN

07 December 2009
Supreme Court
18 pages
STONE INDIA LTD. Vs BOARD OF TRUSTEES,PORT OF CALCUTTA

Case number: SLP(C) No.-008975-008975 / 2004
Diary number: 8750 / 2004
Advocates: RUBY SINGH AHUJA Vs INDRA SAWHNEY

07 December 2009
Supreme Court
31 pages
M/S. MADNANI CONSTRUCTION CORPN.(P)LTD. Vs UNION OF INDIA .

Case number: C.A. No.-008385-008385 / 2004
Diary number: 15885 / 2003
Advocates: SHIBASHISH MISRA Vs B. KRISHNA PRASAD

07 December 2009
Supreme Court
9 pages
M/S SHEELA JOSHI Vs INDIAN AIRLINES LTD.

Case number: C.A. No.-008119-008123 / 2009
Diary number: 25656 / 2008
Advocates: SAURABH MISHRA Vs CHANCHAL KUMAR GANGULI

07 December 2009
Supreme Court
10 pages
KAMAL NAYAN MISHRA Vs STATE OF M.P. .

Case number: C.A. No.-008317-008317 / 2009
Diary number: 4859 / 2009
Advocates: ASHOK KUMAR GUPTA II Vs B. S. BANTHIA

04 December 2009
Supreme Court
2 pages
JAGAT SINGH Vs STATE OF UTTARAKHAND

Case number: Crl.A. No.-002310-002310 / 2009
Diary number: 14640 / 2009
Advocates: B. K. SATIJA Vs JATINDER KUMAR BHATIA

04 December 2009
Supreme Court
1 pages
M/S. PARAMJIT & CO. Vs S.E.B.I.

Case number: C.A. No.-004271-004271 / 2006
Diary number: 17510 / 2006
Advocates: Vs SURUCHII AGGARWAL